High Courts15 Jul 2019Dismissed
Md. Asad Lari And Ors Vs State of Jharkhand And Ors
Jharkhand High Court · (2019) 07 JH CK 0239
Indian Penal Code, 1860 — Section 498(A)
COURT ARCHIVE
Jharkhand High Court judgments
29,565 judgments · page 383 of 1,479
High Courts15 Jul 2019Disposed Of
Dr. Amrendra Kumar Pathak And Ors Vs State of Jharkhand And Ors
Jharkhand High Court · (2019) 07 JH CK 0238
Jharkhand Service Code, 2001 — Rule 18Constitution of India, 1950 — Article 14, 15, 16
High Courts15 Jul 2019Disposed Of
Mahadev Ghosh Vs State of Jharkhand And Ors
Jharkhand High Court · (2019) 07 JH CK 0237
Negotiable Instruments Act, 1881 — Section 138General Clauses Act, 1897 — Section 27Evidence Act, 1872 — Section 114
High Courts15 Jul 2019Allowed
Ram Rai Murmu alias Rutu Murmu Vs State of Jharkhand
Jharkhand High Court · (2019) 07 JH CK 0236
Indian Penal Code, 1860 — Section 302
High Courts15 Jul 2019Allowed
Suraj @ Suresh Ghosh @ Suraj Ghosh And Ors Vs State of Jharkhand
Jharkhand High Court · (2019) 07 JH CK 0235
Indian Penal Code, 1860 — Section 34, 302Code Of Criminal Procedure, 1973 — Section 107
High Courts15 Jul 2019Disposed Off
Gopinath Singh Jansewa Sansthan Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 07 JH CK 0025
Bihar Land Reforms Act, 1950 — Section 1(k), 2(j), 3, 4, 4(a), 4(b), 4(c), 4(h), 5, 6, 6(1), 7Bihar Tenancy Act, 1885 — Section 116Chotanagpur Tenancy Act, 1908 — Section 43, 87
High Courts15 Jul 2019Disposed Off
Shiv Shankar Singh Munda Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 07 JH CK 0024
Bihar Tenants Holding (Maintenance Of Records) Act, 1973 — Section 14, 14(2), 15, 16Constitution Of India, 1950 — Article 226
High Courts15 Jul 2019Partly Allowed
Hemanand Baraik Vs State Of Jharkhand
Jharkhand High Court · (2019) 07 JH CK 0023
Indian Penal Code, 1860 — Section 300, 302, 304IPrevention Of Witch (Daain) Practices Act, 1999 — Section 3, 4
High Courts15 Jul 2019Dismissed
Gono Kunkal Vs State Of Jharkhand
Jharkhand High Court · (2019) 07 JH CK 0022
Indian Penal Code, 1860 — Section 302
High Courts15 Jul 2019Dismissed
Gopi Gope, son Of Gora Gope Vs State Of Jharkhand
Jharkhand High Court · (2019) 07 JH CK 0021
Indian Penal Code, 1860 — Section 302Code Of Criminal Procedure, 1973 — Section 313Evidence Act, 1872 — Section 106
High Courts15 Jul 2019Dismissed
Chimni Vs Balo Devi And Ors
Jharkhand High Court · (2019) 07 JH CK 0020
High Courts12 Jul 2019
Sonu Yadav @ Birendra Kumar Yadav Vs State Of Jharkhand
Jharkhand High Court · (2019) 07 JH CK 0234
Indian Penal Code, 1860 — Section 147, 148, 149, 307, 323, 341, 353, 379, 427, 504, 506Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts12 Jul 2019Disposed Of
Lalu Prasad @ Lalu Prasad Yadav Vs State Of Jharkhand through CBI (AHD)
Jharkhand High Court · (2019) 07 JH CK 0233
Indian Penal Code, 1860 — Section 120B, 420, 467, 468, 471, 477(A)Prevention Of Corruption Act, 1988 — Section 13(2), 13(i)(c)(d)Code Of Civil Procedure, 1908 — Order 47 Rule 1(1)
High Courts12 Jul 2019Disposed Of
Harbansh Singh Vs Sanatan Chaurasia
Jharkhand High Court · (2019) 07 JH CK 0232
Jharkhand Building (Lease, Rent & Eviction) Control Act, 2011 — Section 11(1)(c), 14(4)
High Courts12 Jul 2019Disposed Of
Dudh Kumar Toppo And Ors Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 07 JH CK 0231
Indian Penal Code, 1860 — Section 323, 341Code Of Criminal Procedure, 1973 — Section 200, 202, 376Probation Of Offenders Act, 1958 — Section 4
High Courts12 Jul 2019Allowed
Chameli Devi And Ors Vs Prem Singh And Ors
Jharkhand High Court · (2019) 07 JH CK 0230
Indian Penal Code, 1860 — Section 279, 304, 337, 338Motor Vehicles Act, 1988 — Section 166
High Courts12 Jul 2019Dismissed
National Highways Authority Of India Vs Tara Devi Jain And Ors
Jharkhand High Court · (2019) 07 JH CK 0229
Land Acquisition Act, 1894 — Section 18, 54
High Courts12 Jul 2019Partly Allowed
S.G. Enterprises, a partnership firm (wrongly described as a company registered under Companies Act) having its head office at 83, Hazaribagh Road, P.O. Lalpur District Ranchi Vs M/s Heavy Engineering Corporation Limited
Jharkhand High Court · (2019) 07 JH CK 0228
Arbitration And conciliation Act , 1996 — Section 33, 33(i)(a), 34Indian Contract Act, 1872 — Section 54, 55
High Courts12 Jul 2019Dismissed
Inland Power Limited Vs State Of Jharkhand
Jharkhand High Court · (2019) 07 JH CK 0227
High Courts12 Jul 2019Allowed
Harshan Singh And Ors Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 07 JH CK 0226
Indian Penal Code, 1860 — Section 34, 120B, 192, 196, 199, 294, 323, 419, 420, 448, 452, 455, 467, 468, 469, 471, 504, 506Code Of Criminal Procedure, 1973 — Section 340, 482