COURT ARCHIVE

Jharkhand High Court judgments

29,565 judgments · page 385 of 1,479

High Courts11 Jul 2019Allowed

Murari Bhagat Vs State Of Jharkhand And Ors

Jharkhand High Court · (2019) 07 JH CK 0205

Jharkhand Government Servant (Classification, Control And Appeal) Rules, 2016 — Rule 14, 14(i), 14(1), 17, 17(1), 17(2), 17(3), 17(4), 17(5), 17(6), 17(23), 18(1), 18(2), 18(3) 18(5), 19

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High Courts11 Jul 2019Disposed Of

Agriculture Produce Marketing Committee, Sahibganj Vs State Of Jharkhand And Ors

Jharkhand High Court · (2019) 07 JH CK 0204

Industrial Disputes Act, 1947 — Section 11A, 17(B), 25F

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High Courts11 Jul 2019Disposed Of

Man Mohan Jha And Ors Vs State Of Jharkhand And Ors

Jharkhand High Court · (2019) 07 JH CK 0203

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High Courts11 Jul 2019Disposed Of

Jharkhand Krantikari Mazdoor Union Vs Union Of India And Ors

Jharkhand High Court · (2019) 07 JH CK 0202

Industrial Disputes Act, 1947 — Section 10, 10(1)

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High Courts11 Jul 2019Dismissed

Fuleshwari Devi Vs Central Coalfields Limited And Ors

Jharkhand High Court · (2019) 07 JH CK 0201

Industrial Disputes Act, 1947 — Section 18Constitution Of India, 1950 — Article 226

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High Courts11 Jul 2019Dismissed

Shankar Sharma And Ors Vs State Of Jharkhand And Ors

Jharkhand High Court · (2019) 07 JH CK 0200

Indian Penal Code, 1860 — Section 34, 147, 323, 341, 354, 452Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 2(d), 3, 4, 4(2), 14, 21Code Of Criminal Procedure, 1973 — Section 4(1), 5, 190, 193

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High Courts11 Jul 2019

Sanjita Oraon Vs State Of Jharkhand And Ors

Jharkhand High Court · (2019) 07 JH CK 0199

Indian Penal Code, 1860 — Section 313, 323, 354, 354(A), 376, 506Professionals And Experts under the POCSO Act, 2012 — Section 8

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High Courts11 Jul 2019

Anil Roy @ Anil Kumar Roy And Ors Vs State Of Jharkhand

Jharkhand High Court · (2019) 07 JH CK 0198

Indian Penal Code, 1860 — Section 34, 379, 427, 447, 506Code Of Criminal Procedure, 1973 — Section 144, 438(2)

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High Courts11 Jul 2019Dismissed

Manish Mishra And Ors Vs State Of Jharkhand And Ors

Jharkhand High Court · (2019) 07 JH CK 0197

Indian Penal Code, 1860 — Section 498ADowry Prohibition Act, 1961 — Section 3, 4Hindu Minority And Guardianship Act, 1956 — Section 6(A)

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High Courts11 Jul 2019Dismissed

Alka Sinha Vs State Of Jharkhand And Ors

Jharkhand High Court · (2019) 07 JH CK 0196

Code Of Criminal Procedure, 1973 — Section 378(4)Negotiable Instruments Act, 1881 — Section 138, 138(b), 142Evidence — Section 114

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High Courts11 Jul 2019Dismissed

Deo Kumar Gupta And Ors Vs State Of Jharkhand And Ors

Jharkhand High Court · (2019) 07 JH CK 0195

Indian Penal Code, 1860 — Section 120B, 342, 387Code Of Criminal Procedure, 1973 — Section 205

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High Courts11 Jul 2019Dismissed

Kishore Kumar Prasad Vs M/s Central Coalfields Limited And Ors

Jharkhand High Court · (2019) 07 JH CK 0194

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High Courts11 Jul 2019Allowed

Employers in relation to the management Of Kustore Area Of M/s Bharat Coking Coal Limited being represented Of Shri Kanhai Lal Kundu, Chief General Manager, Kustore Area, Dhanbad Vs Their Workman being represented by the President, United Coal Workers Union, having its Office near Mack & Company, Dhansar, Jharia, Dhanbad

Jharkhand High Court · (2019) 07 JH CK 0193

Constitution Of India, 1950 — Article 14, 16, 226

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High Courts11 Jul 2019Disposed Of

Abdul Hakim Vs State Of Jharkhand And Ors

Jharkhand High Court · (2019) 07 JH CK 0192

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High Courts11 Jul 2019Dismissed

Gopal Oraon Vs Union Of India And Ors

Jharkhand High Court · (2019) 07 JH CK 0191

Central Civil Service [Temporary Service] Rule 1965 w — Rule 5(1), 16

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High Courts11 Jul 2019Dismissed

Ranjit Kumar Pramanik Vs State Of Jharkhand And Ors

Jharkhand High Court · (2019) 07 JH CK 0190

Constitution Of India, 1950 — Article 226

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High Courts11 Jul 2019Disposed Of

Kesho Thakur @ Keshav Thakur And Ors Vs State Of Jharkhand

Jharkhand High Court · (2019) 07 JH CK 0189

Wildlife Protection Act, 1972 — Section 51(1)

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High Courts11 Jul 2019Disposed Of

Jamuna Singh And Ors Vs State Of Jharkhand

Jharkhand High Court · (2019) 07 JH CK 0188

Indian Penal Code, 1860 — Section 146, 147, 149, 300, 302, 304, 323Arms Act, 1959 — Section 27

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High Courts11 Jul 2019Allowed

Rovin Mandal Vs State Of Jharkhand

Jharkhand High Court · (2019) 07 JH CK 0187

Indian Penal Code, 1860 — Section 201, 302Evidence Act, 1872 — Section 27

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High Courts11 Jul 2019Allowed

Sheochand Prajapati And Ors Vs State Of Jharkhand

Jharkhand High Court · (2019) 07 JH CK 0186

Indian Penal Code, 1860 — Section 120B, 201, 302

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