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Jharkhand High Court judgments

29,565 judgments · page 384 of 1,479

High Courts12 Jul 2019Dismissed

Anil Kumar Mahato And Ors Vs Ajay Kumar

Jharkhand High Court · (2019) 07 JH CK 0222

Code Of Civil Procedure, 1908 — Section 10, 151Jharkhand Building (Lease, Rent & Eviction) Control Act, 2011 — Section 11Hindu Succession Act, 1956 — Section 22
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High Courts12 Jul 2019Dismissed

Prakash Kumar And Ors Vs Jaitunnisa

Jharkhand High Court · (2019) 07 JH CK 0221

Specific Relief Act, 1963 — Section 22, 22(1), 22(2), 28, 28(1), 28(3), 28(4)Code Of Civil Procedure, 1908 — Section 47, Order 2 Rule 2, Order 21 Rule 97, Order 22 Rule 101, Order 22 Rule 102Transfer Of Property Act, 1882 — Section 55, 55(1), 55(1)(f)
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High Courts12 Jul 2019Disposed Of

Lalita Devi And Ors Vs State Of Jharkhand

Jharkhand High Court · (2019) 07 JH CK 0219

Prevention Of Cruelty to Animals Act, 1960 — Section 3, 11(1)(a), 11(1)(b), 11(1)(c), 11(1)(d), 11(1)(f), 11(1)(h), 11(1)(i), 11(1)(k), 38(3)Jharkhand Bovine Animal Prohibition Of Slaughter Act, 2005 — Section 4(a), 4(d), 12Code Of Criminal Procedure, 1973 — Section 313
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High Courts11 Jul 2019Allowed

Shyam Sundar Das Vs State Of Jharkhand

Jharkhand High Court · (2019) 07 JH CK 0213

Indian Penal Code, 1860 — Section 366, 366A, 376Protection Of Children from Sexual Offences Act, 2012 — Section 3(i), 4, 42Code Of Criminal Procedure, 1973 — Section 164
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