High Courts16 Jul 2019Dismissed
Budhan Mahto And Ors Vs State of Jharkhand And Ors
Jharkhand High Court · (2019) 07 JH CK 0255
Indian Penal Code, 1860 — Section 100Indian Penal Code, 1860 — Section 33
COURT ARCHIVE
Jharkhand High Court judgments
29,565 judgments · page 382 of 1,479
High Courts16 Jul 2019Dismissed
Steel Authority of India Ltd And Ors Vs Chittaranjan Prasad
Jharkhand High Court · (2019) 07 JH CK 0254
Code Of Civil Procedure, 1908 — Section 96, 100
High Courts16 Jul 2019Disposed Of
Maitreya Resources Pvt. Ltd Vs State of Jharkhand And Ors
Jharkhand High Court · (2019) 07 JH CK 0253
Constitution of India, 1950 — Article 226
High Courts16 Jul 2019Dismissed
Rajesh Rawani Vs Coal India Ltd And Ors
Jharkhand High Court · (2019) 07 JH CK 0252
Constitution of India, 1950 — Article 226
High Courts16 Jul 2019Dismissed
Rajesh Rawani Vs Coal India Ltd, through its Chairman-cum-Managing Director, Kolkata And Ors
Jharkhand High Court · (2019) 07 JH CK 0251
Constitution of India, 1950 — Article 226
High Courts16 Jul 2019Allowed
Hira Mani Prasad And Ors Vs State of Jharkhand And Ors
Jharkhand High Court · (2019) 07 JH CK 0250
Industrial Disputes Act, 1947 — Section 10, 25(F)Income-Tax Act, 1961 — Section 293Constitution of India, 1950 — Article 14
High Courts16 Jul 2019Allowed
Rashtriya Colliery Mazdoor Sangh And Ors Vs Management of Bharat Coking Coal Ltd And Ors
Jharkhand High Court · (2019) 07 JH CK 0249
High Courts16 Jul 2019Dismissed
M/s. D.P. Bodhanwala Vs K.L. Banerjee
Jharkhand High Court · (2019) 07 JH CK 0248
Industrial Disputes Act, 1947 — Section 2(s), 2(s)(iv)
High Courts16 Jul 2019Disposed Of
Irfan Ozair Vs State of Jharkhand And Ors
Jharkhand High Court · (2019) 07 JH CK 0247
High Courts16 Jul 2019
Indrajeet Singh Vs State of Jharkhand
Jharkhand High Court · (2019) 07 JH CK 0246
Indian Penal Code, 1860 — Section 414Coal Mines (Nationalisation) Act, 1973 — Section 30Code Of Criminal Procedure, 1973 — Section 438, 438(2)
High Courts16 Jul 2019Dismissed
Hirmain Kumari Vs Arjun Toppo
Jharkhand High Court · (2019) 07 JH CK 0245
Indian Penal Code, 1860 — Section 363, 365, 366A, 370, 371, 376Professionals and Experts under the POCSO Act, 2012 — Section 3, 4Juvenile Justice (Care and Protection of Children) Act, 2015 — Section 75
High Courts16 Jul 2019Dismissed
Vijay Choudhary Vs State of Jharkhand And Ors
Jharkhand High Court · (2019) 07 JH CK 0244
Negotiable Instruments Act, 1881 — Section 138, 141Code Of Criminal Procedure, 1973 — Section 482
High Courts16 Jul 2019Allowed
M/S Laborate Pharmaceuticals India Ltd And Ors Vs State of Jharkhand And Ors
Jharkhand High Court · (2019) 07 JH CK 0243
Drugs and Cosmetics Act, 1940 — Section 18(a)(i)(vi), 18(b), 23(4), 23(4)(iii), 25(2), 27(d)
High Courts16 Jul 2019Dismissed
Mohan Lal Sharma Vs State of Jharkhand And Ors
Jharkhand High Court · (2019) 07 JH CK 0242
Indian Penal Code, 1860 — Section 147, 148, 149, 302Constitution of India, 1950 — Article 14, 16, 17, 311, 311(1), 311(2)
High Courts16 Jul 2019Partly Allowed
Prem Kumar Singh @ Baliram Singh And Ors Vs State of Jharkhand
Jharkhand High Court · (2019) 07 JH CK 0241
Indian Penal Code, 1860 — Section 34, 302, 320, 323, 325, 341
High Courts16 Jul 2019Partly Allowed
Sikia Munda And Ors Vs State of Jharkhand
Jharkhand High Court · (2019) 07 JH CK 0240
Indian Penal Code, 1860 — Section 148, 149, 302, 326
High Courts16 Jul 2019Disposed Off
Krishna Bihari Lal Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 07 JH CK 0029
High Courts16 Jul 2019Disposed Off
Safiran Bibi @ Sabiran Bibi And Ors Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 07 JH CK 0028
Constitution Of India, 1950 — Article 226
High Courts16 Jul 2019Dismissed
Bundu @ Bundhu Purty@ Bandhu Purty Vs State Of Jharkhand
Jharkhand High Court · (2019) 07 JH CK 0027
Indian Penal Code, 1860 — Section 302, 449Code Of Criminal Procedure, 1973 — Section 313Constitution Of India, 1950 — Article 226
High Courts16 Jul 2019Allowed/ Partly Allowed
Jagarnath Oraon And Ors Vs State Of Jharkhand
Jharkhand High Court · (2019) 07 JH CK 0026
Indian Penal Code, 1860 — Section 34, 147, 148, 149, 302, 326