High Courts24 Jul 2019Disposed Of
Rajendra Prasad Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 07 JH CK 0275
COURT ARCHIVE
Jharkhand High Court judgments
29,565 judgments · page 380 of 1,479
High Courts24 Jul 2019Dismissed
Pramod Mandal And Ors Vs State Of Jharkhand
Jharkhand High Court · (2019) 07 JH CK 0274
Probation Of Offenders Act, 1958 — Section 4Indian Penal Code, 1860 — Section 34, 379, 427, 447, 452
High Courts24 Jul 2019Disposed Of
Lalan Singh Vs State Of Jharkhand
Jharkhand High Court · (2019) 07 JH CK 0273
Indian Penal Code, 1860 — Section 304A
High Courts24 Jul 2019Dismissed
Mukut Anjalo Vs State Of Jharkhand
Jharkhand High Court · (2019) 07 JH CK 0272
Arms Act, 1959 — Section 25(1B), 25(1B)(a), 26, 35Code Of Criminal Procedure, 1973 — Section 313
High Courts24 Jul 2019Allowed
Upendra Mandal Vs State Of Jharkhand
Jharkhand High Court · (2019) 07 JH CK 0270
Indian Penal Code, 1860 — Section 34, 201, 302, 364, 365Code Of Criminal Procedure, 1973 — Section 313
High Courts24 Jul 2019Allowed
Silash Dungdung @ Jojo Vs State Of Jharkhand
Jharkhand High Court · (2019) 07 JH CK 0269
Indian Penal Code, 1860 — Section 302
High Courts24 Jul 2019Allowed/ Disposed Off
Rajesh Kumar And Ors Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 07 JH CK 0054
High Courts24 Jul 2019Dismissed
Fair Price Dealers Association Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 07 JH CK 0053
Right To Information Act, 2005 — Section 5Constitution Of India, 1950 — Article 226
High Courts24 Jul 2019Disposed Off
Rupa Kumari Vs Jharkhand State Electricity Board, Ranchi And Ors
Jharkhand High Court · (2019) 07 JH CK 0052
Constitution Of India, 1950 — Article 14, 21Disabilities Act, 2016 — Section 2(i)
High Courts24 Jul 2019Allowed
Sushil Kumar Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 07 JH CK 0051
Jharkhand Service Code, 2001 — Rule 58Bihar Financial Rules, 1950 — Rule 74
High Courts24 Jul 2019Allowed
Paras Nath Singh Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 07 JH CK 0050
Jharkhand Service Code, 2001 — Rule 58Bihar Financial Rules, 1950 — Rule 74
High Courts24 Jul 2019Allowed
Omlal Orawn Vs State Of Jharkhand
Jharkhand High Court · (2019) 07 JH CK 0049
Indian Penal Code, 1860 — Section 302
High Courts23 Jul 2019Allowed
Salim Raza And Ors Vs Mohan Mistry son Of Khuni Mistry And Ors
Jharkhand High Court · (2019) 07 JH CK 0038
Code Of Civil Procedure, 1908 — Section 96, 100Transfer Of Property Act, 1882 — Section 53A
High Courts22 Jul 2019Dismissed
Sushma Devi Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 07 JH CK 0037
Jharkhand Minor Mineral Concession Rules, 2004 — Rule 23, 23(2)(b)Constitution Of India, 1950 — Article 226
High Courts18 Jul 2019Allowed/ Disposed Of
Mahabir Singh And Ors Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 07 JH CK 0281
High Courts18 Jul 2019Allowed
Central Coalfields Limited, Ranchi Vs Binod Kumar Mandal And Ors
Jharkhand High Court · (2019) 07 JH CK 0280
High Courts18 Jul 2019Allowed
Binod Singh @ Vinod Singh And Ors Vs State Of Jharkhand
Jharkhand High Court · (2019) 07 JH CK 0279
Indian Penal Code, 1860 — Section 34, 302, 307Arms Act, 1959 — Section 25(1b), 26, 27
High Courts18 Jul 2019Dismissed
Anuj Kumar @ Chhotu Vs State Of Jharkhand
Jharkhand High Court · (2019) 07 JH CK 0278
Indian Penal Code, 1860 — Section 34, 302, 304(B), 498AHindu Marriage Act, 1955 — Section 13(B)Code Of Criminal Procedure, 1973 — Section 313
High Courts18 Jul 2019Disposed Of
Khirodhar Nayak Vs State Of Jharkhand
Jharkhand High Court · (2019) 07 JH CK 0277
Indian Penal Code, 1860 — Section 304B, 498ADowry Prohibition Act, 1961 — Section 4Code Of Criminal Procedure, 1973 — Section 313
High Courts18 Jul 2019Allowed
Basudeo Yadav And Ors Vs State Of Jharkhand
Jharkhand High Court · (2019) 07 JH CK 0276
Indian Penal Code, 1860 — Section 34, 302, 323