High Courts05 Aug 2019Allowed
Bachchu Prasad Sinha Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 08 JH CK 0108
COURT ARCHIVE
Jharkhand High Court judgments
29,565 judgments · page 378 of 1,479
High Courts05 Aug 2019Partly Allowed
Fakir Bhakat @ Phakir Chandra Bhakat And Ors Vs State Of Jharkhand
Jharkhand High Court · (2019) 08 JH CK 0107
Indian Penal Code, 1860 — Section 147, 148, 149, 307, 323, 324, 341, 379Explosive Substances Act, 1883 — Section 4, 5Code Of Criminal Procedure, 1973 — Section 360, 361
High Courts05 Aug 2019Partly Allowed
Paulus Kharia And Ors Vs State Of Jharkhand
Jharkhand High Court · (2019) 08 JH CK 0106
Indian Penal Code, 1860 — Section 147, 148, 149, 302, 325
High Courts05 Aug 2019Partly Allowed
Juman Mian And Ors Vs State Of Jharkhand
Jharkhand High Court · (2019) 08 JH CK 0105
Indian Penal Code, 1860 — Section 147, 149, 302, 307, 323, 324, 325, 326, 341
High Courts05 Aug 2019Allowed
Ram Sharma And Ors Vs State Of Bihar (now Jharkhand)
Jharkhand High Court · (2019) 08 JH CK 0104
Indian Penal Code, 1860 — Section 34, 201, 302Code Of Criminal Procedure, 1973 — Section 164
High Courts05 Aug 2019Partly Allowed
Dabui Burh Vs State Of Jharkhand
Jharkhand High Court · (2019) 08 JH CK 0103
Indian Penal Code, 1860 — Section 300, 302, 304II
High Courts05 Aug 2019Partly Allowed
Fakir Bhakat @ Phakir Chandra Bhakat And Ors Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 08 JH CK 0009
Indian Penal Code, 1860 — Section 147, 148, 149, 307, 323, 324, 341, 379Code Of Criminal Procedure, 1973 — Section 360, 361
High Courts05 Aug 2019Dismissed
Kansai Nerolac Paints Limited Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 08 JH CK 0008
Bihar Shops And Establishments Act, 1953 — Section 2(6), 26, 26(1), 26(2)Indian Contract Act, 1872 — Section 23Constitution Of India, 1950 — Article 14
High Courts02 Aug 2019Dismissed
Jitendra Kumar Agarwala Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 08 JH CK 0101
Code Of Criminal Procedure, 1973 — Section 438, 439, 439(2), 464, 467, 471, 482, 498
High Courts02 Aug 2019Dismissed
Basudeo Mahto Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 08 JH CK 0100
Prevention Of Corruption Act, 1988 — Section 7, 13
High Courts02 Aug 2019Dismissed
Ranchi Industrial Area Development Authority And Ors Vs Maya Devi And Ors
Jharkhand High Court · (2019) 08 JH CK 0099
Code Of Civil Procedure, 1908 — Section 47, 115Arbitration And Conciliation Act, 1996 — Section 11(6)Constitution Of India, 1950 — Article 227
High Courts02 Aug 2019Disposed Of
Baidyanath Choudhary And Ors Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 08 JH CK 0097
High Courts02 Aug 2019Disposed Of
Patun Bibi And Ors Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 08 JH CK 0095
Code Of Criminal Procedure, 1973 — Section 125
High Courts02 Aug 2019Allowed
Birendra Narayan @ Birendra Narayan Rawani Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 08 JH CK 0094
Indian Penal Code, 1860 — Section 34, 498, 498ADowry Prohibition Act, 1961 — Section 3, 4Code Of Criminal Procedure, 1973 — Section 315, 354
High Courts02 Aug 2019Allowed
Lusa Mahato And Ors Vs State Of Jharkhand
Jharkhand High Court · (2019) 08 JH CK 0093
Indian Penal Code, 1860 — Section 406, 420
High Courts02 Aug 2019Dismissed
Shravan Kumar Gupta And Ors Vs Usha Devi And Ors
Jharkhand High Court · (2019) 08 JH CK 0016
Code Of Civil Procedure, 1908 — Order 6 Rule 17Constitution Of India, 1950 — Article 227
High Courts02 Aug 2019Allowed
Nizamuddin Ansari Vs State Of Jharkhand
Jharkhand High Court · (2019) 08 JH CK 0015
Indian Penal Code, 1860 — Section 147, 148, 149, 323, 341, 342, 380, 427, 452, 504, 506
High Courts02 Aug 2019Partly Allowed
Lal Mohan Nag Vs State Of Bihar
Jharkhand High Court · (2019) 08 JH CK 0013
Indian Penal Code, 1860 — Section 34, 302, 304II, 324
High Courts02 Aug 2019Partly Allowed
Guna Ram Manjhi And Ors Vs State Of Bihar
Jharkhand High Court · (2019) 08 JH CK 0012
Indian Penal Code, 1860 — Section 34, 300, 302, 304, 304II
High Courts01 Aug 2019Allowed
Bijoy Kerketta Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 08 JH CK 0090