High Courts01 Aug 2019Allowed
Collector Mishra Vs Management Of Bokaro Steel Plant
Jharkhand High Court · (2019) 08 JH CK 0089
Industrial Disputes Act, 1947 — Section 2(oo), 4(k), 25FConstitution Of India, 1950 — Article 14, 21, 226
COURT ARCHIVE
Jharkhand High Court judgments
29,565 judgments · page 379 of 1,479
High Courts01 Aug 2019Dismissed
Bijay Khosla Vs Registrar, Co-operative Societies, Engineers Hostel No.1, Dhurwa And Ors
Jharkhand High Court · (2019) 08 JH CK 0088
Jharkhand Co-operative Societies Act, 1935 — Section 48Constitution Of India, 1950 — Article 226
High Courts01 Aug 2019Dismissed
Md. Abid Hussain son Of late Hussaini Vs Quamar Jamal
Jharkhand High Court · (2019) 08 JH CK 0087
Code Of Civil Procedure, 1908 — Section 151, Order 1 Rule 10(2), Order 1 Rule 10(1), Order 1 Rule 10(2), Order 1 Rule 10(3), Order 1 Rule 10, Order 6 Rule 17Constitution Of India, 1950 — Article 226, 227
High Courts01 Aug 2019Disposed Of
Damodar Valley Corporation Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 08 JH CK 0086
Payment Of Gratuity Act, 1972 — Section 2(e), 3A, 4(1), 4(6), 7, 7(3), 13, 14Central Civil Services (Pension) Rules, 1972 — Rule 71Constitution Of India, 1950 — Article 300A
High Courts01 Aug 2019Allowed
Singo Murmu And Ors Vs State Of Jharkhand
Jharkhand High Court · (2019) 08 JH CK 0085
Indian Penal Code, 1860 — Section 34, 201, 302Code Of Criminal Procedure, 1973 — Section 313
High Courts01 Aug 2019Allowed
Antoni Kandulna And Ors Vs State Of Jharkhand
Jharkhand High Court · (2019) 08 JH CK 0084
Indian Penal Code, 1860 — Section 34, 302
High Courts01 Aug 2019Partly Allowed
Prakash Ram And Ors Vs State Of Jharkhand
Jharkhand High Court · (2019) 08 JH CK 0083
Indian Penal Code, 1860 — Section 148, 149, 302, 323, 324, 325
High Courts01 Aug 2019Allowed
Faguwa Munda @ Faguwa Munda And Ors Vs State Of Jharkhand
Jharkhand High Court · (2019) 08 JH CK 0082
Indian Penal Code, 1860 — Section 34, 302Evidence Act, 1872 — Section 27
High Courts01 Aug 2019Partly Allowed
Kushar Sao @ Rajendra Sao And Ors Vs State Of Jharkhand
Jharkhand High Court · (2019) 08 JH CK 0081
Indian Penal Code, 1860 — Section 141, 147, 148, 149, 302, 307, 323, 324, 326, 341
High Courts01 Aug 2019Allowed
Sagar Tirkey And Ors Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 08 JH CK 0080
Land Acquisition Act, 1894 — Section 18, 54
High Courts29 Jul 2019Dismissed
TISCO Mazdoor Union Vs Tata Iron And Steel Company Limited
Jharkhand High Court · (2019) 07 JH CK 0039
Code Of Civil Procedure, 1908 — Section 100Bihar Buildings (Lease, Rent And Eviction) Control Act, 1982 — Section 20
High Courts26 Jul 2019Dismissed
Md. Ismail Vs Salma Khatoon And Ors
Jharkhand High Court · (2019) 07 JH CK 0042
Code Of Civil Procedure, 1908 — Order 14 Rule 2Constitution Of India, 1950 — Article 227
High Courts26 Jul 2019Disposed Off
State Project Director Vs M/s Raj Enterprises
Jharkhand High Court · (2019) 07 JH CK 0041
Commercial Courts Act, 2015 — Section 8, 13, 16Code Of Civil Procedure, 1908 — Section 38, 39, 47, 115, Order 8 Rule 1, Order 21 Rule 22Arbitration And Conciliation Act, 1996 — Section 10, 34, 36
High Courts26 Jul 2019Disposed Off
Central Coalfields Limited Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 07 JH CK 0040
Bihar & Orissa Public Demand Recovery Act, 1914 — Section 7, 9Constitution Of India, 1950 — Article 226
High Courts25 Jul 2019Dismissed
Malo Devi And Ors Vs Meera Devi And Ors
Jharkhand High Court · (2019) 07 JH CK 0048
Code Of Civil Procedure, 1908 — Section 151, Order 22 Rule 5Constitution Of India, 1950 — Article 227
High Courts25 Jul 2019Allowed
Kalabati Mahato Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 07 JH CK 0047
Bihar Tenant's Holdings (Maintenance Of Records) Act, 1973 — Section 3, 14, 15, 16Constitution Of India, 1950 — Article 226
High Courts25 Jul 2019Disposed Off
Surya Nandan Sinha Vs Hindustan Steelworks Construction Limited And Ors
Jharkhand High Court · (2019) 07 JH CK 0046
High Courts25 Jul 2019Partly Allowed
Bachcha Singh And Ors Vs State Of Jharkhand
Jharkhand High Court · (2019) 07 JH CK 0045
Indian Penal Code, 1860 — Section 34, 302, 325
High Courts25 Jul 2019Allowed
Ram Prasad Rana Vs State Of Jharkhand
Jharkhand High Court · (2019) 07 JH CK 0044
Indian Penal Code, 1860 — Section 315, 376
High Courts25 Jul 2019Allowed
Central Coalfields Limited And Ors Vs Kurban Mian And Ors
Jharkhand High Court · (2019) 07 JH CK 0043
Land Aquisition Act, 1894 — Section 4, 18