High Courts18 Jul 2019Dismissed
M/s Devprabha Construction Pvt. Ltd And Ors Vs Coal India Limited And Ors
Jharkhand High Court · (2019) 07 JH CK 0036
Constitution Of India, 1950 — Article 226
COURT ARCHIVE
Jharkhand High Court judgments
29,565 judgments · page 381 of 1,479
High Courts18 Jul 2019Disposed Off
Nafish Ahmad And Ors Vs State Of Jharkhand
Jharkhand High Court · (2019) 07 JH CK 0035
Indian Penal Code, 1860 — Section 120B, 420, 467, 468, 471
High Courts18 Jul 2019Partly Allowed
Chuneshwar Sai @ Chunnu Sai Vs State Of Jharkhand
Jharkhand High Court · (2019) 07 JH CK 0034
Indian Penal Code, 1860 — Section 34, 302, 364, 380, 395, 452Code Of Criminal Procedure, 1973 — Section 311
High Courts17 Jul 2019
Shashi Bhushan Singh Vs State Of Jharkhand through Vigilance & Anr
Jharkhand High Court · (2019) 07 JH CK 0268
Prevention Of Corruption Act, 1988 — Section 13(1)(e), 13(2)
High Courts17 Jul 2019Disposed Of
Kailash Prasad Yadav And Ors Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 07 JH CK 0267
High Courts17 Jul 2019Dismissed
Khirod Modi And Ors Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 07 JH CK 0266
Indian Forest Act, 1927 — Section 29, 29(1), 30, 32, 33Code Of Criminal Procedure, 1973 — Section 468, 469, 468(2)(b)
High Courts17 Jul 2019Dismissed
Rameshwar Thakur And Ors Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 07 JH CK 0265
Constitution Of India, 1950 — Article 226
High Courts17 Jul 2019Allowed
Santoshini Murmu Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 07 JH CK 0264
Limitation Act, 1963 — Section 5Code Of Civil Procedure, 1908 — Order 41 Rule 3AConstitution Of India, 1950 — Article 227
High Courts17 Jul 2019Allowed
Arti Hazra Vs State Of Jharkhand
Jharkhand High Court · (2019) 07 JH CK 0263
High Courts17 Jul 2019Partly Allowed
Jitu Tirkey Vs State of Jharkhand
Jharkhand High Court · (2019) 07 JH CK 0262
Indian Penal Code, 1860 — Section 302, 304Prevention of Witch (Daain) Practices Act, 1999 — Section 3, 4Code Of Criminal Procedure, 1973 — Section 313
High Courts17 Jul 2019Allowed
Budhu Kandeyang And Ors Vs State of Jharkhand
Jharkhand High Court · (2019) 07 JH CK 0261
Indian Penal Code, 1860 — Section 34, 302
High Courts17 Jul 2019Dismissed
State of Jharkhand Vs Ram Karan Ram And Ors
Jharkhand High Court · (2019) 07 JH CK 0260
Jharkhand Service Code, 2001 — Section 236
High Courts17 Jul 2019Disposed Off
Ram Chandra Ram Vs Managing Director And Ors
Jharkhand High Court · (2019) 07 JH CK 0033
High Courts17 Jul 2019Dismissed
Safaul Rahman Vs Mohammad Khalil And Ors
Jharkhand High Court · (2019) 07 JH CK 0032
Code Of Civil Procedure, 1908 — Order 6 Rule 17Constitution Of India, 1950 — Article 227
High Courts17 Jul 2019Allowed
Ashok Kumar Prasad Vs State Of Jharkhand
Jharkhand High Court · (2019) 07 JH CK 0031
Indian Penal Code, 1860 — Section 34, 328, 379
High Courts17 Jul 2019Partly Allowed
Ishwar Murmu And Ors Vs State Of Jharkhand
Jharkhand High Court · (2019) 07 JH CK 0030
Indian Penal Code, 1860 — Section 34, 302, 323, 326
High Courts16 Jul 2019Dismissed
Their workmen Sri Bhola Singh Vs Employers in relation to the Management of Basudeopur Colliery
Jharkhand High Court · (2019) 07 JH CK 0259
Industrial Disputes Act, 1947 — Section 25F
High Courts16 Jul 2019Dismissed
Raj Kumar Mandal Vs State of Jharkhand
Jharkhand High Court · (2019) 07 JH CK 0258
Indian Penal Code, 1860 — Section 302
High Courts16 Jul 2019Dismissed
Baburam Murmu @ Bahuram Murmu Vs State of Bihar (now Jharkhand)
Jharkhand High Court · (2019) 07 JH CK 0257
Indian Penal Code, 1860 — Section 34, 302Arms Act, 1959 — Section 27Code Of Criminal Procedure, 1973 — Section 313
High Courts16 Jul 2019
Mahesh Ram Vs State of Jharkhand And Ors
Jharkhand High Court · (2019) 07 JH CK 0256
Code Of Criminal Procedure, 1973 — Section 227Indian Penal Code, 1860 — Section 120B, 384, 386, 387Criminal Law Amendment Act, 1932 — Section 71(i)(ii)