High Courts08 Aug 2019Disposed Of
Girja Devi Vs State Of Jharkhand & Ors
Jharkhand High Court · (2019) 08 JH CK 0144
COURT ARCHIVE
Jharkhand High Court judgments
29,565 judgments · page 376 of 1,479
High Courts08 Aug 2019Allowed
Bandey Oraon Vs State Of Jharkhand
Jharkhand High Court · (2019) 08 JH CK 0143
Indian Penal Code, 1860 — Section 34, 302, 307, 323, 324, 325
High Courts08 Aug 2019Allowed
Jamiruddin Ansari Vs State Of Jharkhand
Jharkhand High Court · (2019) 08 JH CK 0142
Indian Penal Code, 1860 — Section 395
High Courts08 Aug 2019Allowed
Jafar Ansari And Ors Vs State Of Jharkhand
Jharkhand High Court · (2019) 08 JH CK 0141
Indian Penal Code, 1860 — Section 149, 302, 307Code Of Criminal Procedure, 1973 — Section 275, 276, 278
High Courts08 Aug 2019Partly Allowed
Tonkaram Yadav @ Tonkadhar Gope Vs State Of Jharkhand
Jharkhand High Court · (2019) 08 JH CK 0140
Indian Penal Code, 1860 — Section 302, 325
High Courts08 Aug 2019Partly Allowed
Baijnath Mahto And Ors Vs State Of Jharkhand
Jharkhand High Court · (2019) 08 JH CK 0139
Indian Penal Code, 1860 — Section 34, 300, 302, 304II, 342, 448
High Courts08 Aug 2019Allowed
Anua Oraon Vs State Of Jharkhand
Jharkhand High Court · (2019) 08 JH CK 0138
Indian Penal Code, 1860 — Section 34, 302, 307, 323, 324, 325Code Of Criminal Procedure, 1973 — Section 294, 315
High Courts07 Aug 2019Allowed
Baneshwar Rabidas Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 08 JH CK 0137
Jharkhand Service Code, 2001 — Rule 58, 74, 103
High Courts07 Aug 2019Dismissed
Central Coalfields Limited Vs Kapurni Khatun And Ors
Jharkhand High Court · (2019) 08 JH CK 0136
Code Of Civil Procedure, 1908 — Section 115, 151, 152, Order 28 Rule 11Land Acquisition Act, 1894 — Section 18, 80Government Of India Act, 1915 — Section 107
High Courts07 Aug 2019Disposed Of
Rabindra Nath Mandal Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 08 JH CK 0135
Constitution Of India, 1950 — Article 226
High Courts07 Aug 2019Disposed Of
Saroj Devi Vs Rajendra Institute Of Medical Science And Ors
Jharkhand High Court · (2019) 08 JH CK 0134
High Courts07 Aug 2019Disposed Of
Prabha Devi Vs Eastern Coal Field Limited And Ors
Jharkhand High Court · (2019) 08 JH CK 0133
Coal Bearing Areas (Acquisition And Development) Act, 1957 — Section 6, 14, 14(2), 14(5), 14(6), 14(8), 17, 17(2)Constitution Of India, 1950 — Article 226
High Courts07 Aug 2019Disposed Of
R.B. Choubey Vs Union Of India Ors And
Jharkhand High Court · (2019) 08 JH CK 0132
Constitution Of India, 1950 — Article 226, 227
High Courts07 Aug 2019Allowed
Titu Sardar And Ors Vs State Of Jharkhand
Jharkhand High Court · (2019) 08 JH CK 0131
Indian Penal Code, 1860 — Section 34, 302
High Courts07 Aug 2019Allowed
Bhaba Das And Ors Vs State Of Jharkhand
Jharkhand High Court · (2019) 08 JH CK 0130
Indian Penal Code, 1860 — Section 34, 302, 304BCode Of Criminal Procedure, 1973 — Section 313Evidence Act, 1872 — Section 113B
High Courts07 Aug 2019Allowed
Mathura Hembram Vs State Of Jharkhand
Jharkhand High Court · (2019) 08 JH CK 0129
Indian Penal Code, 1860 — Section 34, 302
High Courts07 Aug 2019Partly Allowed
Fulo Bhandari Vs State Of Jharkhand
Jharkhand High Court · (2019) 08 JH CK 0128
Indian Penal Code, 1860 — Section 300, 302, 304Code Of Criminal Procedure, 1973 — Section 162
High Courts07 Aug 2019Partly Allowed
Sogen Hansda @ Doman Majhi And Ors Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 08 JH CK 0127
Indian Penal Code, 1860 — Section 34, 302, 326, 449
High Courts06 Aug 2019Allowed
Gayatri Singh @ Gayatri Devi And Ors Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 08 JH CK 0126
Indian Penal Code, 1860 — Section 120(B), 323, 341, 417, 418, 420Code Of Criminal Procedure, 1973 — Section 482
High Courts06 Aug 2019Disposed Of
Munshi Yadav Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 08 JH CK 0125