High Courts13 Aug 2019Disposed Off
Khadi Gram Udyog Sangh Dhanbad Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 08 JH CK 0023
Constitution Of India, 1950 — Article 226
COURT ARCHIVE
Jharkhand High Court judgments
29,565 judgments · page 375 of 1,479
High Courts09 Aug 2019Dismissed
Mohan Gorain Vs Steel Authority Of India Limited And Ors
Jharkhand High Court · (2019) 08 JH CK 0182
Constitution Of India, 1950 — Article 226
High Courts09 Aug 2019Allowed
Dr. Kumaresh Prasad Singh Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 08 JH CK 0181
Rajasthan Subordinate Service Rules, 1971 — Rule 18Constitution Of India, 1950 — Article 14
High Courts09 Aug 2019Allowed
Akhileshwar Lal Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 08 JH CK 0180
Jharkhand Pension Rules, 2000 — Rule 43(b)
High Courts09 Aug 2019Dismissed
Swapan Bhattacharya Vs Bank Of India And Ors
Jharkhand High Court · (2019) 08 JH CK 0179
Constitution Of India, 1950 — Article 226, 227Oriental Bank Of Commerce Officer Employees (Conduct) Regulations, 1982 — Regulation 3(1)
High Courts09 Aug 2019Allowed
Kanchan Kumari And Ors Vs Pradeep Kumar
Jharkhand High Court · (2019) 08 JH CK 0176
Code Of Criminal Procedure, 1973 — Section 125, 354(6)
High Courts09 Aug 2019Dismissed
Jamil Akhtar @ Md. Zamil Akhtar Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 08 JH CK 0174
Code Of Criminal Procedure, 1973 — Section 125, 127
High Courts09 Aug 2019Disposed Of
M/s Devprabha Construction Pvt. Ltd. (JV), Saraidhela, Dhanbad. And Ors Vs Coal India Limited, Kolkata, West Bengal And Ors
Jharkhand High Court · (2019) 08 JH CK 0172
High Courts09 Aug 2019Dismissed
Akash Devi And Ors Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 08 JH CK 0156
Constitution Of India, 1950 — Article 226Chotanagpur Tenancy Act, 1908 — Section 80, 81, 83
High Courts09 Aug 2019Dismissed
Ramkandey Mishra Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 08 JH CK 0155
Right To Information Act, 2005 — Section 6, 7, 8, 8(1)(d), 8(1)(g), 11, 11(1)Constitution Of India, 1950 — Article 226
High Courts09 Aug 2019Dismissed
Pradeep Kumar Vs Kanchan Kumari And Ors
Jharkhand High Court · (2019) 08 JH CK 0153
Code Of Criminal Procedure, 1973 — Section 125
High Courts09 Aug 2019Dismissed
Birendra Kumar Vs State Of Bihar And Ors
Jharkhand High Court · (2019) 08 JH CK 0151
Code Of Criminal Procedure, 1973 — Section 164, 313, 227, 228, 397Indian Penal Code, 1860 — Section 115, 120BConstitution Of India, 1950 — Article 136
High Courts09 Aug 2019Disposed Of
M/s Devprabha Construction Pvt. Ltd. And Ors
Jharkhand High Court · (2019) 08 JH CK 0150
High Courts09 Aug 2019Dismissed/ Disposed Of
Nandan Lohra And Ors Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 08 JH CK 0149
Constitution Of India, 1950 — Article 16
High Courts09 Aug 2019Allowed
Nagendra Thakur Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 08 JH CK 0002
Jharkhand Pension Rules, 2000 — Rule 43(a), 43(b), 43(b)(a)(i), 43(b)(a)(ii)Bihar Pension Rules, 1950 — Rule 139
High Courts09 Aug 2019Disposed Off
Kaushalya Devi Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 08 JH CK 0001
Constitution Of India, 1950 — Article 226
High Courts08 Aug 2019Dismissed
Shambhu Sardar Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 08 JH CK 0148
Right To Fair Compensation And Transparency in Land Acquisition, Rehabilitation And Resettlement Act, 2013 — Section 24(2), 113, 114Land Acquisition Act, 1894 — Section 4, 5, 6, 11, 12General Clauses Act, 1897 — Section 6
High Courts08 Aug 2019Dismissed
Arun Pradhan Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 08 JH CK 0147
Right To Fair Compensation And Transparency in Land Acquisition, Rehabilitation And Resettlement Act, 2013 — Section 24(2), 113, 114Land Acquisition Act, 1894 — Section 4, 5, 6, 11, 12General Clauses Act, 1897 — Section 6
High Courts08 Aug 2019Partly Allowed
Nripendra Nath Thakur Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 08 JH CK 0146
High Courts08 Aug 2019Partly Allowed
Sanjay Kumar Savita Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 08 JH CK 0145
Jharkhand service code, 2001 — Section 96Jharkhand Public Works Department Code — Rule 228, 283, 292, 293