High Courts26 Aug 2019Dismissed
Ranjeet Prabhakar Vs State of Jharkhand And Ors
Jharkhand High Court · (2019) 08 JH CK 0049
Constitution Of India, 1950 — Article 226
COURT ARCHIVE
Jharkhand High Court judgments
29,565 judgments · page 373 of 1,479
High Courts26 Aug 2019Dismissed
Hemlal Mahato, Proprietor of M/S M.G. Printing Press Vs State of Jharkhand And Ors
Jharkhand High Court · (2019) 08 JH CK 0048
Constitution Of India, 1950 — Article 136, 226, 227
High Courts26 Aug 2019Dismissed
Jasim Ansari And Ors Vs Habib Ansari And Ors
Jharkhand High Court · (2019) 08 JH CK 0047
Code Of Civil Procedure, 1908 — Order 18 Rule 17Constitution Of India, 1950 — Article 227
High Courts26 Aug 2019Allowed/ Disposed Off
Purnendu Shekhar Tiwary And Ors Vs State of Jharkhand And Ors
Jharkhand High Court · (2019) 08 JH CK 0046
High Courts26 Aug 2019Dismissed
Tribhuvan Carrier Private Ltd., Ranchi Vs Bharat Coking Coal Limited And Ors
Jharkhand High Court · (2019) 08 JH CK 0045
National Highways Act, 1956 — Section 3
High Courts22 Aug 2019Partly Allowed
Employers In relation To The Management Of M/s Tata Steel Ltd Vs Their workman Smt. Ranjeet Kaur
Jharkhand High Court · (2019) 08 JH CK 0044
Constitution Of India, 1950 — Article 226
High Courts22 Aug 2019Allowed
General Manager, Bhowra Area Of M/s Bharat Coking Coal Ltd Vs Their workman
Jharkhand High Court · (2019) 08 JH CK 0043
Indian Penal Code, 1860 — Section 34, 307, 342Arms Act, 1959 — Section 27Industrial Disputes Act, 1947 — Section 11A
High Courts22 Aug 2019Dismissed
Employers Vs Their Workman
Jharkhand High Court · (2019) 08 JH CK 0042
Constitution Of India, 1950 — Article 15, 16, 226
High Courts22 Aug 2019Disposed Off
P.C. Priyadarshi Vs Jharkhand State And Ors
Jharkhand High Court · (2019) 08 JH CK 0041
Constitution Of India, 1950 — Article 226
High Courts22 Aug 2019Allowed
Ranjan Kishore Sharma And Ors Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 08 JH CK 0040
High Courts22 Aug 2019Dismissed
Shyamapada Kumbhkar And Ors Vs Parmeshwar Kumbhkar And Ors
Jharkhand High Court · (2019) 08 JH CK 0039
Code Of Civil Procedure, 1908 — Order 41 Rule 27, Order 41 Order 41 Rule 27(1)(a), Order 41 Rule 27(1)(aa), Rule 27(1)(b)Constitution Of India, 1950 — Article 227
High Courts22 Aug 2019Allowed
Babun Singh And Ors Vs State Of Jharkhand
Jharkhand High Court · (2019) 08 JH CK 0038
Indian Penal Code, 1860 — Section 34, 302
High Courts22 Aug 2019Dismissed
Prashant Verma Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 08 JH CK 0037
High Courts22 Aug 2019Dismissed
Chaturanan Rout Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 08 JH CK 0036
High Courts21 Aug 2019Disposed Off
Kula Nand Thakur Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 08 JH CK 0035
High Courts21 Aug 2019Dismissed
Their workman Union represented through Sri Ram Ratan Ram Vs Union Of India And Ors
Jharkhand High Court · (2019) 08 JH CK 0034
Industrial Disputes Act, 1947 — Section 2A, 2K, 10
High Courts21 Aug 2019Disposed Off
Khurshid Alam Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 08 JH CK 0033
High Courts21 Aug 2019Dismissed
R.I.T Building Shopkeeper Association And Ors Vs Ranchi Regional Development Authority, Ranchi And Ors
Jharkhand High Court · (2019) 08 JH CK 0032
Constitution Of India, 1950 — Article 226
High Courts21 Aug 2019Partly Allowed
Vidhyadhar Pater And Ors Vs State Of Jharkhand
Jharkhand High Court · (2019) 08 JH CK 0031
Indian Penal Code, 1860 — Section 34, 149, 300, 302, 326
High Courts20 Aug 2019Allowed
M/s Simplex Infrastructures Limited, Ranchi Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 08 JH CK 0028
Jharkhand Value Added Tax Act, 2005 — Section 18(4)(iii), 18(6), 18(8)Jharkhand Value Added Tax Rules, 2006 — Rule 35(2)