High Courts03 Sept 2019Disposed Of
Vijaya Lakshmi Vs State of Jharkhand And Ors
Jharkhand High Court · (2019) 09 JH CK 0091
COURT ARCHIVE
Jharkhand High Court judgments
29,565 judgments · page 371 of 1,479
High Courts03 Sept 2019Dismissed
Employers in relation to the management of Dugada Coal Washery of M/s Bharat Coking Coal Limited Vs Their workmen being represented by the Secretary And Ors
Jharkhand High Court · (2019) 09 JH CK 0090
Contract Labour (Regulation & Abolition) Act, 1970 — Section 10(1)Constitution Of India, 1950 — Article 14, 226
High Courts03 Sept 2019Allowed
Ramita Devi & Anr Vs State of Jharkhand & Ors
Jharkhand High Court · (2019) 09 JH CK 0089
Jharkhand Service Code, 2001 — Rule 58Constitution Of India, 1950 — Article 14, 16
High Courts03 Sept 2019Dismissed
Birendra Nath Bera Vs State of Jharkhand And Ors
Jharkhand High Court · (2019) 09 JH CK 0088
Bihar (now Jharkhand) State Nationalized Primary Teacher (Transfer And Disciplinary Proceeding) Rules, 1994 — Rule 8(2)Constitution Of India, 1950 — Article 14, 21
High Courts03 Sept 2019Allowed
Employers in relation to the management of North Tisra Colliery of M/s. Bharat Coking Coal Limited Vs Their workmen being represented by Bihar Colliery Kamgar Union And Ors
Jharkhand High Court · (2019) 09 JH CK 0087
Contract Labour (Regulation And Abolition) Central Rules, 1971 — Rule 72, 73Constitution Of India, 1950 — Article 226
High Courts03 Sept 2019Allowed
Sabra Khatoon Vs State of Jharkhand
Jharkhand High Court · (2019) 09 JH CK 0086
Indian Penal Code, 1860 — Section 34, 302
High Courts03 Sept 2019Dismissed
Inder Singh Vs State of Jharkhand
Jharkhand High Court · (2019) 09 JH CK 0085
Indian Penal Code, 1860 — Section 302, 307, 309Evidence Act, 1872 — Section 106
High Courts03 Sept 2019Dismissed
Policy Serving Office, Bajaj Allianz General Insurance Co. Ltd Vs Sarbatiya Devi And Ors
Jharkhand High Court · (2019) 09 JH CK 0084
Motor Vehicles Act, 1988 — Section 95(2), 96(2), 140, 147, 147(1)(b), 147(3), 147(91)(b), 149, 149(1), 149(2), 149(2)(a)(ii), 149(2)(c), 149(4), 149(5), 149(7), 163A, 163A, 165, 166, 168, 168(3), 173, 173(1), 174Code Of Civil Procedure, 1908 — Section 13Constitution Of India, 1950 — Article 141
High Courts03 Sept 2019Disposed Off
Kumar Utkarsh And Ors Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 09 JH CK 0009
Bihar Land Reforms Act, 1950 — Section 4(h)Constitution Of India, 1950 — Article 226
High Courts03 Sept 2019Disposed Off
Jagarnath Mahto And Ors Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 09 JH CK 0008
High Courts03 Sept 2019Disposed Off
Sudhir Kumar Sinha Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 09 JH CK 0007
Indian Penal Code, 1860 — Section 120B, 409, 420, 467, 468, 469, 471Constitution Of India, 1950 — Article 226
High Courts03 Sept 2019Dismissed/ Disposed Off
Linde India Limited Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 09 JH CK 0006
Jharkhand Value Added Tax Act, 2005 — Section 2(xlviii), 40(2)Central Excise Act, 1944 — Section 4Indian Contract Act, 1872 — Section 23
High Courts03 Sept 2019Allowed
Zonal Manager And Disciplinary Authority Vs Anjana Sah And Ors
Jharkhand High Court · (2019) 09 JH CK 0005
High Courts29 Aug 2019Dismissed
M/s. Bharat Coking Coal Limited Vs Deputy Chief Labour Commissioner (Central) And Ors
Jharkhand High Court · (2019) 08 JH CK 0078
Companies Act, 2013 — Section 617
High Courts29 Aug 2019Allowed
Kamal Deo Narayan Singh Vs Bihar State Pollution Control Board And Ors
Jharkhand High Court · (2019) 08 JH CK 0076
Civil Services (Classification, Control & Appeal) Rules, 1935 — Rule 55Punjab Civil Services (Punishment And Appeal) Rules, 1970 — Rule 4. 12, 5(iv), 5(v), 8, 9
High Courts29 Aug 2019Disposed Off
Chandramani Pandey Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 08 JH CK 0074
Constitution Of India, 1950 — Article 226
High Courts29 Aug 2019Disposed Off
Vision & Vision Pvt. Ltd Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 08 JH CK 0073
High Courts29 Aug 2019Allowed
Basudeo Gope Vs Vinoba Bhave University And Ors
Jharkhand High Court · (2019) 08 JH CK 0072
High Courts29 Aug 2019Allowed
Anil Kumar Sharma alias Anil Sharma Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 08 JH CK 0071
Indian Forest Act, 1927 — Section 33
High Courts29 Aug 2019Allowed
Shivajee Sharma Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 08 JH CK 0070
Civil Services (Classification, Control And Appeal) Rules, 1930 — Rule 55Central Civil Services (Pension) Rules, 1972 — Rule 43b, 43(c)