High Courts06 Sept 2019Disposed Off
Kamal Nath Mahto Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 09 JH CK 0021
Indian Penal Code, 1860 — Section 279, 337Constitution Of India, 1950 — Article 21
COURT ARCHIVE
Jharkhand High Court judgments
29,565 judgments · page 370 of 1,479
High Courts06 Sept 2019Allowed
Marni Devi, wife Of Late Narayan Singh Vs General manager (HRD) And Ors
Jharkhand High Court · (2019) 09 JH CK 0020
High Courts06 Sept 2019Disposed Off
Kurshid Alam @ Md. Kurshid Alam @ Md. Taukir Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 09 JH CK 0019
Constitution Of India, 1950 — Article 226
High Courts06 Sept 2019Partly Allowed
Pappu Rajbhar Vs State Of Jharkhand
Jharkhand High Court · (2019) 09 JH CK 0018
Indian Penal Code, 1860 — Section 292, 354Information Technology Act, 2000 — Section 67, 67A, 67B, 84BEvidence Act, 1872 — Section 59, 65A, 65B, 65B(2), 65B(4)
High Courts06 Sept 2019Dismissed
Tapsi Choudhary Vs Union Of India And Ors
Jharkhand High Court · (2019) 09 JH CK 0017
Code Of Criminal Procedure, 1973 — Section 216, 397(2)Indian Penal Code, 1860 — Section 34, 287, 302, 304A, 304II, 337, 338, 387
High Courts06 Sept 2019Allowed
Shambhu Pradhan Vs State Of Jharkhand
Jharkhand High Court · (2019) 09 JH CK 0016
Indian Penal Code, 1860 — Section 107, 306, 498A
High Courts06 Sept 2019Disposed Off
Sukh Lal Hansda Vs State Of Jharkhand
Jharkhand High Court · (2019) 09 JH CK 0015
Indian Penal Code, 1860 — Section 34, 120B, 323, 494, 498ACode Of Criminal Procedure, 1973 — Section 156(3)Dowry Prohibition Act, 1961 — Section 3, 4
High Courts05 Sept 2019Dismissed
Dr. Shiv Narayan Mandal Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 09 JH CK 0014
Code Of Criminal Procedure, 1973 — Section 164Evidence Act, 1872 — Section 74, 80Bihar Pension Rules, 1950 — Rule 27, 43, 43(a), 43(b), 139, 139(a), 139(B), 139(c), 193(c)
High Courts05 Sept 2019Dismissed
Sanjay Bhuian Vs Union Of India And Ors
Jharkhand High Court · (2019) 09 JH CK 0013
High Courts05 Sept 2019Dismissed
Barun Singh And Ors Vs Nawal Kishor Singh
Jharkhand High Court · (2019) 09 JH CK 0012
Code Of Civil Procedure, 1908 — Order 8 Rule 1, Order 8 Rule 9, Order 8 Rule 10Constitution Of India, 1950 — Article 227
High Courts05 Sept 2019Allowed
Lalchand Singh @ Lalchan Singh Vs State Of Jharkhand
Jharkhand High Court · (2019) 09 JH CK 0011
Indian Penal Code, 1860 — Section 302
High Courts05 Sept 2019Allowed
Mahabir Oraon Vs State Of Jharkhand
Jharkhand High Court · (2019) 09 JH CK 0010
Indian Penal Code, 1860 — Section 34, 302, 304I, 307
High Courts04 Sept 2019Dismissed
Ramesh Sharma Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 09 JH CK 0004
Indian Penal Code, 1860 — Section 34, 323, 364, 379, 406, 506Bihar Motor Vehicles Taxation Act, 1994 — Section 17(1), 19Constitution Of India, 1950 — Article 226, 227
High Courts04 Sept 2019Disposed Off
Bina Devi And Ors Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 09 JH CK 0003
High Courts04 Sept 2019Dismissed
Silam Kumari Poddar @ Smt. Silam Agrawal Vs Sanjay Kumar Poddar And Ors
Jharkhand High Court · (2019) 09 JH CK 0002
Constitution Of India, 1950 — Article 226
High Courts04 Sept 2019Disposed Off/ Dismissed
Rajendra Yadav @ Rajendra Mahto And Ors Vs State Of Jharkhand
Jharkhand High Court · (2019) 09 JH CK 0001
Indian Penal Code, 1860 — Section 323
High Courts03 Sept 2019Dismissed
Dinesh Kumar Singh Vs State of Jharkhand And Ors
Jharkhand High Court · (2019) 09 JH CK 0095
High Courts03 Sept 2019Dismissed
Tata Iron & Steel Company Limited Vs R.S. Singh And Ors
Jharkhand High Court · (2019) 09 JH CK 0094
Industrial Disputes Act, 1947 — Section 11AConstitution Of India, 1950 — Article 136, 226
High Courts03 Sept 2019Disposed Of
International Asset Reconstruction Company Pvt. Ltd Vs State of Jharkhand And Ors
Jharkhand High Court · (2019) 09 JH CK 0093
Securitization And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002 — Section 5(1)(b)Indian Stamp Act, 1899 — Section 2(9), 31, 56, 56(2)
High Courts03 Sept 2019Dismissed
Manoj Kumar Singh Vs State of Jharkhand And Ors
Jharkhand High Court · (2019) 09 JH CK 0092
Constitution Of India, 1950 — Article 226, 227