High Courts16 Sept 2019Dismissed
Sunita Devi And Ors Vs State Of Jharkhand
Jharkhand High Court · (2019) 09 JH CK 0053
COURT ARCHIVE
Jharkhand High Court judgments
29,565 judgments · page 368 of 1,479
High Courts16 Sept 2019Dismissed
M/s Jamshedpur Fine Chemicals Private Limited And Ors Vs Authorised Officer, Canara Bank And Ors
Jharkhand High Court · (2019) 09 JH CK 0052
Securitisation And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002 — Section 13(1), 13(2), 13(4), 13(8), 17Transfer Of Property Act, 1882 — Section 60Security Interest (Enforcement) Rules, 2002 — Rule 8(1)
High Courts16 Sept 2019Disposed Of
Amrita Devi And Ors Vs Arun Kumar
Jharkhand High Court · (2019) 09 JH CK 0051
Code Of Civil Procedure, 1908 — Section 148, Order 8 Rule 1Constitution Of India, 1950 — Article 227
High Courts16 Sept 2019Disposed Of
M/s Jamshedpur Welpack Ploy Industries Ltd. Vs Jharkhand Urja Vikas Nigam Ltd And Ors
Jharkhand High Court · (2019) 09 JH CK 0050
Bihar And Orissa Public Demands Recovery Act, 1914 — Section 6, 7, 9, 10Constitution Of India, 1950 — Article 226
High Courts16 Sept 2019Dismissed
Raghuwar Singh Munda And Ors Vs Radha Mohan Singh Munda And Ors
Jharkhand High Court · (2019) 09 JH CK 0049
High Courts16 Sept 2019Dismissed
Sachin Kumar Vs State Of Jharkhand
Jharkhand High Court · (2019) 09 JH CK 0048
Code Of Criminal Procedure, 1973 — Section 239, 397, 401Prevention Of Corruption Act, 1988 — Section 7, 13(1)(d), 13(2)
High Courts16 Sept 2019Dismissed
Asha Ram Bedia Vs M/s Central Coalfields Limited And Ors
Jharkhand High Court · (2019) 09 JH CK 0047
High Courts16 Sept 2019Allowed
Madhubala Sinha And Ors Vs M/s. Central Coalfields Limited, Ranchi And Ors
Jharkhand High Court · (2019) 09 JH CK 0046
Code Of Criminal Procedure, 1973 — Section 125General Clauses Act, 1897 — Section 2(1)(d), 13Constitution Of India, 1950 — Article 12, 14, 15, 16, 16(1), 16(2)
High Courts13 Sept 2019Dismissed
Sumitra Devi @ Sumitra Kumari And Ors Vs Chandan Munda And Ors
Jharkhand High Court · (2019) 09 JH CK 0045
Code Of Civil Procedure, 1908 — Section 151, Order 1 Rule 10, Order 1 Rule 10(2), Order 12 Rule 4a, Order 22 Rule 1, Order 22 Rule 2, Order 22 Rule 3, Order 22 Rule 3(1), Order 22 Rule 3(2), Order 22 Rule 3(3), Order 22 Rule 4Constitution Of India, 1950 — Article 227
High Courts13 Sept 2019Dismissed
Shabd Sharan Burnwal @ Modi And Ors Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 09 JH CK 0044
Land Acquisition Act, 1894 — Section 30Right To Fair Compensation And Transparency In Land Acquisition, Rehabilitation And Resettlement Act, 2013 — Section 24(2)Constitution Of India, 1950 — Article 226
High Courts13 Sept 2019Disposed Of
Nandi Kui @ Nandi Tiriya Vs State Of Jharkhand
Jharkhand High Court · (2019) 09 JH CK 0043
Indian Penal Code, 1860 — Section 34, 120B, 366, 366A, 376, 376(1), 376(2)(g)
High Courts13 Sept 2019Dismissed
Triloke Nath Chatterjee Vs Umesh Gupta And Ors
Jharkhand High Court · (2019) 09 JH CK 0042
High Courts13 Sept 2019Dismissed
Md. Alay Rasul Mian Vs Md. Nazmuddin Mian And Ors
Jharkhand High Court · (2019) 09 JH CK 0041
Code Of Criminal Procedure, 1973 — Section 144
High Courts13 Sept 2019Dismissed
Narendra Prasad @ Narendra Kumar Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 09 JH CK 0040
Hindu Marriage Act, 1955 — Section 24Code Of Criminal Procedure, 1973 — Section 125
High Courts13 Sept 2019Allowed
Sarfaraj Ansari Vs State Of Jharkhand
Jharkhand High Court · (2019) 09 JH CK 0039
Indian Penal Code, 1860 — Section 90, 375, 376
High Courts13 Sept 2019Dismissed
Thulu Karamkar And Ors Vs State Of Jharkhand
Jharkhand High Court · (2019) 09 JH CK 0038
Indian Penal Code, 1860 — Section 414, 411
High Courts13 Sept 2019Dismissed
Ajay Kumar Sinha Vs State Of Jharkhand
Jharkhand High Court · (2019) 09 JH CK 0037
Indian Penal Code, 1860 — Section 494, 498AHindu Marriage Act, 1955 — Section 7
High Courts13 Sept 2019Disposed Of
Parvez Alam Vs State Of Jharkhand
Jharkhand High Court · (2019) 09 JH CK 0036
Indian Penal Code, 1860 — Section 498AProbation Of Offenders Act, 1907 — Section 4Code Of Criminal Procedure, 1973 — Section 357(1)(c)
High Courts12 Sept 2019Disposed Of
Dr. Anil Kumar Kamal And Ors Vs State of Jharkhand And Ors
Jharkhand High Court · (2019) 09 JH CK 0103
Jharkhand Service Code, 2001 — Rule 28, 67, 68, 69, 70, 71, 72Constitution Of India, 1950 — Article 14, 16, 19, 39D
High Courts12 Sept 2019Disposed Of
Nagendra Kerketta And Ors Vs State of Jharkhand And Ors
Jharkhand High Court · (2019) 09 JH CK 0102
Right Of Children to Free And Compulsory Education Act, 2009 — Section 12, 12A, 23, 23(1)Constitution Of India, 1950 — Article 309, 226, 254