COURT ARCHIVE

Jharkhand High Court judgments

29,565 judgments · page 367 of 1,479

High Courts24 Sept 2019Disposed Of

Ashok Kumar Chopra Vs State Of Jharkhand And Ors

Jharkhand High Court · (2019) 09 JH CK 0066

Right to Information Act, 2005 — Section 2(m), 2(f), 2(h), 4, 5, 5(2), 6, 7, 19, 19(8), 19(8)(b), 20, 20(1), 20(2), 21(1), 21(2)Constitution Of India, 1950 — Article 12, 226

Read judgment

High Courts24 Sept 2019

Ramgati Yadav And Ors Vs State Of Jharkhand And Ors

Jharkhand High Court · (2019) 09 JH CK 0065

Indian Penal Code, 1860 — Section 147, 148, 149, 307, 323, 379, 341, 504, 506

Read judgment

High Courts24 Sept 2019Dismissed

Dr. Om Prakash Singh And Ors Vs Rajesh Bharti And Ors

Jharkhand High Court · (2019) 09 JH CK 0064

Specific Relief Act, 1963 — Section 34Code Of Civil Procedure, 1908 — Section 100, Order 41 Rule 31

Read judgment

High Courts23 Sept 2019Dismissed

Md. Rafique Ahmad Vs State Of Jharkhand And Ors

Jharkhand High Court · (2019) 09 JH CK 0063

Jharkhand Agriculture Produce Markets Act, 2000 — Section 3, 4Constitution Of India, 1950 — Article 226

Read judgment

High Courts23 Sept 2019Dismissed

Charwa Oraon Vs Dasrath Oraon And Ors

Jharkhand High Court · (2019) 09 JH CK 0062

Code Of Civil Procedure, 1908 — Section 100

Read judgment

High Courts23 Sept 2019Dismissed

Shiv Nath Sao And Ors Vs Dasrath Ram And Ors

Jharkhand High Court · (2019) 09 JH CK 0061

Code Of Civil Procedure, 1908 — Section 100

Read judgment

High Courts23 Sept 2019Dismissed

Bhekh Lal Ganjhu Vs Central Coalfield Limited, Ranchi And Ors

Jharkhand High Court · (2019) 09 JH CK 0060

Read judgment

High Courts20 Sept 2019Dismissed

Budhan Munda And Ors Vs State Of Jharkhand And Ors

Jharkhand High Court · (2019) 09 JH CK 0077

Indian Penal Code, 1860 — Section 409, 420

Read judgment

High Courts20 Sept 2019Disposed Of

Abhiraj Associates Private Limited Vs State Of Jharkhand through Principal Secretary, Urban Development Department, Jharkhand And Ors

Jharkhand High Court · (2019) 09 JH CK 0059

Constitution Of India, 1950 — Article 226

Read judgment

High Courts20 Sept 2019Allowed

Shanti Kumari Vs Employers In relation to The Management Of Katras Area Of M/s Bharat Cooking Coal Limited And Ors

Jharkhand High Court · (2019) 09 JH CK 0058

Constitution Of India, 1950 — Article 12, 14, 16, 15(1), 16, 16(1), 19(6), 19(1)(g), 21, 29(2), 243(d), 243(t)

Read judgment

High Courts20 Sept 2019Dismissed

Arvind Kumar And Ors Vs State Of Jharkhand And Ors

Jharkhand High Court · (2019) 09 JH CK 0057

Constitution Of India, 1950 — Article 14, 16

Read judgment

High Courts20 Sept 2019Dismissed

Santosh Kumar Yadav And another Vs State Of Jharkhand And others

Jharkhand High Court · (2019) 09 JH CK 0056

Constitution Of India, 1950 — Article 226, 227

Read judgment

High Courts20 Sept 2019Dismissed

Ram Ashish Sharma Vs Mangli Majhi And Ors

Jharkhand High Court · (2019) 09 JH CK 0055

Code Of Criminal Procedure, 1973 — Section 144Code Of Civil Procedure, 1908 — Section 100

Read judgment

High Courts19 Sept 2019Dismissed

Arjun Sharma Vs State of Jharkhand And Ors

Jharkhand High Court · (2019) 09 JH CK 0109

Code Of Criminal Procedure, 1973 — Section 378(4)Negotiable Instruments Act, 1881 — Section 138, 138(c), 141, 142Companies Act, 1956 — Section 34

Read judgment

High Courts19 Sept 2019Dismissed

Sanjeet Singh Vs Chedilal Tulsiyan And Ors

Jharkhand High Court · (2019) 09 JH CK 0108

Constitution of India, 1950 — Article 141, 227Limitation Act, 1963 — Section 136, 182

Read judgment

High Courts19 Sept 2019Disposed Of

Ramjagi Singh @ Ramjangi Singh Vs State of Jharkhand

Jharkhand High Court · (2019) 09 JH CK 0107

Indian Penal Code, 1860 — Section 406, 420, 447

Read judgment

High Courts19 Sept 2019Dismissed

Jagat Sahu And Ors Vs Ramchandra Sahu And Ors

Jharkhand High Court · (2019) 09 JH CK 0106

Indian Penal Code, 1860 — Section 34, 302, 307, 323, 324, 326Code Of Criminal Procedure, 1973 — Section 161, 162, 315

Read judgment

High Courts19 Sept 2019Disposed Of

M/s Mecon Limited (Metallurgical and Engineering Consultants) a Government of India Enterprises Vs Md. Shamim And Ors

Jharkhand High Court · (2019) 09 JH CK 0105

Land Aquisition Act, 1894 — Section 4, 12, 18, 23(1A)

Read judgment

High Courts19 Sept 2019Disposed Of

Ved Prakash Gupta Vs State of Jharkhand

Jharkhand High Court · (2019) 09 JH CK 0104

Land Aquisition Act, 1894 — Section 11, 18

Read judgment

High Courts16 Sept 2019Dismissed/ Disposed Off

State Board Of Technical Education Vs Marverick Consultancy Pvt. Limited, Ranchi

Jharkhand High Court · (2019) 09 JH CK 0054

Arbitration And Conciliation Act, 1996 — Section 28, 28(3), 34, 34(2)(A), 34(2)(b)(ii), 34(5), 34(6), 48Code Of Civil Procedure, 1908 — Section 80

Read judgment