High Courts15 Oct 2019Dismissed
Barun Kumar Malviya Vs Anil Kumar Malviya And Ors
Jharkhand High Court · (2019) 10 JH CK 0043
Code Of Civil Procedure, 1908 — Section 151, Order 6 Rule 17Constitution Of India, 1950 — Article 227
COURT ARCHIVE
Jharkhand High Court judgments
29,565 judgments · page 365 of 1,479
High Courts15 Oct 2019Allowed
Chandra Shekhar Singh Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 10 JH CK 0042
Jharkhand Pension Rules, 2000 — Section 43B
High Courts15 Oct 2019Dismissed
Md. Kalamuddin @ Abdul Kalam Khalifa Vs Kanija Khatoon And Ors
Jharkhand High Court · (2019) 10 JH CK 0040
Specific Relief Act, 1963 — Section 34Transfer Of Property Act, 1882 — Section 53ACode Of Civil Procedure, 1908 — Section 100, Order 41 Rule 31
High Courts15 Oct 2019Dismissed
Kamal Kumar Sinha @ Kamal Kishor Sinha Vs State Of Jharkhand through Vigilance
Jharkhand High Court · (2019) 10 JH CK 0039
Code Of Criminal Procedure, 1973 — Section 239Code Of Criminal Procedure, 1973 — Section 161
High Courts15 Oct 2019Dismissed
Dilip Singh @ Dilip Kushwaha And Ors Vs State Of Jharkhand
Jharkhand High Court · (2019) 10 JH CK 0038
Indian Penal Code, 1860 — Section 120B, 350, 364, 362, 364, 364ACode Of Criminal Procedure, 1973 — Section 164, 313Evidence Act, 1872 — Section 60
High Courts15 Oct 2019Partly Allowed
Nageshwar Mandal And Ors Vs State Of Jharkhand
Jharkhand High Court · (2019) 10 JH CK 0037
Indian Penal Code, 1860 — Section 34, 114, 149, 300, 302, 326, 448, 452Code Of Criminal Procedure, 1973 — Section 315
High Courts15 Oct 2019Dismissed
M/s Krishna Construction And Ors Vs Canara Bank And Ors
Jharkhand High Court · (2019) 10 JH CK 0008
Securitisation And Reconstruction Of Financial Assets And Enforcement Of Securities Interest Act, 2002 — Section 13(2), 13(3A), 13(4), 17, 18Constitution Of India, 1950 — Article 226, 227
High Courts15 Oct 2019Disposed Of
M/S Kalawati Builders Vs National Project Construction Corporation Limited And Ors
Jharkhand High Court · (2019) 10 JH CK 0007
Constitution Of India, 1950 — Article 226
High Courts14 Oct 2019Dismissed
Heavy Engineering Corporation Limited, Dhurwa, Ranchi Vs Board For Industrial And Financial Reconstruction And Others
Jharkhand High Court · (2019) 10 JH CK 0036
Employees’ Provident Funds And Miscellaneous Provisions Act, 1952 — Section 7(Q), 14B, 32BSick Industrial Companies (Special Provisions) Act, 1985 — Section 15(1)
High Courts14 Oct 2019Allowed
M/s Himanchal Construction Company Private Limited Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 10 JH CK 0035
Code Of Civil Procedure, 1908 — Section 151, Order 6 Rule 17Constitution Of India, 1950 — Article 227
High Courts14 Oct 2019Dismissed
Niwaran Prasad Mahto Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 10 JH CK 0034
Constitution Of India, 1950 — Article 226
High Courts14 Oct 2019Disposed Of
Commercial Taxes Bar Association, Sakchi, Jamshedpur Vs Jharkhand State Bar Council And Ors
Jharkhand High Court · (2019) 10 JH CK 0033
Bar Council Of India Rules — Rule 40
High Courts14 Oct 2019Dismissed
Rajendra Bediya Vs State Of Jharkhand
Jharkhand High Court · (2019) 10 JH CK 0032
Indian Penal Code, 1860 — Section 302, 307, 325Code Of Criminal Procedure, 1973 — Section 161, 162,Evidence Act, 1872 — Section 145, 157
High Courts14 Oct 2019Partly Allowed
Ram Angaria And Ors Vs State Of Jharkhand
Jharkhand High Court · (2019) 10 JH CK 0031
Indian Penal Code, 1860 — Section 34, 201, 302, 326Prevention Of Witch (DAAIN) Practices Act, 2001 — Section 4
High Courts14 Oct 2019
Md. Faisal Zahid Vs Union Of India
Jharkhand High Court · (2019) 10 JH CK 0006
Indian Penal Code, 1860 — Section 120B, 409, 420, 468, 471, 477APrevention Of Corruption Act, 1988 — Section 13(1)(c), 13(1)(d)Code Of Criminal Procedure, 1973 — Section 82
High Courts14 Oct 2019Dismissed
Krishna Nandan Prasad Sinha Vs Vikash Kumar Agrawal And Ors
Jharkhand High Court · (2019) 10 JH CK 0005
Code Of Civil Procedure, 1908 — Section 30, 151, Order 11 Rule 1Constitution Of India, 1950 — Article 227
High Courts14 Oct 2019
Sanjay Gorai @ Bhote Gorai Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 10 JH CK 0004
Code Of Criminal Procedure, 1973 — Section 125, 125(4), 125(5), 127, 127(3)Indian Penal Code, 1860 — Section 406, 494, 498A
High Courts12 Oct 2019Allowed
Mukku Dome @ Mukund Dome And Ors Vs State Of Jharkhand
Jharkhand High Court · (2019) 10 JH CK 0030
Indian Penal Code, 1860 — Section 147, 148, 149, 302, 307, 323, 324, 337, 447
High Courts12 Oct 2019Disposed Of
Naushad Khan Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 10 JH CK 0003
Jharkhand Building (Lease, Rent And Eviction) Control Act, 2011 — Section 12, 40Constitution Of India, 1950 — Article 226