High Courts22 Oct 2019Disposed Of
Badul Ram Nishad Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 10 JH CK 0073
Land Acquisition Act, 1894 — Section 4, 30Constitution Of India, 1950 — Article 226
COURT ARCHIVE
Jharkhand High Court judgments
29,565 judgments · page 363 of 1,479
High Courts22 Oct 2019Disposed Of
Bishwa Nath Mahto Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 10 JH CK 0072
Bihar Land Reforms Act, 1950 — Section 4hConstitution Of India, 1950 — Article 226
High Courts22 Oct 2019Allowed
Raj Kumar Verma Vs State Of Jharkhand
Jharkhand High Court · (2019) 10 JH CK 0071
Indian Penal Code, 1860 — Section 201, 302Code Of Criminal Procedure, 1973 — Section 313
High Courts22 Oct 2019Allowed
Sonu @ Tangru Gope Vs State Of Jharkhand
Jharkhand High Court · (2019) 10 JH CK 0070
Indian Penal Code, 1860 — Section 302
High Courts22 Oct 2019Allowed
Indrajit Sinha @ Vicky And Ors Vs State Of Jharkhand
Jharkhand High Court · (2019) 10 JH CK 0069
Indian Penal Code, 1860 — Section 34, 302, 394, 411Evidence Act, 1872 — Section 25, 26, 27, 114Code Of Criminal Procedure, 1973 — Section 100
High Courts22 Oct 2019Dismissed
Maskura Khatun Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 10 JH CK 0019
High Courts22 Oct 2019Disposed Of
Bharat Engineering & Body Building Co. Pvt. Ltd Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 10 JH CK 0018
Jharkhand Municipal Act, 2011 — Section 387Constitution Of India, 1950 — Article 226
High Courts22 Oct 2019Dismissed
Ghuran Manjhi And Ors Vs Brahmdeo Manjhi @ Balmukund Manjhi And Ors
Jharkhand High Court · (2019) 10 JH CK 0017
Hindu Succession Act, 1956 — Section 14, 14(1), 14(i)Code Of Criminal Procedure, 1973 — Section 107, 145Code Of Civil Procedure, 1908 — Order 14 Rule 2, Order 41 Rule 31
High Courts21 Oct 2019Partly Allowed
Jahoor Mian And Ors Vs State Of Jharkhand
Jharkhand High Court · (2019) 10 JH CK 0068
Indian Penal Code, 1860 — Section 34, 302, 307, 326, 341Arms Act, 1959 — Section 27
High Courts21 Oct 2019Partly Allowed/ Dismissed
Sushil Hembrom And Ors Vs State Of Jharkhand
Jharkhand High Court · (2019) 10 JH CK 0067
Indian Penal Code, 1860 — Section 34, 141, 147, 148, 149, 302, 324, 325Explosive Substances Act, 1883 — Section 3, 5Code Of Criminal Procedure, 1973 — Section 161
High Courts21 Oct 2019Partly Allowed
Md. Mazrul @ Mazzo And Ors Vs State Of Jharkhand
Jharkhand High Court · (2019) 10 JH CK 0066
Indian Penal Code, 1860 — Section 141, 147, 148, 149, 302, 307, 323, 324, 341, 504Code Of Criminal Procedure, 1973 — Section 315
High Courts21 Oct 2019Disposed Of
Md.Suddin Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 10 JH CK 0023
Bihar Land Reforms Act, 1950 — Section 4(h)Constitution Of India, 1950 — Article 226, 227
High Courts21 Oct 2019Disposed Of
Ishwari Prasad Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 10 JH CK 0022
National Highways Act, 1956 — Section 3(J), 3(G)(5)Arbitration And Conciliation Act, 1996 — Section 34Land Acquisition Act, 1984 — Section 3(J)
High Courts21 Oct 2019Dismissed
Radha Devi Vs Madan Lal Kumar
Jharkhand High Court · (2019) 10 JH CK 0021
Specific Relief Act, 1963 — Section 10, 14, 16, 20Code Of Civil Procedure, 1908 — Section 96, 100, 110, Order 7 Rule 2, Order 9 Rule 6(1), Order 9 Rule 13, Order 41 Rule 7Limitation Act, 1963 — Article 54
High Courts21 Oct 2019Allowed
Pankaj Kumar Pandey And Ors Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 10 JH CK 0020
Constitution Of India, 1950 — Article 14, 16, 141, 230(3), 315, 320, 320(1), 320(3), 320(3)(a), 335
High Courts18 Oct 2019Dismissed
Amarendra Kumar Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 10 JH CK 0065
Constitution Of India, 1950 — Article 226
High Courts18 Oct 2019Allowed
Parwati Devi Vs State Of Jharkhand
Jharkhand High Court · (2019) 10 JH CK 0064
Indian Penal Code, 1860 — Section 497Constitution Of India, 1950 — Article 141
High Courts17 Oct 2019Dismissed
Ram Naresh Ram Vs State Of Jharkhand
Jharkhand High Court · (2019) 10 JH CK 0063
Prevention Of Corrutpion Act, 1988 — Section 7, 8, 9, 10, 11, 12, 13, 13(2), 13(1)(b), 14, 15, 17
High Courts17 Oct 2019Disposed Of
Vidyanand Mahto Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 10 JH CK 0062
Right Of Children to Free And Compulsory Education Act, 2009 — Section 23National Council for Teacher Education Act, 1993 — Section 12, 12AConstitution Of India, 1950 — Article 254
High Courts17 Oct 2019Dismissed
Nageshwar Prasad Mahto Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 10 JH CK 0061
Right to Fair Compensation And Transparency In Land Acquisition, Rehabilitation And Resettlement Act, 2013 — Section 24(1)(a), 24(2)Land Acquisition Act, 1894 — Section 1(b), 4, 5(a), 6, 11, 18General Clauses Act, 1897 — Section 6, 6(1), 6(2)