High Courts06 Nov 2019Dismissed
Ranjit Singh Matharu And Ors Vs Anna Purty And Ors
Jharkhand High Court · (2019) 11 JH CK 0008
Code Of Criminal Procedure, 1973 — Section 145Code Of Civil Procedure, 1908 — Order 7 Rule 7
COURT ARCHIVE
Jharkhand High Court judgments
29,565 judgments · page 361 of 1,479
High Courts06 Nov 2019Disposed Of
Indrajeet Singh Saluja Vs Jharkhand Mineral Area Development Authority, Dhanbad And Ors
Jharkhand High Court · (2019) 11 JH CK 0003
Constitution Of India, 1950 — Article 226
High Courts05 Nov 2019Dismissed
Sapna Kumari Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 11 JH CK 0094
High Courts05 Nov 2019Dismissed
Bisho Sah And Ors Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 11 JH CK 0093
High Courts05 Nov 2019Disposed Of
M/s Abhoy Enterprises Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 11 JH CK 0092
Indian Passport Act, 1967 — Section 10Constitution Of India, 1950 — Article 226
High Courts05 Nov 2019Allowed
M/s Auto World, Jamshedpur Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 11 JH CK 0091
Jharkhand Value Added Tax Act, 2005 — Section 20, 94Jharkhand Value Added Tax Rules, 2006 — Rule 3, 26(1)(b), 26(1)(f)
High Courts05 Nov 2019
Sanicchar Oraon Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 11 JH CK 0090
High Courts05 Nov 2019Allowed
Bharat Kumar Sharma Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 11 JH CK 0089
Indian Penal Code, 1860 — Section 354, 506Information Technology Act, 2008 — Section 66, 67, 67ASchedule Castes And Scheduled Tribes (Prevention Of Atrocities) Act, 1989 — Section 3(XI)
High Courts05 Nov 2019Dismissed
Kailash Mahto And Ors Vs Most. Sumri And Ors
Jharkhand High Court · (2019) 11 JH CK 0088
Specific Relief Act, 1963 — Section 34Code Of Civil Procedure, 1908 — Section 100
High Courts05 Nov 2019Allowed
Arjun Ram And Ors Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 11 JH CK 0087
Indian Penal Code, 1860 — Section 34, 379Code Of Criminal Procedure, 1973 — Section 313
High Courts05 Nov 2019
State Of Jharkhand Vs Nasiruddin Ansari & Ors
Jharkhand High Court · (2019) 11 JH CK 0086
Chota Nagpur Tenancy Act, 1908 — Section 87(1)
High Courts05 Nov 2019Dismissed
State Of Jharkhand And Ors Vs Balram Rai
Jharkhand High Court · (2019) 11 JH CK 0085
High Courts05 Nov 2019Allowed
Central Coalfields Limited And Ors Vs Abdul Sattar
Jharkhand High Court · (2019) 11 JH CK 0084
Constitution Of India, 1950 — Article 14, 16, 21, 44
High Courts05 Nov 2019
Brijendra Kumar Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 11 JH CK 0083
Code Of Criminal Procedure, 1973 — Section 204, 482Indian Penal Code, 1860 — Section 34, 409, 420
High Courts05 Nov 2019Dismissed
Prayag Pandit @ Prayag Pandit Vidyarthi And Ors Vs State Of Jharkhand And
Jharkhand High Court · (2019) 11 JH CK 0082
Indian Penal Code, 1860 — Section 147, 323, 379, 427, 504, 506Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3, 4, 18
High Courts05 Nov 2019Dismissed
Ghanshyam Mehta Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 11 JH CK 0029
Code Of Criminal Procedure, 1973 — Section 311Negotiable Instruments Act, 1881 — Section 138
High Courts05 Nov 2019Allowed
Kashi Nath Singh And Ors Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 11 JH CK 0028
Indian Penal Code, 1860 — Section 406, 420Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(i)(x), 18Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts05 Nov 2019Dismissed
Deepak Modak And Ors Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 11 JH CK 0027
Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(i)(g), 18
High Courts05 Nov 2019Dismissed
Prayag Pandit @ Prayag Pandit Vidyarthi And Ors Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 11 JH CK 0026
Indian Penal Code, 1860 — Section 147, 323, 379, 427, 504, 506Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3, 4, 18
High Courts05 Nov 2019Allowed
Basudeo Mahto Vs State Of Jharkhand
Jharkhand High Court · (2019) 11 JH CK 0025
Indian Penal Code, 1860 — Section 34, 300, 302, 304I, 304II