High Courts18 Nov 2019
Anil Gond Vs State Of Jharkhand
Jharkhand High Court · (2019) 11 JH CK 0018
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 22
COURT ARCHIVE
Jharkhand High Court judgments
29,565 judgments · page 359 of 1,479
High Courts18 Nov 2019
Mitu Rana @ Mitu Mishtri And Ors Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 11 JH CK 0017
Indian Penal Code, 1860 — Section 147, 148, 149, 341, 323, 354(B), 379, 427Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(x)(xii)
High Courts18 Nov 2019Dismissed
Ramjee Oraon And Ors Vs Rambriksha Oraon And Ors
Jharkhand High Court · (2019) 11 JH CK 0016
High Courts14 Nov 2019Dismissed
Akhileshwar Singh @ Santu Singh Vs State of Jharkhand And Ors
Jharkhand High Court · (2019) 11 JH CK 0081
Indian Penal Code, 1860 — Section 34, 302, 307Arms Act, 1959 — Section 27Evidence Act, 1872 — Section 155
High Courts14 Nov 2019Allowed
David Minz @ Devid Minj Vs State Of Jharkhand
Jharkhand High Court · (2019) 11 JH CK 0050
Indian Penal Code, 1860 — Section 302
High Courts14 Nov 2019Dismissed
Renu Kumari Singh Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 11 JH CK 0015
Constitution Of India, 1950 — Article 136, 226
High Courts14 Nov 2019Allowed
State Of Jharkhand And Ors Vs Ved Prakash Bhagat
Jharkhand High Court · (2019) 11 JH CK 0014
Constitution Of India, 1950 — Article 14, 16, 141, 142, 226
High Courts14 Nov 2019Disposed Of
State Of Jharkhand And Ors Vs Nawal Kishore And Ors
Jharkhand High Court · (2019) 11 JH CK 0013
Bihar Financial Rules, 1950 — Rule 58, 74
High Courts13 Nov 2019Dismissed
Dr. Ashutosh Tigga Vs State of Jharkhand And Ors
Jharkhand High Court · (2019) 11 JH CK 0079
Jharkhand Service Code, 2001 — Section 58
High Courts13 Nov 2019Allowed
Shankar Sao Vs State Of Jharkhand
Jharkhand High Court · (2019) 11 JH CK 0049
Indian Penal Code, 1860 — Section 34, 201, 302, 304BDowry Prohibition Act, 1961 — Section 3, 4Evidence Act, 1872 — Section 113B
High Courts13 Nov 2019Allowed/ Partly Allowed/ Disposed Of
Chhote Lal Manjhi And Ors Vs State Of Jharkhand
Jharkhand High Court · (2019) 11 JH CK 0048
Indian Penal Code, 1860 — Section 34, 141, 147, 148, 149, 302, 307, 323, 324, 326, 337, 338, 341, 379
High Courts13 Nov 2019Dismissed
Subhra Banerjee Vs Union Of India And Ors
Jharkhand High Court · (2019) 11 JH CK 0047
HEC Employee's Conduct & Discipline & Appeal Rules, 1981 — Rule 5(5), 5(6), 5(9), 5(20), 23(i), 32Constitution Of India, 1950 — Article 226
High Courts13 Nov 2019Dismissed
Gulmohar Evening Degree College through its Principal Ajay Kumar Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 11 JH CK 0012
General Clauses Act, 1897 — Section 6, 15(2), 16(2)
High Courts13 Nov 2019Disposed Of
Sarda Mahila Mandal Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 11 JH CK 0011
High Courts13 Nov 2019Partly Allowed
Kongress Yadav And Ors Vs State Of Jharkhand
Jharkhand High Court · (2019) 11 JH CK 0010
Indian Penal Code, 1860 — Section 302, 307, 323, 324, 325, 326
High Courts11 Nov 2019Disposed Of
Nageshwar Pandit Vs State of Jharkhand And Ors
Jharkhand High Court · (2019) 11 JH CK 0078
High Courts11 Nov 2019Disposed Of
Chetu Mahto Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 11 JH CK 0046
High Courts11 Nov 2019Dismissed
Manoj Kalindi @ Kanhaiya Kalindi Vs State Of Jharkhand
Jharkhand High Court · (2019) 11 JH CK 0045
Indian Penal Code, 1860 — Section 302Arms Act, 1959 — Section 27Code Of Criminal Procedure, 1973 — Section 313
High Courts11 Nov 2019Allowed/ Partly Allowed
Yogendra Layak And Ors Vs State Of Jharkhand
Jharkhand High Court · (2019) 11 JH CK 0044
Indian Penal Code, 1860 — Section 141, 147, 148, 149, 302, 307, 323, 324, 325, 326, 341, 342
High Courts11 Nov 2019Disposed Of
Tapan Kumar Saha Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 11 JH CK 0009
Constitution Of India, 1950 — Article 226