High Courts03 Dec 2019Allowed
Harivansh Choudhary Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 12 JH CK 0006
Bihar Tenant's Holdings (Maintenance Of Records) Act, 1973 — Section 15
COURT ARCHIVE
Jharkhand High Court judgments
29,565 judgments · page 357 of 1,479
High Courts03 Dec 2019Disposed Of
Godavari Commodities Ltd., Ranchi Vs Union Of India And Ors
Jharkhand High Court · (2019) 12 JH CK 0005
Central Goods & Service Tax Act, 2017 — Section 50(1), 73(1)
High Courts02 Dec 2019Disposed Of
Divisional Manager, National Insurance Company Limited Vs Usha Devi And Ors
Jharkhand High Court · (2019) 12 JH CK 0037
Motor Vehicles Act, 1988 — Section 173Indian Penal Code, 1860 — Section 279, 304A, 327
High Courts02 Dec 2019Dismissed
Rashtriya Mazdoor Union Vs Union of India And Ors
Jharkhand High Court · (2019) 12 JH CK 0036
Industrial Disputes Act, 1947 — Section 10, 10(1)
High Courts02 Dec 2019Disposed Of
Yash Raj Singh Vs Central Board of Secondary Education through its Chairman And Ors
Jharkhand High Court · (2019) 12 JH CK 0035
High Courts02 Dec 2019
Shiv Ranjan Prasad And Ors Vs Union of India Through C.B.I
Jharkhand High Court · (2019) 12 JH CK 0034
Indian Penal Code, 1860 — Section 120B, 409Prevention of Corruption Act, 1988 — Section 13(1)(c), 13(2)Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts02 Dec 2019Allowed
Das Kalundia Vs State of Jharkhand
Jharkhand High Court · (2019) 12 JH CK 0033
Indian Penal Code, 1860 — Section 302
High Courts02 Dec 2019Allowed
Mangal Tudu Vs State of Jharkhand
Jharkhand High Court · (2019) 12 JH CK 0032
Indian Penal Code, 1860 — Section 300, 302, 304 II
High Courts02 Dec 2019Allowed
Kailash Rana Vs State of Jharkhand
Jharkhand High Court · (2019) 12 JH CK 0031
Indian Penal Code, 1860 — Section 34, 84, 302
High Courts02 Dec 2019Allowed
State of Jharkhand And Ors Vs Param Hans Jha
Jharkhand High Court · (2019) 12 JH CK 0030
Constitution Of India, 1950 — Article 14
High Courts02 Dec 2019Dismissed
Mister @ Chottu Korwa @ Shivji Korwa Vs State Of Jharkhand
Jharkhand High Court · (2019) 12 JH CK 0007
Indian Penal Code, 1860 — Section 147, 148, 149, 201, 302, 307, 353, 376Arms Act, 1959 — Section 25(1b)a, 26, 27, 35Criminal Law Amendment Act, 1932 — Section 17
High Courts29 Nov 2019Dismissed
M/s Vaidya Industries Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 11 JH CK 0075
Arbitration And Conciliation Act, 1996 — Section 2, 2(e), 2(1), 2(1)(e), 9, 9(1), 29(A), 36, 37(2)Commercial Courts Act, 2015 — Section 3, 6Code Of Criminal Procedure, 1973 — Section 129
High Courts29 Nov 2019Disposed Of
Samiran Khatoon Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 11 JH CK 0074
Code Of Criminal Procedure, 1973 — Section 82, 438
High Courts27 Nov 2019Dismissed
Ram Pukar Pandey Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 11 JH CK 0066
Constitution Of India, 1950 — Article 226
High Courts27 Nov 2019Disposed Of
Xavier Ekka Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 11 JH CK 0065
Constitution Of India, 1950 — Article 14, 16
High Courts27 Nov 2019Dismissed
Munna Bhagat @ Munna Pd. Bhagat And Ors Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 11 JH CK 0064
Indian Penal Code, 1860 — Section 143, 148, 323, 354, 426Scheduled Castes And Scheduled Tribes (Prevention Of Atrocities) Act, 1989 — Section 3(i), 3(x),3(xi), 18
High Courts26 Nov 2019Disposed Of
Harihar Kewat Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 11 JH CK 0067
Constitution Of India, 1950 — Article 226
High Courts25 Nov 2019Allowed
Bandhu Tirkey @ Bandhu Tirey Vs Jharkhand State through Vigilance Bureau
Jharkhand High Court · (2019) 11 JH CK 0073
Indian Penal Code, 1860 — Section 109, 120B, 406, 409, 420, 467, 468, 471Prevention Of Corruption Act, 1988 — Section 13(1)(d)
High Courts25 Nov 2019Disposed Of
Shyam Sundar Shah And Ors Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 11 JH CK 0072
Chota Nagpur Tenancy Act, 1908 — Section 71A, 215, 231
High Courts25 Nov 2019Disposed Of
Mahtab Hussain Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 11 JH CK 0071
Arms Act, 1959 — Section 17, 27, 35Indian Penal Code, 1860 — Section 34, 364