High Courts25 Nov 2019
Yamuna Gupta @ Jamunaji And Ors Vs State Of Jharkhand
Jharkhand High Court · (2019) 11 JH CK 0070
Arms Act, 1959 — Section 25(1)(a), 25(1A), 25(1B)(a), 26
COURT ARCHIVE
Jharkhand High Court judgments
29,565 judgments · page 358 of 1,479
High Courts25 Nov 2019Allowed
Santosh Kumar Verma @ Viru Vs State Of Jharkhand
Jharkhand High Court · (2019) 11 JH CK 0069
Indian Penal Code, 1860 — Section 34, 307, 323, 341
High Courts25 Nov 2019Dismissed
Lakhindra Soren And And Ors Vs Dinesh Hembrom And Ors
Jharkhand High Court · (2019) 11 JH CK 0068
Santhal Parganas Tenancy Act, 1949 — Section 24
High Courts20 Nov 2019Dismissed
Udayan Bhattacharya Vs Union Of India
Jharkhand High Court · (2019) 11 JH CK 0063
Indian Penal Code, 1860 — Section 120B, 420, 471Prevention Of Corruption Act, 1988 — Section 13(1)(d), 13(2)
High Courts20 Nov 2019Disposed Of
Binod Minz Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 11 JH CK 0062
Constitution Of India, 1950 — Article 226
High Courts20 Nov 2019Allowed
Ravi Nepali And Ors Vs State Of Jharkhand
Jharkhand High Court · (2019) 11 JH CK 0061
Arms Act, 1959 — Section 25(1B)(a), 26(1)Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 35, 54Evidence Act, 1872 — Section 114
High Courts20 Nov 2019Dismissed
Sharwan Kumar Gupta Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 11 JH CK 0060
Negotiable Instruments Act, 1881 — Section 138, 138(a), 138(b), 138(c), 142
High Courts20 Nov 2019Dismissed
Dr. Meera Kumari Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 11 JH CK 0059
Constitution Of India, 1950 — Article 226
High Courts19 Nov 2019Dismissed
M/s Bharat Coking Coal Limited Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 11 JH CK 0058
Code Of Civil Procedure, 1908 — Section 47Right to Fair Compensation And Transparency In Land Acquisition Rehabilitation And Resettlement Act, 2013 — Section 11, 24, 24(1), 24(2)Land Acquisition Act, 1894 — Section 4, 18
High Courts19 Nov 2019Dismissed
Jainarayan Mahto Vs Nageshwar Mahto And Ors
Jharkhand High Court · (2019) 11 JH CK 0057
Code Of Civil Procedure, 1908 — Section 151, Order 41 Rule 27
High Courts19 Nov 2019
Surendra Choudhary And Ors Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 11 JH CK 0056
Indian Penal Code, 1860 — Section 323, 341, 504, 506Scheduled Castes And Scheduled Tribes (Prevention Of Atrocities) Act, 1989 — Section 3(g), 3(1)(g)Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts19 Nov 2019
Nabo Kumar Mandal @ Nav Mandal And Ors Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 11 JH CK 0055
Indian Penal Code, 1860 — Section 417, 471Scheduled Castes And Scheduled Tribes (Prevention Of Atrocities) Act, 1989 — Section 3(i)(x), 3(i)(xi), 18Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts19 Nov 2019Disposed Of
Sakti Pado Das Goswami Vs State Of Jharkhand
Jharkhand High Court · (2019) 11 JH CK 0054
Indian Penal Code, 1860 — Section 323, 325
High Courts19 Nov 2019Dismissed
Dr. Shailendra Kumar Sinha Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 11 JH CK 0053
High Courts19 Nov 2019Disposed Of
Anil Kumar Keshri Vs Senior Regional Manager, Food Corporation Of India And Ors
Jharkhand High Court · (2019) 11 JH CK 0022
Constitution Of India, 1950 — Article 227
High Courts19 Nov 2019Disposed Of
Cornelius Marandi Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 11 JH CK 0021
Right To Information Act, 2005 — Section 19(8)(b)Constitution Of India, 1950 — Article 226
High Courts18 Nov 2019Disposed Of
Khageshwar Raut And Ors Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 11 JH CK 0052
Indian Penal Code, 1860 — Section 147, 149, 323, 324, 326
High Courts18 Nov 2019Allowed
Nunmani Rawani Vs State Of Jharkhand
Jharkhand High Court · (2019) 11 JH CK 0051
Indian Penal Code, 1860 — Section 302, 306Code Of Criminal Procedure, 1973 — Section 313
High Courts18 Nov 2019Dismissed
Bhushan Lal Raina And Os Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 11 JH CK 0020
Indian Penal Code, 1860 — Section 32, 33, 36, 287, 337, 338Code Of Criminal Procedure, 1973 — Section 154, 155, 155(2), 155(4), 482Constitution Of India, 1950 — Article 21
High Courts18 Nov 2019Disposed Of
Phul Kumar Jha Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 11 JH CK 0019
Constitution Of India, 1950 — Article 226