High Courts08 Nov 2019Partly Allowed
Laltu Shit Vs State of Jharkhand
Jharkhand High Court · (2019) 11 JH CK 0077
Indian Penal Code, 1860 — Section 307, 324
COURT ARCHIVE
Jharkhand High Court judgments
29,565 judgments · page 360 of 1,479
High Courts08 Nov 2019Dismissed
Mamta Bhut @ Mamta Devi Bhut And Ors Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 11 JH CK 0043
Indian Penal Code, 1860 — Section 120B, 406, 420, 427, 468, 471, 506Code Of Criminal Procedure, 1973 — Section 155(2), 156(1), 482Constitution Of India, 1950 — Article 226
High Courts08 Nov 2019Dismissed
Shashi Bhusan Prasad Vs Anil Kumar Sahay And Ors
Jharkhand High Court · (2019) 11 JH CK 0042
Code Of Civil Procedure, 1908 — Order 39 Rule 1, Order 39 Rule 2, Order 43 Rule 1(r)Constitution Of India, 1950 — Article 227
High Courts08 Nov 2019
Mahendra Singh Vs Sanjay Jaiswal & Ors
Jharkhand High Court · (2019) 11 JH CK 0041
Constitution Of India, 1950 — Article 227
High Courts08 Nov 2019Disposed Of
Dikesh Kumar And Ors Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 11 JH CK 0040
Constitution Of India, 1950 — Article 14, 16, 311
High Courts08 Nov 2019Allowed
Kishori Pandey And Ors Vs State Of Jharkhand
Jharkhand High Court · (2019) 11 JH CK 0039
Indian Penal Code, 1860 — Section 395, 412
High Courts08 Nov 2019Disposed Of
Central Coalfields Limited Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 11 JH CK 0007
Bihar And Orissa Public Demand Recovery Act, 1914 — Section 7, 9, 10Constitution Of India, 1950 — Article 226
High Courts07 Nov 2019Allowed/ Dismissed
Nakul Sah @ Nako Sah And Ors Vs State of Jharkhand
Jharkhand High Court · (2019) 11 JH CK 0076
Indian Penal Code, 1860 — Section 34, 201, 302Code Of Criminal Procedure, 1973 — Section 161
High Courts07 Nov 2019Disposed Of
Pramod Kumar Singh And Ors Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 11 JH CK 0038
Indian Penal Code, 1860 — Section 120B, 323, 409, 420, 504Schedule Caste And Schedule Tribe (Prevention Of Atrocities) Act, 1989 — — Section 3
High Courts07 Nov 2019Allowed/ Dismissed
Nakul Sah @ Nako Sah And Ors Vs State Of Jharkhand
Jharkhand High Court · (2019) 11 JH CK 0037
Indian Penal Code, 1860 — Section 34, 201, 302Code Of Criminal Procedure, 1973 — Section 161
High Courts07 Nov 2019Allowed/ Disposed Of
Jamshedpur Co-operative House Building Society Ltd. Jamshedpur And Ors Vs Sarala Mahatani And Ors
Jharkhand High Court · (2019) 11 JH CK 0036
Hindu Succession Act, 1956 — Section 6Code Of Civil Procedure, 1908 — Order 20 Rule 4, Order 20 Rule 5, Order 20 Rule 6
High Courts07 Nov 2019Disposed Of
General Manager Land & Revenue, Darbhanga House Vs Ajay Sao And Ors
Jharkhand High Court · (2019) 11 JH CK 0035
Land Aquisition Act, 1894 — Section 18
High Courts07 Nov 2019Dismissed
M/s United Telecoms Limited Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 11 JH CK 0006
Arbitration And Conciliation Act, 1996 — Section 11, 11(6), 11(6A)
High Courts07 Nov 2019Disposed Of
Bhagwan Mishra Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 11 JH CK 0005
High Courts07 Nov 2019Disposed Of
Bindeshwari Mehta Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 11 JH CK 0004
Constitution Of India, 1950 — Article 226
High Courts06 Nov 2019Dismissed
Jyanti Munda Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 11 JH CK 0034
Constitution Of India, 1950 — Article 166, 226
High Courts06 Nov 2019Dismissed
Md. Sarifuddin Ansari @ Sarifuddin Ansari And Ors Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 11 JH CK 0033
Indian Penal Code, 1860 — Section 147, 148, 295, 295(A), 323, 341, 504Schedule Caste And Schedule Tribe (Prevention Of Atrocities) Act, 1989 — Section 3, 3(x), 3(1)(r), 3(1)(x)
High Courts06 Nov 2019Partly Allowed
Hanif Mian And Ors Vs Jalal @ Jalaluddin Mian And Ors
Jharkhand High Court · (2019) 11 JH CK 0032
Indian Penal Code, 1860 — Section 141, 147, 148, 149, 302, 307, 323, 325, 341
High Courts06 Nov 2019Allowed
Diwakar Bag Vs State Of Jharkhand
Jharkhand High Court · (2019) 11 JH CK 0031
Indian Penal Code, 1860 — Section 302
High Courts06 Nov 2019Allowed
Saheb Jamuda @ Raghunath Jamuda And Ors Vs State Of Jharkhand
Jharkhand High Court · (2019) 11 JH CK 0030
Indian Penal Code, 1860 — Section 34, 201, 302Code Of Criminal Procedure, 1973 — Section 313