High Courts05 Nov 2019Allowed
Rajendra Sahu Vs State Of Jharkhand
Jharkhand High Court · (2019) 11 JH CK 0024
Indian Penal Code, 1860 — Section 34, 302
COURT ARCHIVE
Jharkhand High Court judgments
29,565 judgments · page 362 of 1,479
High Courts05 Nov 2019Allowed
Akshay Bhagat Vs State Of Jharkhand
Jharkhand High Court · (2019) 11 JH CK 0023
Indian Penal Code, 1860 — Section 302Evidence Act, 1872 — Section 25, 26, 27Code Of Criminal Procedure, 1973 — Section 313
High Courts05 Nov 2019Allowed
Royal Infra & Logs, Jamadoba, District Dhanbad And Ors Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 11 JH CK 0001
Jharkhand Excise Act, 1915 — Section 18, 19, 22, 89Indian Partnership Act, 1932 — Section 4General Clauses Act, 1897 — Section 3
High Courts25 Oct 2019Disposed Of
Dhura Baitha And Ors Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 10 JH CK 0027
Constitution Of India, 1950 — Article 226
High Courts25 Oct 2019Allowed
Babaji Mahto And Ors Vs State Of Jharkhand
Jharkhand High Court · (2019) 10 JH CK 0026
Indian Penal Code, 1860 — Section 147, 148, 149, 307, 323, 324, 325, 341, 379
High Courts25 Oct 2019Disposed Of
Veena Devi @ Veena Mahakud Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 10 JH CK 0025
Indian Penal Code, 1860 — Section 34, 304A
High Courts25 Oct 2019Dismissed
L.N. Jha @ Lakshmi Narayan Jha Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 10 JH CK 0024
Companies Act, 1956 — Section 630
High Courts24 Oct 2019Allowed
Yadav Sundi And Ors Vs State of Jharkhand
Jharkhand High Court · (2019) 10 JH CK 0082
Indian Penal Code, 1860 — Section 34, 120B, 302, 323, 324, 448
High Courts24 Oct 2019Disposed Of
Arun Kumar Jana Vs State of Jharkhand And Ors
Jharkhand High Court · (2019) 10 JH CK 0081
High Courts24 Oct 2019Partly Allowed
Some Besra Vs State of Jharkhand
Jharkhand High Court · (2019) 10 JH CK 0080
Indian Penal Code, 1860 — Section 34, 302, 304I, 304II, 307
High Courts24 Oct 2019Allowed
Baleshwar Kandu Vs Baleshwar Kandu
Jharkhand High Court · (2019) 10 JH CK 0079
Indian Penal Code, 1860 — Section 34, 201, 302, 306, 498(A)Code Of Criminal Procedure, 1973 — Section 161, 164
High Courts24 Oct 2019Dismissed
Dr. Brajendra Mishra Vs State of Jharkhand And Ors
Jharkhand High Court · (2019) 10 JH CK 0078
Jharkhand State University At, 2000 — Section 2(f), 2(v)
High Courts24 Oct 2019Allowed/ Disposed Of
Central Coalfields Ltd. Vs Nirmal Mahto And Ors
Jharkhand High Court · (2019) 10 JH CK 0077
Land Aquisition Act, 1894 — Section 4(1), 11, 18, 23, 24, 25
High Courts24 Oct 2019Disposed Of
Ashiyana Housing Limited Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 10 JH CK 0014
Bihar Public Land Encroachment Act, 1956 — Section 5, 6(1), 6(2)Constitution Of India, 1950 — Article 226
High Courts24 Oct 2019Dismissed
Bhala Bhagat & Others Vs Shashi Devi & Others
Jharkhand High Court · (2019) 10 JH CK 0013
Code Of Civil Procedure, 1908 — Section 151, Order 39 Rule 1, Order 39 Rule 1(c), Order 39 Rule 2Specific Relief Act, 1963 — Section 38, 41
High Courts23 Oct 2019Allowed
Chunda Murmu Vs State of Jharkhand
Jharkhand High Court · (2019) 10 JH CK 0076
Indian Penal Code, 1860 — Section 302
High Courts23 Oct 2019Partly Allowed
Dadu Munda And Ors Vs Kariya Munda
Jharkhand High Court · (2019) 10 JH CK 0075
Indian Penal Code, 1860 — Section 34, 147, 148, 149, 302, 326, 452Prevention Of Witch (Daain) Practices Act, 1999 — Section 3, 4
High Courts23 Oct 2019Allowed
Ratanu @ Ratna Dhanwar Vs State of Jharkhand
Jharkhand High Court · (2019) 10 JH CK 0074
Indian Penal Code, 1860 — Section 302Prevention Of Witch (Daain) Practices Act, 1999 — Section 3, 4
High Courts23 Oct 2019Disposed Of
M/S. Bihar Sponge Iron Ltd Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 10 JH CK 0016
Jharkhand Value Added Tax Act, 2005 — Section 29(1), 29(2), 40(2), 40(2)(a), 70(5)(a), 70(5)(b)Salt Cess Act, 1953 — Section 11AJharkhand Value Added Tax Rules, 2006 — Rule 14(1), 38(6), 38(2)(i), 38(2)(r), 57, 58, 58(1)
High Courts23 Oct 2019Allowed/ Disposed Of
Shankar Murmu And Ors Vs Miloni Soren And Ors
Jharkhand High Court · (2019) 10 JH CK 0015
Code Of Criminal Procedure, 1973 — Section 144, 145, 146,Evidence Act, 1872 — Section 50, 60