High Courts17 Oct 2019Dismissed
Kumari Chanda Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 10 JH CK 0060
Constitution Of India, 1950 — Article 226
COURT ARCHIVE
Jharkhand High Court judgments
29,565 judgments · page 364 of 1,479
High Courts17 Oct 2019Disposed Of
Ramvilash Ram And Ors Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 10 JH CK 0059
Indian Penal Code, 1860 — Section 147, 148, 149, 307, 323, 324, 448, 504Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(x), 4
High Courts17 Oct 2019Dismissed
Md. Sarfaraz @ Mohd. Sarafraj Vs State Of Jharkhand
Jharkhand High Court · (2019) 10 JH CK 0058
Indian Penal Code, 1860 — Section 34, 375, 376, 376(2), 376(2)(f)Constitution Of India, 1950 — Article 20, 20(2)
High Courts17 Oct 2019Allowed/ Dismissed
Arvind Kumar Singh @ Vikram Singh And Ors Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 10 JH CK 0057
Code Of Criminal Procedure, 1973 — Section 161, 389(1)Indian Penal Code, 1860 — Section 34, 302
High Courts17 Oct 2019Dismissed
Chandra Shekhar Mandal Vs State Of Jharkhand
Jharkhand High Court · (2019) 10 JH CK 0056
Indian Penal Code, 1860 — Section 34, 120B, 302, 307, 394
High Courts17 Oct 2019Disposed Of
Central Coalfields Limited Vs Dineshwar Sao And Ors
Jharkhand High Court · (2019) 10 JH CK 0055
Land Aquisition Act, 1894 — Section 18
High Courts17 Oct 2019Disposed Of
West Bokaro Colliery, Tisco Vs Prayag Sao And Ors
Jharkhand High Court · (2019) 10 JH CK 0054
Land Aquisition Act, 1894 — Section 18Code Of Civil Procedure, 1908 — Section 151, Order 23 Rule 3
High Courts17 Oct 2019Dismissed
Sachidanand Budhia And Ors Vs Allahabad Bank And Ors
Jharkhand High Court · (2019) 10 JH CK 0053
Bihar Building (Lease, Rent & Eviction) Control Act, 1982 — Section 2(h), 2(h)(i), 11, 11(1), 11(1)(E), 18(3)Indian Contract Act, 1872 — Section 73, 74, 83Madhya Pradesh Accommodation Control Act, 1961 — Section 12(1)(f)
High Courts17 Oct 2019Disposed Of
Mohan Ram Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 10 JH CK 0012
Indian Penal Code, 1860 — Section 147,148, 149, 307, 324, 323, 448, 504Scheduled Tribes (Prevention Of Atrocities) Act, 1989 — Section 3(x), 4
High Courts17 Oct 2019Disposed Of
Kalim Ansari And Ors Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 10 JH CK 0011
Indian Penal Code, 1860 — Section 147, 341, 323, 379, 385, 427Scheduled Tribes (Prevention Of Atrocities) Act, 1989 — Section 3(s), 18
High Courts16 Oct 2019Dismissed
Gopal Yadav And Ors Vs State Of Jharkhand
Jharkhand High Court · (2019) 10 JH CK 0052
Indian Penal Code, 1860 — Section 120(B), 409, 420, 467, 468, 477(A)Prevention Of Corruption Act, 1988 — Section 9Code Of Criminal Procedure, 1973 — Section 482
High Courts16 Oct 2019Dismissed
Sanjay Kumar Sinha Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 10 JH CK 0051
High Courts16 Oct 2019Disposed Of
Umesh Nath Tiwary Vs Vice Chancellor, Ranchi University, Ranchi And Ors
Jharkhand High Court · (2019) 10 JH CK 0050
High Courts16 Oct 2019Disposed Of
Chepa Manjhi Vs Shiva Charan Manjhi And Ors
Jharkhand High Court · (2019) 10 JH CK 0049
Code Of Civil Procedure, 1908 — Section 151, Order 22 Rule 1, Order 22 Rule 2, Order 22 Rule 3, Order 22 Rule 4Constitution Of India, 1950 — Article 227
High Courts16 Oct 2019Dismissed
Rabi Bhushan Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 10 JH CK 0048
Jharkhand Building (Lease, Rent And Eviction) Control Act, 2011 — Section 1(3), 7, 9, 11, 12, 12(1), 14Bihar Building (Lease, Rent And Eviction) Control Act, 1982 — Section 5Constitution Of India, 1950 — Article 226
High Courts16 Oct 2019Disposed Of
Nema Mahto And Ors Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 10 JH CK 0047
Indian Penal Code, 1860 — Section 147, 148, 149, 323, 341, 354, 379, 427Scheduled Castes And Scheduled Tribes (Prevention Of Atrocities) Act, 1989 — Section 3(x), 3(xi)
High Courts16 Oct 2019Partly Allowed
Sunil Bari Vs State Of Jharkhand
Jharkhand High Court · (2019) 10 JH CK 0046
Indian Penal Code, 1860 — Section 34, 201, 302, 366Evidence Act, 1872 — Section 106Code Of Criminal Procedure, 1973 — Section 313
High Courts16 Oct 2019Partly Allowed
Lakshman Yadav Vs State Of Jharkhand
Jharkhand High Court · (2019) 10 JH CK 0045
Indian Penal Code, 1860 — Section 34, 302, 326Arms Act, 1959 — Section 27
High Courts16 Oct 2019Disposed Of
Santosh Kumar Singh And Ors Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) FFLT 53
Public Land Encroachment Act, 2002 — Section 2(1), 2(1A), 3, 6(2)Public Land Encroachment Act, 1956 — Section 4, 5, 6(1), 6(2), 6(3)Constitution Of India — Article 226
High Courts15 Oct 2019Disposed Of
Shyam Deo Prasad Singh Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 10 JH CK 0044
Bihar Taken Over Elementary School Teachers Promotion Rules, 1993 — Rule 4(5), 5, 6, 10, 14