High Courts04 Dec 2019Allowed
Gulab Singh Vs State Of Jharkhand
Jharkhand High Court · (2019) 12 JH CK 0003
Indian Penal Code, 1860 — Section 395Arms Act, 1959 — Section 25(1B)a
COURT ARCHIVE
Jharkhand High Court judgments
29,565 judgments · page 356 of 1,479
High Courts03 Dec 2019Allowed
Sharda Devi and Others Vs Suresh Prasad Vishwakarma and Others
Jharkhand High Court · (2019) 12 JH CK 0056
High Courts03 Dec 2019Allowed
Ashok Kumar Gupta Vs State of Jharkhand
Jharkhand High Court · (2019) 12 JH CK 0055
Indian Penal Code, 1860 — Section 307, 447
High Courts03 Dec 2019Allowed
Bhuneshwar Yadav And Ors Vs State of Jharkhand And Ors
Jharkhand High Court · (2019) 12 JH CK 0054
Scheduled Caste and Scheduled Tribe (Prevention of Atrocities) Act, 1989 — Section 3(r), 3(x)Indian Penal Code, 1860 — Section 34, 307, 323, 324, 325, 327, 341, 427, 504, 506
High Courts03 Dec 2019Allowed
Nanki Choudhary @ Chandan @Hash State of Jharkhand
Jharkhand High Court · (2019) 12 JH CK 0053
Indian Penal Code, 1860 — Section 354D
High Courts03 Dec 2019Dismissed
Satya Dew Singh Vs State of Jharkhand And Ors
Jharkhand High Court · (2019) 12 JH CK 0052
Constitution Of India, 1950 — Article 226
High Courts03 Dec 2019Allowed
Sumila Kumari Vs State of Jharkhand And Ors
Jharkhand High Court · (2019) 12 JH CK 0051
High Courts03 Dec 2019Disposed Of
Md. Umed Ali Ansari Vs State of Jharkhand And Ors
Jharkhand High Court · (2019) 12 JH CK 0050
Jharkhand Panchayat Raj Act, 2001 — Section 73, 76Jharkhand Panchayat Raj (Term of the Members of the Standing Committee and Procedure of Functioning) Rules, 2011 — Rule 3
High Courts03 Dec 2019Disposed Of
Exide Industries Limited Vs State of Jharkhand And Ors
Jharkhand High Court · (2019) 12 JH CK 0049
Jharkhand Value Added Tax Act, 2005 — Section 40(1), 40(4), 42(3)
High Courts03 Dec 2019Allowed
Sanjiv Kumar Sinha Vs State of Jharkhand And Ors
Jharkhand High Court · (2019) 12 JH CK 0048
High Courts03 Dec 2019Dismissed
M/s Gee Tee Hard Coke Traders Vs State of Jharkhand And Ors
Jharkhand High Court · (2019) 12 JH CK 0047
High Courts03 Dec 2019Dismissed
Vikram Sharma @ Vikaram Sharma Vs State of Jharkhand
Jharkhand High Court · (2019) 12 JH CK 0046
Indian Penal Code, 1860 — Section 34, 120B, 302Arms Act, 1959 — Section 27
High Courts03 Dec 2019
Pradeep Rathi @ Pradeep Kumar Rathi @APPELLANT State of Jharkhand & Anr
Jharkhand High Court · (2019) 12 JH CK 0045
Indian Penal Code, 1860 — Section 406, 420
High Courts03 Dec 2019Dismissed
Md. Mumtaz Ansari Vs State of Jharkhand And Ors
Jharkhand High Court · (2019) 12 JH CK 0044
Indian Penal Code, 1860 — Section 34, 498
High Courts03 Dec 2019Allowed
Regional Provident Fund Commissioner Vs Shankar Roy
Jharkhand High Court · (2019) 12 JH CK 0043
Employees' Provident Funds and Miscellaneous Provisions Act, 1952 — Section 17, 27, 27AConstitution Of India, 1950 — Article 226
High Courts03 Dec 2019Allowed
Harivansh Choudhary Vs State of Jharkhand And Ors
Jharkhand High Court · (2019) 12 JH CK 0042
Bihar Tenants' Holding (Maintenance of Record) Act, 1973 — Section 15
High Courts03 Dec 2019Disposed Of
Godavari Commodities Ltd Vs Union of India And Ors
Jharkhand High Court · (2019) 12 JH CK 0041
Central Goods & Service Tax Act, 2017 — Section 50(1), 73(1)
High Courts03 Dec 2019Dismissed
Kandan Soren Vs State of Jharkhand
Jharkhand High Court · (2019) 12 JH CK 0040
Indian Penal Code, 1860 — Section 302Indian Evidence Act, 1872 — Section 6, 25, 26, 27, 32(1), 114, 135
High Courts03 Dec 2019Allowed
Thakur Mahto Vs State of Jharkhand
Jharkhand High Court · (2019) 12 JH CK 0039
Indian Penal Code, 1860 — Section 302Arms Act, 1959 — Section 27
High Courts03 Dec 2019Dismissed
Kamli Devi Vs Central Coalfields Limited And Ors
Jharkhand High Court · (2019) 12 JH CK 0038