High Courts06 Dec 2019Dismissed
Purno Chandra Pradhan Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 12 JH CK 0089
Code Of Criminal Procedure, 1973 — Section 125Indian Penal Code, 1860 — Section 125, 494
COURT ARCHIVE
Jharkhand High Court judgments
29,565 judgments · page 354 of 1,479
High Courts06 Dec 2019Allowed
Punita Rai Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 12 JH CK 0088
Negotiable Instruments Act, 1881 — Section 138, 139Bihar Money Lenders Act, 1974 — Section 2(j), 3, 4Evidence Act, 1872 — Section 3, 59, 60
High Courts06 Dec 2019Dismissed
Prabhat Ranjan And Ors Vs State Of Jharkhand
Jharkhand High Court · (2019) 12 JH CK 0087
Code Of Criminal Procedure, 1973 — Section 125, 125(2), 313Indian Penal Code, 1860 — Section 498A
High Courts06 Dec 2019Disposed Of
Rampadi Devi Vs State of Jharkhand And Ors
Jharkhand High Court · (2019) 12 JH CK 0012
Contempt of Courts Act, 1971 — Section 11, 12
High Courts06 Dec 2019Disposed Of
Dr. Sunil Kumar Rana And Ors Vs Md. Safiullah And Ors
Jharkhand High Court · (2019) 12 JH CK 0011
Constitution of India, 1950 — Article 227
High Courts06 Dec 2019Disposed Of
Dhaneshwar Nayak And Ors Vs State of Jharkhand And Ors
Jharkhand High Court · (2019) 12 JH CK 0010
Constitution of India, 1950 — Article 226
High Courts06 Dec 2019Dismissed
Ashutosh Giri Vs Central Coalfields Limited And Ors
Jharkhand High Court · (2019) 12 JH CK 0009
Land Acquisition Act, 1894 — Section 4, 18Constitution of India, 1950 — Article 226
High Courts06 Dec 2019Dismissed
Md. Abu Nasar Ansari Vs Indian Oil Corporation Limited And Ors
Jharkhand High Court · (2019) 12 JH CK 0008
Constitution of India, 1950 — Article 14, 226
High Courts06 Dec 2019Allowed
Balaji Enterprises Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 12 JH CK 0001
Code Of Civil Procedure, 1908 — Section 98, 98(1), 98(2)High Court Of Jharkhand Rules, 2001 — Rule 41Constitution Of India, 1950 — Article 14, 136, 226
High Courts05 Dec 2019Allowed
Manik Bouri And Ors Vs State Of Jharkhand
Jharkhand High Court · (2019) 12 JH CK 0086
Indian Penal Code, 1860 — Section 399, 402, 414Arms Act, 1959 — Section 25(i)(b), 26, 35
High Courts05 Dec 2019
Gulam Rabani Vs State Of Jharkhand
Jharkhand High Court · (2019) 12 JH CK 0085
Indian Penal Code, 1860 — Section 323, 324, 341, 448
High Courts05 Dec 2019Dismissed
Satish Giri Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 12 JH CK 0084
Constitution Of India, 1950 — Article 226
High Courts05 Dec 2019Dismissed
Haider Ali Vs Sayad Akbar Ali
Jharkhand High Court · (2019) 12 JH CK 0083
Limitation Act, 1963 — Section 5Code Of Civil Procedure, 1908 — Section 153, Order 6 Rule 18, Order 22 Rules 3, Order 22 Rules 3(2), Order 22 Rules 4, Order 22 Rules 4(3), Order 22 Rule 9
High Courts05 Dec 2019Allowed
Tata Motors Ltd Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 12 JH CK 0082
High Courts05 Dec 2019Allowed
M/s Tenughat Vidyut Nigam Limited Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 12 JH CK 0081
Jharkhand Value Added Tax Act, 2005 — Section 45(1), 45(2), 45(3), 45(5), 78(2), 78(5), 85B
High Courts05 Dec 2019Dismissed
Jai Ram Singh Vs State Of Jharkhand
Jharkhand High Court · (2019) 12 JH CK 0080
Indian Penal Code, 1860 — Section 109, 120B, 409, 420, 467, 468, 471Prevention Of Corruption Act, 1988 — Section 13(1)(D), 13(2)Code Of Criminal Procedure, 1973 — Section 155(2), 156(1), 482
High Courts05 Dec 2019
Urmila Sinha Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 12 JH CK 0079
Code Of Criminal Procedure, 1973 — Section 451Prevention Of Corruption Act, 1988 — Section 13(1)(e), 13(2)
High Courts05 Dec 2019
Mansoor Alam Vs State Of Jharkhand
Jharkhand High Court · (2019) 12 JH CK 0078
Indian Penal Code, 1860 — Section 120B, 406, 420Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts05 Dec 2019Dismissed
Mamta Devi @ Mamta Kumari Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 12 JH CK 0077
Code Of Criminal Procedure, 1973 — Section 378(3), 378(4)Indian Penal Code, 1860 — Section 494, 498A
High Courts05 Dec 2019Allowed
Mohan Prasad Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 12 JH CK 0075
Jharkhand Public Land Encroachment Act, 1956 — Section 5