High Courts09 Dec 2019Allowed
Dukhan Mahto And Ors Vs State Of Jharkhand
Jharkhand High Court · (2019) 12 JH CK 0107
Indian Penal Code, 1860 — Section 141, 147, 148, 149, 302, 304I, 379Code Of Criminal Procedure, 1973 — Section 144
COURT ARCHIVE
Jharkhand High Court judgments
29,565 judgments · page 353 of 1,479
High Courts09 Dec 2019Allowed
Prabir Pradhan @ Pravir Pradhan Vs State Of Jharkhand
Jharkhand High Court · (2019) 12 JH CK 0106
Indian Penal Code, 1860 — Section 34, 302Arms Act, 1959 — Section 27Code Of Criminal Procedure, 1973 — Section 157
High Courts09 Dec 2019Dismissed
M/s Jagaran Prakashan Limited Vs Union Of India And Ors
Jharkhand High Court · (2019) 12 JH CK 0105
Employees' Provident Funds And Miscellaneous Provisions Act, 1952 — Section 2(f), 5, 14Constitution Of India, 1950 — Article 226
High Courts09 Dec 2019Dismissed
Nunmani Rajak Vs State of Jharkhand And Ors
Jharkhand High Court · (2019) 12 JH CK 0019
Bihar Trade Articles (Licenses Unification) Order, 1984 — Section 11(2)
High Courts09 Dec 2019Dismissed
Sona Devi And Ors Vs Eastern Coalfields Limited
Jharkhand High Court · (2019) 12 JH CK 0018
Code Of Criminal Procedure, 1973 — Section 144Indian Penal Code, 1860 — Section 100, 188Evidence Act, 1872 — Section 74, 76, 79
High Courts06 Dec 2019Dismissed
Divisional Manager Vs Kuldip Singh And Ors
Jharkhand High Court · (2019) 12 JH CK 0104
Motor Vehicles Act, 1988 — Section 149(2), 166Indian Penal Code, 1860 — Section 279, 304A
High Courts06 Dec 2019Allowed
Subhas Singh Chaudhary Vs Sarita Devi And Ors
Jharkhand High Court · (2019) 12 JH CK 0103
Indian Penal Code, 1860 — Section 279, 304A, 337, 338, 427Motor Vehicles Act, 1988 — Section 149(2)
High Courts06 Dec 2019Allowed
Mina Devi Vs Arbinda Das And Ors
Jharkhand High Court · (2019) 12 JH CK 0102
Motor Vehicles Act, 1988 — Section 140, 163, 163A(3), 166, 168Income Tax Act, 1961 — Section 48
High Courts06 Dec 2019Disposed Of
Deodhari Gope And Ors Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 12 JH CK 0101
High Courts06 Dec 2019Dismissed
Lalu Prasad @ Lalu Prasad Yadav Vs State Of Jharkhand
Jharkhand High Court · (2019) 12 JH CK 0100
Indian Penal Code, 1860 — Section 120B, 420, 467, 468, 471, 477APrevention Of Corruption Act, 1988 — Section 13(1)(c)(d), 13(2)
High Courts06 Dec 2019Allowed
Pratima Devi And Ors Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 12 JH CK 0099
Indian Penal Code, 1860 — Section 109, 323, 379, 452, 504, 506Scheduled Castes And Scheduled Tribes (Prevention Of Atrocities) Act, 1989 — Section 3(1), 3(1)(x), 18, 18(A)
High Courts06 Dec 2019Allowed
Vishnu Narain Dutta Singh & Others @Hash State Of Jharkhand & Others
Jharkhand High Court · (2019) 12 JH CK 0098
High Courts06 Dec 2019Disposed Of
Sitaram Mehta Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 12 JH CK 0097
Bihar And Orissa Public Demands Recovery Act, 1914 — Section 7, 9Constitution Of India, 1950 — Article 226
High Courts06 Dec 2019Dismissed
Naresh Kumar Kejriwal Vs Directorate Of Enforcement
Jharkhand High Court · (2019) 12 JH CK 0096
Code Of Criminal Procedure, 1973 — Section 164, 482Prevention Of Money Laundering Act, 2002 — Section 2(u), 2(1)(g), 2(1)(u), 3, 4, 5(1), 24, 44, 45, 50Prevention Of Corruption Act, 1988 — Section 13(1)(e), 13(2)
High Courts06 Dec 2019
Stan Swamy Vs State Of Jharkhand
Jharkhand High Court · (2019) 12 JH CK 0095
Code Of Criminal Procedure, 1973 — Section 41A, 73, 73(1), 82, 82(1) 83, 121, 121A, 124AInformation Technology Act, 2000 — Section 66A, 66FConstitution Of India, 1950 — Article 21
High Courts06 Dec 2019
Rajesh Srivastava @ Udai Jee @ Rajesh Kumar Sinha @ Rajesh Kr. Srivastava @ Udaijee Vs State Of Jharkhand
Jharkhand High Court · (2019) 12 JH CK 0094
Code Of Criminal Procedure, 1973 — Section 82, 83
High Courts06 Dec 2019
Sapan Goswami @ Sapan Kumar Goswami Vs State Of Jharkhand
Jharkhand High Court · (2019) 12 JH CK 0093
Indian Penal Code, 1860 — Section 34, 385, 387Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts06 Dec 2019
Central Institute Of Mining Vs M/s Suparna Chemicals Ltd
Jharkhand High Court · (2019) 12 JH CK 0092
High Courts06 Dec 2019Allowed
Shankar Mandal And Ors Vs State Of Jharkhand
Jharkhand High Court · (2019) 12 JH CK 0091
Indian Penal Code, 1860 — Section 34, 307, 323, 324, 380
High Courts06 Dec 2019Allowed
Quraisha Khatoon And Ors Vs State Of Jharkhand
Jharkhand High Court · (2019) 12 JH CK 0090
Indian Penal Code, 1860 — Section 306, 498AEvidence Act, 1872 — Section 113A