High Courts09 Dec 2019
National Insurance Company Limited Vs Meera Devi And Ors
Jharkhand High Court · (2019) 12 JH CK 0127
Motor Vehicles Act, 1988 — Section 149(2)Bihar/Jharkhand Motor Vehicles Rules, 1992 — Rule 6(viii), 21, 23
COURT ARCHIVE
Jharkhand High Court judgments
29,565 judgments · page 352 of 1,479
High Courts09 Dec 2019Dismissed
Divisional Manager, Bajaj Allianz General Insurance Co. Ltd Vs Bandhna Barayak And Ors
Jharkhand High Court · (2019) 12 JH CK 0126
Motor Vehicles Act, 1988 — Section 147(b)(i), 149(2), 166Indian Penal Code, 1860 — Section 279, 304A
High Courts09 Dec 2019Dismissed
Sohan Lal Mahto And Ors Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 12 JH CK 0125
Indian Forest Act, 1927 — Section 29Constitution Of India, 1950 — Article 226
High Courts09 Dec 2019Dismissed
Gagan Saluja And Ors Vs Annapurna Devi And Ors
Jharkhand High Court · (2019) 12 JH CK 0124
Code Of Civil Procedure, 1908 — Section 30, Order 16 Rule 5, Order 11 Rule 14
High Courts09 Dec 2019Disposed Of
Haripada Rout Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 12 JH CK 0123
Code Of Civil Procedure, 1908 — Section 151, Order 39 Rule 1(c), Order 39 Rule 2
High Courts09 Dec 2019Dismissed
Birendra Kumar Singh And Ors Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 12 JH CK 0122
Code Of Criminal Procedure, 1973 — Section 245(1), 245(2)Indian Penal Code, 1860 — Section 379, 427, 447Constitution Of India, 1950 — Article 226
High Courts09 Dec 2019
Abhimanyu Bhardwaj Vs State Of Jharkhand
Jharkhand High Court · (2019) 12 JH CK 0121
Indian Penal Code, 1860 — Section 34, 323, 338, 341, 354A, 504Protection Of Children from Sexual Offences (POCSO) Act, 2012 — Section 8, 12Code Of Criminal Procedure, 1973 — Section 164, 190, 204
High Courts09 Dec 2019
Nishit Kumar Misra @ Nishit Kumar Mishra Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 12 JH CK 0120
Code Of Criminal Procedure, 1973 — Section 156(3), 438(2)Indian Penal Code, 1860 — Section 34, 406, 420, 467, 468, 471
High Courts09 Dec 2019
Avinash Kumar Bajpeyee Vs State Of Jharkhand
Jharkhand High Court · (2019) 12 JH CK 0119
Indian Penal Code, 1860 — Section 34, 323, 406, 420, 498ACode Of Criminal Procedure, 1973 — Section 438(2)
High Courts09 Dec 2019
Dhaneshwar Verma And Ors Vs State Of Jharkhand
Jharkhand High Court · (2019) 12 JH CK 0118
Indian Penal Code, 1860 — Section 34, 120B, 323, 379, 420, 427, 467, 468, 506Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts09 Dec 2019
Dara Yadav @ Uttam Kumar Yadav And Ors Vs State Of Jharkhand
Jharkhand High Court · (2019) 12 JH CK 0117
Indian Penal Code, 1860 — Section 34, 147, 148, 149, 307, 323, 324, 325, 341, 342, 379, 385, 423, 504Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts09 Dec 2019Dismissed
T.K. Bandopadhyay Vs Union Of India
Jharkhand High Court · (2019) 12 JH CK 0116
Indian Penal Code, 1860 — Section 120B, 409Prevention Of Corruption Act, 1988 — Section 13(1), 13(1)(d), 13(2)
High Courts09 Dec 2019Dismissed
Arjun Kumar Vs Bharat Cocking Coal Ltd And Ors
Jharkhand High Court · (2019) 12 JH CK 0115
Indian Penal Code, 1860 — Section 120B, 420, 468, 471
High Courts09 Dec 2019Disposed Of
Ram Nath Yadav Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 12 JH CK 0114
High Courts09 Dec 2019Disposed Of
Prabhawati Devi Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 12 JH CK 0113
High Courts09 Dec 2019Dismissed
Nunmani Rajak Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 12 JH CK 0112
Bihar Trade Articles (Licenses Unification) Order, 1984 — Section 11(2)
High Courts09 Dec 2019Dismissed
Ram Janam Rawani Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 12 JH CK 0111
Scheduled Castes And Scheduled Tribes (Prevention Of Atrocities) Act, 1989 — Section 3(i)(x), 4, 5, 6, 18Indian Penal Code, 1860 — Section 34, 323, 324, 354, 504Code Of Criminal Procedure, 1973 — Section 107
High Courts09 Dec 2019Disposed Of
Betka Besra And Ors Vs State Of Jharkhand
Jharkhand High Court · (2019) 12 JH CK 0110
Indian Penal Code, 1860 — Section 34, 147, 148, 149, 307, 323, 324, 380, 452
High Courts09 Dec 2019Dismissed
M/s Munshiram Trading Company Private Ltd Vs Harshit Power & Ispat Private Limited
Jharkhand High Court · (2019) 12 JH CK 0109
Companies Act, 1956 — Section 433, 433(a), 433(1)(a), 433(e), 434, 434(1)(a), 435
High Courts09 Dec 2019Dismissed
Sona Devi And Ors Vs Eastern Coalfields Limited
Jharkhand High Court · (2019) 12 JH CK 0108
Code Of Criminal Procedure, 1973 — Section 100, 144Indian Penal Code, 1860 — Section 188Evidence Act, 1872 — Section 74, 76, 79