High Courts10 Dec 2019Allowed
Nirmal Rajak And Ors Vs State Of Jharkhand
Jharkhand High Court · (2019) 12 JH CK 0147
Indian Penal Code, 1860 — Section 34, 307, 323, 341, 504
COURT ARCHIVE
Jharkhand High Court judgments
29,565 judgments · page 351 of 1,479
High Courts10 Dec 2019
Mithilesh Kumar Choudhary And Ors Vs Union Of India
Jharkhand High Court · (2019) 12 JH CK 0146
Indian Penal Code, 1860 — Section 120B, 420, 468, 471Prevention Of Corruption Act, 1988 — Section 13(1)(d), 13(2)
High Courts10 Dec 2019Disposed Of
Heera Lal Pandit @ Hari Shankar Pandit Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 12 JH CK 0145
Santhal Pargana Tenancy (Supplementary) Act, 1949 — Section 20, 42
High Courts10 Dec 2019Disposed Of
Uday Shankar Jajware Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 12 JH CK 0144
Companies Act, 1956 — Section 3
High Courts10 Dec 2019Allowed
Ramautar Sao Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 12 JH CK 0143
Indian Penal Code, 1860 — Section 379, 411Indian Forest Act, 1927 — Section 33, 33(b), 41, 42
High Courts10 Dec 2019Dismissed
Narsingh Mahanandi Vs Steel Authority Of India Limited And Ors
Jharkhand High Court · (2019) 12 JH CK 0142
Indian Penal Code, 1860 — Section 272, 273Central Excise Act, 1944 — Section 47A
High Courts10 Dec 2019Dismissed
Arbind Linda Vs Union Of India And Ors
Jharkhand High Court · (2019) 12 JH CK 0141
Administrative Tribunals Act, 1985 — Section 21Constitution Of India, 1950 — Article 226
High Courts10 Dec 2019Allowed
Kanaklata Kumari Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 12 JH CK 0140
High Courts10 Dec 2019Allowed
Shalimar Iron Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 12 JH CK 0138
High Courts10 Dec 2019Allowed
Karam Singh Munda Vs State Of Jharkhand
Jharkhand High Court · (2019) 12 JH CK 0137
Indian Penal Code, 1860 — Section 302
High Courts10 Dec 2019Allowed
Ghanshyam Tudu And Ors Vs State Of Jharkhand
Jharkhand High Court · (2019) 12 JH CK 0136
Indian Penal Code, 1860 — Section 7A, 302, 328Code Of Criminal Procedure, 1973 — Section 313Evidence Act, 1972 — Section 106
High Courts10 Dec 2019Allowed
Ram Swaroop Nand Tiwary @ Budhu Nand Tiwary Vs State Of Jharkhand
Jharkhand High Court · (2019) 12 JH CK 0135
Indian Penal Code, 1860 — Section 34, 302Arms Act, 1959 — Section 27
High Courts10 Dec 2019Dismissed
State Of Jharkhand Vs Ranjeet Das And Ors
Jharkhand High Court · (2019) 12 JH CK 0134
Constitution Of India, 1950 — Article 14
High Courts10 Dec 2019Disposed Of
Shalimar Iron and Steel Private Limited Vs State of Jharkhand And Ors
Jharkhand High Court · (2019) 12 JH CK 0013
High Courts09 Dec 2019
Shiekh Mohammad Rahim And Ors Vs Union Of India
Jharkhand High Court · (2019) 12 JH CK 0133
Railways Act, 1989 — Section 2(34), 124ARailway Protection Force Act, 1957 — Section 2(1)
High Courts09 Dec 2019Disposed Of
United India Insurance Company Ltd Vs Talamai Kisku And Ors
Jharkhand High Court · (2019) 12 JH CK 0132
Motor Vehicles Act, 1988 — Section 140, 166
High Courts09 Dec 2019Dismissed
M/s Hindustan Auto Agency Vs Tuntun Prasad
Jharkhand High Court · (2019) 12 JH CK 0131
Code Of Civil Procedure, 1908 — Order 9 Rule 13
High Courts09 Dec 2019
Branch Manager, Reliance General Insurance Company Limited Vs Sudha Devi And Ors
Jharkhand High Court · (2019) 12 JH CK 0130
Motor Vehicles Act, 1988 — Section 166
High Courts09 Dec 2019
Bajaj Allianz General Insurance Company Limited Vs Raj Kishor Mahato And Ors
Jharkhand High Court · (2019) 12 JH CK 0129
Motor Vehicles Act, 1988 — Section 166, 169, 169(2)
High Courts09 Dec 2019Dismissed
Ashok Kumar Pandit Vs Jyotsana Paul And Ors
Jharkhand High Court · (2019) 12 JH CK 0128
Motor Vehicles Act, 1988 — Section 140Indian Penal Code, 1860 — Section 279, 304A