High Courts11 Dec 2019Allowed
Mamta Devi And Ors Vs Union Of India
Jharkhand High Court · (2019) 12 JH CK 0186
Railways Act, 1989 — Section 123, 124, 124A
COURT ARCHIVE
Jharkhand High Court judgments
29,565 judgments · page 349 of 1,479
High Courts11 Dec 2019Allowed
Manju Devi And Ors Vs Union Of India
Jharkhand High Court · (2019) 12 JH CK 0185
Railways Act, 1989 — Section 123, 124, 124A
High Courts11 Dec 2019Disposed Of
State Of Jharkhand And Ors Vs Ram Kishore Singh And Ors
Jharkhand High Court · (2019) 12 JH CK 0184
Limitation Act, 1963 — Section 5Constitution Of India, 1950 — Article 226
High Courts11 Dec 2019Allowed
Jharkhand Education Project Council Vs M/s S. Dinesh & Company And Ors
Jharkhand High Court · (2019) 12 JH CK 0183
High Courts11 Dec 2019Dismissed
Shyam Deo Prasad Singh Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 12 JH CK 0182
Limitation Act, 1963 — Section 5
High Courts11 Dec 2019
Chandan Kumar Singh Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 12 JH CK 0181
Jharkhand High Court Rules, 2001 — Rule 159
High Courts11 Dec 2019Dismissed
Kishun Mahli And Ors Vs Raj Kumar Mahli And Ors
Jharkhand High Court · (2019) 12 JH CK 0180
Chota Nagpur Tenancy Act, 1908 — Section 46
High Courts11 Dec 2019
Lokhay Mandal @ Lokhai Mandal Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 12 JH CK 0179
Indian Penal Code, 1860 — Section 406, 419, 420, 504, 506Scheduled Castes and Tribes (Prevention of Atrocities) Act, 1989 — Section3(1)(r), 3(x)Code Of Criminal Procedure, 1973 — Section 227
High Courts11 Dec 2019Disposed Of
Chanku Oraon Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 12 JH CK 0178
Chota Nagpur Tenancy Act, 1908 — Section 71A
High Courts11 Dec 2019Dismissed
Robert Prabhat Minz Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 12 JH CK 0177
High Courts11 Dec 2019Disposed Of
Ramesh Kumar Choudhary Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 12 JH CK 0176
Maharashtra Civil Services (Discipline and Appeal) Rules, 1979 — Rule 9(2)Constitution Of India, 1950 — Article 226
High Courts11 Dec 2019Dismissed
Laljit Prasad Sinha Vs State Of Jharkhand
Jharkhand High Court · (2019) 12 JH CK 0175
Indian Penal Code, 1860 — Section 34, 197, 379, 409, 411, 417, 418, 420, 467, 458, 477Prevention Of Corruption Act, 1988 — Section 6(1), 13(1)(d), 13(2), 19, 19(1)Code Of Criminal Procedure, 1973 — Section 197, 319, 482
High Courts11 Dec 2019
Bhuneshwar Singh Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 12 JH CK 0174
Indian Penal Code, 1860 — Section 406, 420, 467, 468, 504Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts11 Dec 2019Disposed Of
Bimal Kumar @ Bimal Kumar Pandit @ Vimal Kumar Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 12 JH CK 0173
Indian Penal Code, 1860 — Section 34, 406, 420Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts11 Dec 2019
Sharwan Kumar Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 12 JH CK 0172
Indian Penal Code, 1860 — Section 34, 406, 420Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts11 Dec 2019
Prashanta Mahato @ Prashanta Kumar Mahato And Ors Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 12 JH CK 0171
Indian Penal Code, 1860 — Section 34, 406, 407, 420, 467, 468, 471, 506Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts11 Dec 2019Dismissed
Udayan Bhattacharya Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 12 JH CK 0170
Indian Penal Code, 1860 — Section 120B, 420, 468, 471Prevention Of Corruption Act, 1988 — Section 13(1)(d), 13(2)Code Of Criminal Procedure, 1973 — Section 197
High Courts11 Dec 2019Allowed
Ram Ratan Pandey Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 12 JH CK 0169
High Courts11 Dec 2019Allowed
Brahmaputra Metallics Ltd Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 12 JH CK 0168
Bihar Electricity Duty Act, 1948 — Section 9Kerala Building Tax Act, 1975 — Section 3A
High Courts11 Dec 2019Dismissed
Niranjan Metallic Ltd Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 12 JH CK 0167
Bihar Finance Act, 2006 — Section 7, 7(3)Constitution Of India, 1950 — Article 14