High Courts13 Dec 2019Disposed Of
Md. Safique Alam @ Safique Alam And Ors Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 12 JH CK 0206
Indian Forest Act, 1927 — Section 41, 42Indian Penal Code, 1860 — Section 414
COURT ARCHIVE
Jharkhand High Court judgments
29,565 judgments · page 348 of 1,479
High Courts13 Dec 2019Dismissed
Anokhey Lal Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 12 JH CK 0205
Negotiable Instruments Act, 1881 — Section 118, 138
High Courts13 Dec 2019
Rohidas Mahato @ Ruhidas Vs State Of Jharkhand
Jharkhand High Court · (2019) 12 JH CK 0204
Indian Penal Code, 1860 — Section 304B, 494, 498ADowry Prohibition Act, 1961 — Section 3, 4Hindu Marriage Act, 1955 — Section 5(i), 11, 16
High Courts13 Dec 2019Disposed Of
Baban Ram Vs State Of Jharkhand
Jharkhand High Court · (2019) 12 JH CK 0203
Indian Penal Code, 1860 — Section 279, 337, 304A
High Courts13 Dec 2019Disposed Of
Basant Kumar Mahanta @ Basanta Kumar Mahato Vs State Of Jharkhand
Jharkhand High Court · (2019) 12 JH CK 0202
Arms Act, 1959 — Section 25(1B), 26Indian Penal Code, 1860 — Section 120B, 379
High Courts13 Dec 2019Dismissed
Bhagwati Prasad Agarwal Vs Allahabad Bank
Jharkhand High Court · (2019) 12 JH CK 0201
Code Of Civil Procedure, 1908 — Order 39 Rule 1, Order 39 Rule 1Constitution Of India, 1950 — Article 226
High Courts13 Dec 2019Disposed Of
Parul Roy Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 12 JH CK 0200
High Courts13 Dec 2019
Kamma Srinivasa Rao Vs Union Of India
Jharkhand High Court · (2019) 12 JH CK 0199
Indian Penal Code, 1860 — Section 120B, 420, 468, 471, 477APrevention Of Corruption Act, 1988 — Section 13(1)(a), 13(2)
High Courts13 Dec 2019Allowed
Mahavir Kauntia @ Mahabir Agarwal @ Kamtia @ Mahavir Agarwal @ Kauntia Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 12 JH CK 0198
Code Of Criminal Procedure, 1973 — Section 82, 83
High Courts13 Dec 2019
Bablu Turi Vs State Of Jharkhand
Jharkhand High Court · (2019) 12 JH CK 0197
Indian Penal Code, 1860 — Section 120B, 147, 148, 149, 186, 307, 332, 333, 341, 342, 353, 427Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts13 Dec 2019Dismissed
State Of Jharkhand Vs M/S R. M. Sinha And Co
Jharkhand High Court · (2019) 12 JH CK 0196
Arbitration And Conciliation Act, 1996 — Section 34Limitation Act, 1963 — Section 5
High Courts13 Dec 2019
M/s Ludhiana Dhanbad Roadways Vs Oil & Natural Gas Limited
Jharkhand High Court · (2019) 12 JH CK 0195
Arbitration and Conciliation Act, 1996 — Section 11, 11(4), 11(5), 11(6)
High Courts13 Dec 2019Disposed Of
Rima Devi @ Rima Thakur Vs Dipendra Nath Thakur
Jharkhand High Court · (2019) 12 JH CK 0194
Hindu Marriage Act, 1955 — Section 9
High Courts13 Dec 2019Disposed Of
Shanti Devi And Ors Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 12 JH CK 0193
Chotanagpur Tenancy Act, 1908 — Section 46(4A)(a), 71AConstitution Of India, 1950 — Article 226
High Courts13 Dec 2019Dismissed
Bindita @ Bindikta Devi Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 12 JH CK 0192
Code Of Criminal Procedure, 1973 — Section 173Indian Penal Code, 1860 — Section 120B, 304, 323, 343Constitution Of India, 1950 — Article 226
High Courts13 Dec 2019Disposed Of
Union of India Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 12 JH CK 0191
Bihar And Orissa Public Demand Recovery Act, 1914 — Section 7, 9, 10, 17(a)Constitution Of India, 1950 — Article 226, 227
High Courts13 Dec 2019Allowed
Amar Sah And Ors Vs State Of Jharkhand
Jharkhand High Court · (2019) 12 JH CK 0190
Indian Penal Code, 1860 — Section 34, 307, 379, 411Arms Act, 1959 — Section 27, 27(i)
High Courts13 Dec 2019Disposed Of
Sita Ram Mandal Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 12 JH CK 0189
Indian Penal Code, 1860 — Section 147, 148, 307, 323, 324, 325, 448Probation Of Offenders Act, 1958 — Section 3
High Courts13 Dec 2019Dismissed
Ramchandra Jha Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 12 JH CK 0188
Code Of Criminal Procedure, 1973 — Section 125
High Courts13 Dec 2019Disposed Of
Tarak Nath Patra Vs State Of Jharkhand
Jharkhand High Court · (2019) 12 JH CK 0187
Indian Penal Code, 1860 — Section 498ADowry Prohibition Act, 1961 — Section 3, 4Probation Of Offenders Act, 1958 — Section 4