High Courts17 Dec 2019Dismissed
Brajesh Ranjan Sinha Vs State Of Jharkhand
Jharkhand High Court · (2019) 12 JH CK 0243
Indian Penal Code, 1860 — Section 120B, 420, 468, 471Prevention Of Corruption Act, 1988 — Section 13(1)(d), 13(2)
COURT ARCHIVE
Jharkhand High Court judgments
29,565 judgments · page 346 of 1,479
High Courts17 Dec 2019Disposed Of
Ram Chandra Rungta And Ors Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 12 JH CK 0242
Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 379Electricity Act, 2003 — Section 135, 138, 140, 150, 153, 154
High Courts17 Dec 2019Allowed
Hitesh Kumar And Ors Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 12 JH CK 0241
Indian Penal Code, 1860 — Section 406, 420Negotiable Instruments Act, 1881 — Section 138Code Of Criminal Procedure, 1973 — Section 239, 245
High Courts17 Dec 2019Allowed
Sheo Nandan Prasad Singh And Ors Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 12 JH CK 0240
Bihar Land Reforms Act, 1995 — Section 4(h)
High Courts17 Dec 2019Allowed
Deepak Kumar Singh And Ors Vs State Of Jharkhand
Jharkhand High Court · (2019) 12 JH CK 0239
Indian Penal Code, 1860 — Section 34, 307, 323, 324, 341Code Of Criminal Procedure, 1973 — Section 313
High Courts17 Dec 2019Disposed Of
Haripada Mondal Vs State Of Jharkhand
Jharkhand High Court · (2019) 12 JH CK 0238
Indian Penal Code, 1860 — Section 34, 323, 325, 341, 379, 504Scheduled Castes And Tribes (Prevention Of Atrocities) Act, 1989 — Section 3(x)
High Courts17 Dec 2019Allowed
Ashok Rai Vs State Of Jharkhand
Jharkhand High Court · (2019) 12 JH CK 0237
Indian Penal Code, 1860 — Section 412Arms Act, 1959 — Section 25, 25(1B), 26, 27
High Courts17 Dec 2019Allowed
Pareya Barla Vs State Of Jharkhand
Jharkhand High Court · (2019) 12 JH CK 0236
Indian Penal Code, 1860 — Section 302
High Courts17 Dec 2019Allowed
Makru Oraon Vs State Of Jharkhand
Jharkhand High Court · (2019) 12 JH CK 0235
Indian Penal Code, 1860 — Section 302
High Courts17 Dec 2019Dismissed/Allowed
Binod Ravidas And Ors Vs State Of Jharkhand
Jharkhand High Court · (2019) 12 JH CK 0234
Indian Penal Code, 1860 — Section 34, 302, 304BEvidence Act, 1872 — Section 106, 113BCode Of Criminal Procedure, 1973 — Section 313
High Courts17 Dec 2019Allowed
Nazrul Sheikh And Ors Vs State Of Jharkhand
Jharkhand High Court · (2019) 12 JH CK 0233
Indian Penal Code, 1860 — Section 34, 302Arms Act, 1959 — Section 27
High Courts17 Dec 2019Dismissed
Dr. Baidyanath Prasad Singh Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 12 JH CK 0232
Bihar Reorganization Act, 2000 — Section 72, 73Jharkhand Service Code, 2001 — Rule 149, 152, 179, 235Constitution Of India, 1950 — Article 226
High Courts17 Dec 2019Allowed
Shantanu Suman Mishra Vs Suman Pandey
Jharkhand High Court · (2019) 12 JH CK 0029
Code Of Criminal Procedure, 1973 — Section 125
High Courts17 Dec 2019Allowed
M/s. Tarapore & Company, Jamshedpur Vs State Of Jharkhand through the Secretary, Finance Department, Ranchi And Ors
Jharkhand High Court · (2019) 12 JH CK 0022
Jharkhand Value Added Tax Act, 2005 — Section 18(8)(vii), 18(8)(xvii), 30, 33, 40(2)Jharkhand Value Added Tax Rules, 2006 — Rule 18Constitution Of India, 1950 — Article 14
High Courts16 Dec 2019Dismissed
Harbans Singh Alag Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 12 JH CK 0231
High Courts16 Dec 2019Disposed Of
Avishek Kumar Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 12 JH CK 0230
High Courts16 Dec 2019Disposed Of
Jamiruddin Ansari Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 12 JH CK 0229
Bihar Land Reforms Act, 1950 — Section 4(h)
High Courts16 Dec 2019Allowed
M/s Silica Bottling & Blenders Enterprises And Ors Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 12 JH CK 0228
Bihar & Orissa Excise Rules, 1919 — Rule 9, 36A
High Courts16 Dec 2019Disposed Of
Jagat Narayan Mishra Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 12 JH CK 0227
Medico Attendance Rules, 1938 — Rule 2(2)(ख)
High Courts16 Dec 2019Allowed
Vindhyachal Singh @ Bindhyachal Singh Vs Union Of India
Jharkhand High Court · (2019) 12 JH CK 0226
Indian Penal Code, 1860 — Section 120B, 420, 468, 471Prevention Of Corruption Act, 1988 — Section 13(2)