High Courts16 Dec 2019Allowed
Surendra Prasad Vs Union Of India
Jharkhand High Court · (2019) 12 JH CK 0225
Indian Penal Code, 1860 — Section 120B, 420, 468, 471Prevention Of Corruption Act, 1988 — Section 13(2)
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Jharkhand High Court judgments
29,565 judgments · page 347 of 1,479
High Courts16 Dec 2019Allowed
Ram Preet Ram Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 12 JH CK 0224
Indian Penal Code, 1860 — Section 307, 324, 326, 341, 342, 447, 504
High Courts16 Dec 2019Dismissed
Rajendra Rai Vs State Of Jharkhand
Jharkhand High Court · (2019) 12 JH CK 0223
Indian Penal Code, 1860 — Section 302, 304Code Of Criminal Procedure, 1973 — Section 313
High Courts16 Dec 2019Disposed Of
Sunil Kumar @ Sunil Kumar Sao Vs State Of Jharkhand
Jharkhand High Court · (2019) 12 JH CK 0222
Explosive Substances Act, 1883 — Section 3, 4Indian Penal Code, 1860 — Section 307, 427
High Courts16 Dec 2019Dismissed
Nil Kamal Mahato And Ors Vs Haspatali Gope And Ors
Jharkhand High Court · (2019) 12 JH CK 0221
Specific Relief Act, 1963 — Section 34Chota Nagpur Tenancy Act, 1908 — Section 87Code Of Civil Procedure, 1908 — Order 41 Rule 31
High Courts16 Dec 2019Dismissed
Kamlesh Kumar Chaudhary @ Kamalesh Chaudhury @ Kamlesh Choudhary Vs State Of Jharkhand
Jharkhand High Court · (2019) 12 JH CK 0220
Prevention Of Corruption Act, 1988 — Section 7, 13(1)(d), 13(2)Code Of Criminal Procedure, 1973 — Section 239
High Courts16 Dec 2019Dismissed
Mantu Rajwar Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 12 JH CK 0219
High Courts16 Dec 2019Dismissed
Praful Kumar Mandal Vs State Of Jharkhand
Jharkhand High Court · (2019) 12 JH CK 0218
Indian Penal Code, 1860 — Section 302, 327Arms Act, 1959 — Section 27Evidence Act, 1872 — Section 45
High Courts16 Dec 2019Dismissed
Maniruddin Ansari @ Maniruddin Mian @ Ansari And Ors Vs State Of Jharkhand
Jharkhand High Court · (2019) 12 JH CK 0217
Indian Penal Code, 1860 — Section 34, 141, 147, 148, 149, 302, 325Explosive Substance Act, 1908 — Section 3, 5
High Courts16 Dec 2019Dismissed
Md. Fidaur Rahman And Ors Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 12 JH CK 0216
Bihar Taken Over Elementary School Teachers Promotion Rules, 1993 — Rule 4, 5Constitution Of India, 1950 — Article 309
High Courts16 Dec 2019Allowed
Santosh Yadav And Ors Vs Baldeo Sao And Ors
Jharkhand High Court · (2019) 12 JH CK 0215
Motor Vehicles Act, 1988 — Section 163, 163A(3), 166, 168Income Tax Act, 1961 — Section 48
High Courts16 Dec 2019Allowed
Oriental Insurance Co. Ltd Vs Srimati Devi And Ors
Jharkhand High Court · (2019) 12 JH CK 0214
Motor Vehicles Act, 1988 — Section 2(14), 140, 147, 149(2), 166Indian Penal Code, 1860 — Section 279, 304A
High Courts16 Dec 2019Allowed
Gandhuri Turi Vs State of Jharkhand And Ors
Jharkhand High Court · (2019) 12 JH CK 0021
High Courts13 Dec 2019Dismissed
Oriental Insurance Co. Ltd Vs Sanjoti Devi And Ors
Jharkhand High Court · (2019) 12 JH CK 0213
Motor Vehicles Act, 1988 — Section 140, 166Indian Penal Code, 1860 — Section 279, 304A, 337, 338
High Courts13 Dec 2019Disposed Of
Divisional Manager Vs Kumkum Devi And Ors
Jharkhand High Court · (2019) 12 JH CK 0212
Code Of Civil Procedure, 1908 — Order 41 Rule 5
High Courts13 Dec 2019Dismissed
Pawan Kumar Agarwal @ Pawan Kumar Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 12 JH CK 0211
Indian Penal Code, 1860 — Section 323, 341, 348Code Of Criminal Procedure, 1973 — Section 242
High Courts13 Dec 2019Disposed Of
Keshav Mahato @ Keshav Mahto @ Keshab Mahto @ Keshab Lal Mahto Vs State Of Jharkhand
Jharkhand High Court · (2019) 12 JH CK 0210
Indian Penal Code, 1860 — Section 411
High Courts13 Dec 2019Disposed Of
Rabindra Nath Goswami And Ors Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 12 JH CK 0209
Indian Penal Code, 1860 — Section 147, 148, 149, 323, 341, 427, 452
High Courts13 Dec 2019Dismissed
Md. Habib Mian Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 12 JH CK 0208
Code Of Criminal Procedure, 1973 — Section 144, 144(2)Indian Penal Code, 1860 — Section 188
High Courts13 Dec 2019Disposed Of
Ramsevak Yadav @ Ram Sewak Yadav Vs State Of Jharkhand
Jharkhand High Court · (2019) 12 JH CK 0207
Factories Act, 1948 — Section 2M(1), 2(cb), 2(k), 2(k)(i), 2(m), 2(m)(ii), 2(xi), 6, 92Mines Act, 1952 — Section 3harkhand Factories Rules, 1950 — Rule 3, 4