High Courts18 Dec 2019Disposed Of
State Of Jharkhand And Ors Vs Arun Kumar
Jharkhand High Court · (2019) 12 JH CK 0258
U.P. Police Officers Of the Subordinate Ranks (Punishment And Appeal) Rules, 1991 — Rule 4, 49
COURT ARCHIVE
Jharkhand High Court judgments
29,565 judgments · page 345 of 1,479
High Courts18 Dec 2019Disposed Of
Virendra Pratap Singh Vs Steel Authority Of India Limited
Jharkhand High Court · (2019) 12 JH CK 0257
High Courts18 Dec 2019Allowed
Dharam Bidyas Kujur Vs Union Of India And Ors
Jharkhand High Court · (2019) 12 JH CK 0028
Railway Claims Tribunal Act, 1987 — Section 16Railways Act, 1989 — Section 18, 113, 114, 115, 124, 161Constitution Of India, 1950 — Article 41
High Courts18 Dec 2019Allowed
Chandra Shekhar Prasad And Ors Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 12 JH CK 0027
Bihar Tenants Holding (Maintenance Of Records) Act, 1973 — Section 15
High Courts18 Dec 2019Allowed
Ajit Kumar Dan @ Ajit Dan And Ors Vs State Of Jharkhand
Jharkhand High Court · (2019) 12 JH CK 0026
Indian Penal Code, 1860 — Section 34, 307, 324, 326, 341, 342, 452Probation Of Offenders Act, 1958 — Section 4Code Of Criminal Procedure, 1973 — Section 313
High Courts18 Dec 2019Allowed
Raksu Manjhi And Ors Vs State Of Jharkhand
Jharkhand High Court · (2019) 12 JH CK 0025
Indian Penal Code, 1860 — Section 147, 148, 149, 307, 323, 324, 325, 341Code Of Criminal Procedure, 1973 — Section 313
High Courts18 Dec 2019Disposed Of
Sita Ram Mahto And Ors Vs State Of Jharkhand
Jharkhand High Court · (2019) 12 JH CK 0023
Indian Penal Code, 1860 — Section 307, 323, 324, 325, 347, 379, 447
High Courts17 Dec 2019Allowed
Manju Devi And Ors Vs Santosh Prasad Mehta And Ors
Jharkhand High Court · (2019) 12 JH CK 0256
Motor Vehicles Act, 1988 — Section 163A(3), 166, 168, 174Income Tax Act, 1961 — Section 48
High Courts17 Dec 2019Dismissed
National Insurance Company Limited Vs Jayanti Devi And Ors
Jharkhand High Court · (2019) 12 JH CK 0255
Indian Penal Code, 1860 — Section 279, 304A, 337, 338, 427Motor Vehicles Act, 1988 — Section 166
High Courts17 Dec 2019Dismissed
United India Insurance Co. Ltd Vs Balmukund Singh And Ors
Jharkhand High Court · (2019) 12 JH CK 0254
Indian Penal Code, 1860 — Section 279, 304AMotor Vehicles Act, 1988 — Section 49(2)Motor Vehicles Rules, 1989 — Rule 235
High Courts17 Dec 2019Dismissed
Gautam Mohanti Vs Alok Kumar Chatterjee And Ors
Jharkhand High Court · (2019) 12 JH CK 0253
Code Of Civil Procedure, 1908 — Section 151Code Of Civil Procedure, 1908 — Order 39 Rule 1, Order 39 Rule 2, Order 20 Rule 6, Order 20 Rule 7
High Courts17 Dec 2019Dismissed
National Insurance Co. Ltd Vs Nisha Jain And Ors
Jharkhand High Court · (2019) 12 JH CK 0252
Limitation Act, 1963 — Section 5Motor Vehicles Act, 1988 — Section 149(2)Motor Vehicles Rules, 1989 — Rule 235
High Courts17 Dec 2019Dismissed
Arvind Kabi And Ors Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 12 JH CK 0251
Specific Relief Act, 1963 — Section 34Code Of Civil Procedure, 1908 — Section 80, 80(1)Code Of Civil Procedure, 1908 — Order 41 Rule 31
High Courts17 Dec 2019Dismissed
Koche Munda Vs Paulus Surin And Ors
Jharkhand High Court · (2019) 12 JH CK 0250
Representation Of The People Act, 1951 — Section 9A, 33(2), 80A, 81, 82, 86, 100, 100(1)(c), 100(1)(d), 100(1)(d)(iv), 125Code Of Criminal Procedure, 1973 — Section 120B, 147, 148, 149, 379Bihar Reorganisation Act, 2000 — Section 24
High Courts17 Dec 2019Disposed Of
Ajay Chandra Sinha Vs Employees’ Provident Fund Organisation
Jharkhand High Court · (2019) 12 JH CK 0249
Employees’ Provident Funds And Miscellaneous Provisions Act, 1952 — Section 7A, 7B
High Courts17 Dec 2019Disposed Of
VTP G. M. Inter College, Hazaribagh Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 12 JH CK 0248
High Courts17 Dec 2019Disposed Of
Ajay Kumar Gond Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 12 JH CK 0247
Jharkhand Lokayukta Act, 2001 — Section 10, 10(3), 11(2)
High Courts17 Dec 2019Dismissed
Indu Bala @ Indu Devi Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 12 JH CK 0246
High Courts17 Dec 2019Disposed Of
Dr. Bishwajith Bandopadyay And Ors Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 12 JH CK 0245
Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 304A
High Courts17 Dec 2019Disposed Of
M/s Dayal Steels Ltd Vs State Of Jharkhand
Jharkhand High Court · (2019) 12 JH CK 0244
Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 147, 342, 379, 353, 504Electricity Act, 2003 — Section 135, 140, 153, 154