Right To Fair Compensation And Transparency In Land Acquisition, Rehabilitation And Resettlement Act, 2013 — Section 24(2)Constitution Of India, 1950 — Article 226

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High Courts20 Dec 2019Dismissed

Raj Kumar Mahto And Ors Vs State Of Jharkhand And Ors

Jharkhand High Court · (2019) 12 JH CK 0291

Constitution Of India, 1950 — Article 10, 10(1), 14, 14(4), 15, 15(4), 16, 16(4), 21, 38, 39, 39A, 46

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High Courts20 Dec 2019Allowed

Md. Alamgir Ansari Vs Vishal Kumar And Ors

Jharkhand High Court · (2019) 12 JH CK 0290

Code Of Criminal Procedure, 1973 — Section 125, 125(1), 125(2), 354(6)Indian Penal Code, 1860 — Section 498A

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High Courts20 Dec 2019Disposed Of

Aruna Kumari And Ors Vs Vishal Kumar And Ors

Jharkhand High Court · (2019) 12 JH CK 0289

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High Courts20 Dec 2019Allowed/Disposed Of

Sushila Dev And Ors Vs Dinesh Prasad Gupta And Ors

Jharkhand High Court · (2019) 12 JH CK 0288

Evidence Act, 1872 — Section 101, 102Indian Contract Act, 1872 — Section 11Transfer Of Property Act, 1882 — Section 127

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High Courts20 Dec 2019Dismissed

Uttam Kujur Vs State of Jharkhand and Others

Jharkhand High Court · (2019) 12 JH CK 0139

Right to Information Act, 2005 — Section 19(8)(b), 20, 20(1), 20(2), 21(1), 21(2)

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High Courts19 Dec 2019Disposed Of

National Highways Authority Of India Vs Sheoji Pd. Saw And Ors

Jharkhand High Court · (2019) 12 JH CK 0287

Land Acquisition Act, 1894 — Section 3(b), 18, 20, 50(2)Constitution Of India, 1950 — Article 226

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High Courts19 Dec 2019Dismissed

Jila Tigga @ Jagmohan Oraon @ Zila Tigga Vs State Of Jharkhand

Jharkhand High Court · (2019) 12 JH CK 0286

Indian Penal Code, 1860 — Section 279, 304A, 392, 411, 414Arms Act, 1959 — Section 25(1B)a, 26, 35Code Of Criminal Procedure, 1973 — Section 313, 397

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High Courts19 Dec 2019Disposed Of

Bharat Kumar And Ors Vs State Of Jharkhand

Jharkhand High Court · (2019) 12 JH CK 0285

Indian Penal Code, 1860 — Section 34, 302, 307, 323, 325, 334, 341, 504Code Of Criminal Procedure, 1973 — Section 313

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High Courts19 Dec 2019

Alchemist Infra Realty Limited Vs Jharkhand Against Corruption And Others

Jharkhand High Court · (2019) 12 JH CK 0284

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High Courts19 Dec 2019Allowed

Onkar Prasad Gupta Vs Union Of India

Jharkhand High Court · (2019) 12 JH CK 0283

Prevention Of Corruption Act, 1988 — Section 13(2)

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High Courts19 Dec 2019Allowed/Disposed Of

Jharkhand State Non-Gazetted Employees Federation And Ors Vs State Of Jharkhand And Ors

Jharkhand High Court · (2019) 12 JH CK 0282

Bihar Reorganization Act, 2000 — Section 73Constitution Of India, 1950 — Article 12

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High Courts19 Dec 2019Disposed Of

Kartik Prasad Gupta Vs State Of Jharkhand

Jharkhand High Court · (2019) 12 JH CK 0281

Code Of Criminal Procedure, 1973 — Section 144, 145, 482

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High Courts19 Dec 2019Dismissed

Parimal Kumar Chakravarty And Ors Vs State Of Jharkhand

Jharkhand High Court · (2019) 12 JH CK 0280

Indian Penal Code, 1860 — Section 34, 420, 467, 468, 471

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High Courts19 Dec 2019Allowed

Kameshwar Prasad Yadav And Ors Vs State Of Jharkhand And Ors

Jharkhand High Court · (2019) 12 JH CK 0279

Indian Penal Code, 1860 — Section 120B, 406, 409, 420, 467, 468, 471Code Of Criminal Procedure, 1973 — Section 482

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High Courts19 Dec 2019

Vivek Kumar Singh Vs State Of Jharkhand And Ors

Jharkhand High Court · (2019) 12 JH CK 0278

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