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Jharkhand High Court judgments

29,565 judgments · page 342 of 1,479

High Courts06 Jan 2020

Chandeshwar Kapar Vs State Of Jharkhand

Jharkhand High Court · (2020) 01 JH CK 0078

Indian Penal Code, 1860 — Section 120B, 406, 409, 420Prevention Of Corruption Act, 1988 — Section 13(1)(d)Code Of Criminal Procedure, 1973 — Section 438(2)
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High Courts20 Dec 2019Dismissed

Krishna Nand Tripathi Vs Alok Chaurasiya

Jharkhand High Court · (2019) 12 JH CK 0297

Representation Of People Act, 1951 — Section 5(c), 80, 80A, 81, 81(3), 81(1)30, 81(3), 82, 83(2), 83(3)(c), 86(1), 83(1)(c)(3), 93, 100, 100(1)(d)(1), 100(1)(d)(3, )117Evidence Act, 1872 — Section 35, 76, 77, 103, 106Bihar Reorganization Act, 2000 — Section 2(F), 85
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