High Courts12 Sept 2019Dismissed
Anant Kumar And Ors Vs Union of India And Ors
Jharkhand High Court · (2019) 09 JH CK 0101
COURT ARCHIVE
Jharkhand High Court judgments
29,565 judgments · page 369 of 1,479
High Courts12 Sept 2019Partly Allowed
Kuldip Choudhary Vs State of Jharkhand
Jharkhand High Court · (2019) 09 JH CK 0100
Arms Act, 1959 — Section 27Indian Penal Code, 1860 — Section 34, 302, 307, 326
High Courts12 Sept 2019Dismissed
Ram Govind Bhagat Vs Nasim Akhtar
Jharkhand High Court · (2019) 09 JH CK 0035
Code Of Civil Procedure, 1908 — Section 151, Order 6 Rule 17Constitution Of India, 1950 — Article 227
High Courts12 Sept 2019Disposed Of
M/s Patel Timber And Ors Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 09 JH CK 0034
High Courts12 Sept 2019Disposed Of
VTP Gyan Jyoti Memorial College Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 09 JH CK 0033
Constitution Of India, 1950 — Article 226
High Courts12 Sept 2019Dismissed
Dilasa Commodities Pvt. Ltd., Ranchi Vs Bihar State Credit & Investment Corporation, Patna, And Ors
Jharkhand High Court · (2019) 09 JH CK 0032
High Courts11 Sept 2019Dismissed
Md. Mukhtar Ahmad Vs Manjur Ahmad And Ors
Jharkhand High Court · (2019) 09 JH CK 0099
Evidence Act, 1872 — Section 116
High Courts11 Sept 2019Dismissed
Firoj Mian And Ors Vs State of Jharkhand
Jharkhand High Court · (2019) 09 JH CK 0098
Indian Penal Code, 1860 — Section 34, 147, 148, 149, 302, 307, 452Arms Act, 1959 — Section 27Code Of Criminal Procedure, 1973 — Section 164
High Courts11 Sept 2019Allowed
Prodhan Baida Paharia @ Baida Paharia And Ors Vs State of Jharkhand
Jharkhand High Court · (2019) 09 JH CK 0097
Indian Penal Code, 1860 — Section 34, 201, 302
High Courts11 Sept 2019Dismissed
Snehanshu Vats Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 09 JH CK 0031
Corruption Act, 1988 — Section 13(1)(e), 13(2)
High Courts11 Sept 2019Dismissed
Sumitra Devi And Ors Vs Most. Sumitra Devi
Jharkhand High Court · (2019) 09 JH CK 0030
Code Of Civil Procedure, 1908 — Section 37, 151, Order 21 Rule 17(1), Order 21 Rule 17(2), Order 21 Rule 11, Order 21 Rule 12, Order 21 Rule 13, Order 21 Rule 14Constitution Of India, 1950 — Article 227
High Courts11 Sept 2019
Lalchand Dadel Vs State Information Commission & Ors
Jharkhand High Court · (2019) 09 JH CK 0029
Right To Information Act, 2005 — Section 2(h), 19(8)(b)Constitution Of India, 1950 — Article 226
High Courts11 Sept 2019Disposed Of
Ravij Kumar Singh Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 09 JH CK 0028
Constitution Of India, 1950 — Article
High Courts11 Sept 2019Disposed Of
Gopal Govind Sponge Private Limited Vs Coal India Limited And Ors
Jharkhand High Court · (2019) 09 JH CK 0027
Constitution Of India, 1950 — Article 226
High Courts11 Sept 2019Dismissed
Somen Kumar Dawn And Ors Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 09 JH CK 0026
Code Of Civil Procedure, 1908 — Section 80
High Courts11 Sept 2019Partly Allowed
Sukra Kachhap Vs State Of Jharkhand
Jharkhand High Court · (2019) 09 JH CK 0025
Indian Penal Code, 1860 — Section 300, 302, 304
High Courts06 Sept 2019Allowed
Banshi Dhar Kundu Vs State of Jharkhand And Ors
Jharkhand High Court · (2019) 09 JH CK 0096
Jharkhand Pension Rules, 2000 — Rule 43(a), 43(b)
High Courts06 Sept 2019Disposed Off
Praveen Kumar Singh Vs State Of Jharkhand Andf Ors
Jharkhand High Court · (2019) 09 JH CK 0024
Indian Penal Code, 1860 — Section 108
High Courts06 Sept 2019Dismissed
Mikail Murmu Vs Chandrai Hembram And Ors
Jharkhand High Court · (2019) 09 JH CK 0023
Code Of Civil Procedure, 1908 — Order 6 Rule 17, Order 7 Rule 14, Order 7 Rule 14(3), Order 13 Rule 10
High Courts06 Sept 2019Dismissed
Padma @ Sushma Baraik Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 09 JH CK 0022
Indian Penal Code, 1860 — Section 376, 506Protection Of Children from Sexual Offences (POCSO) Act, 2012 — Section 3, 4Constitution Of India, 1950 — Article 21, 32, 41