COURT ARCHIVE

Jharkhand High Court judgments

29,565 judgments · page 374 of 1,479

High Courts16 Aug 2019Disposed Off

Suresh Gadodia And Ors Vs Ganesh Mahto

Jharkhand High Court · (2019) 08 JH CK 0020

Bihar Shops And Establishment Act, 1953 — Section 26(2)Industrial Disputes Act, 1947 — Section 33C(2)Bihar Shops And Establishment Rules, 1955 — Rule 21, 23

High Courts16 Aug 2019Allowed

West Bokaro Colliery (TISCO) Vs Kalim Ansari And Ors

Jharkhand High Court · (2019) 08 JH CK 0019

Land Acquisition Act, 1894 — Section 18, 54

High Courts14 Aug 2019Disposed Off

Haribans Yadav Vs State Of Jharkhand And Ors

Jharkhand High Court · (2019) 08 JH CK 0022

Constitution Of India, 1950 — Article 226

High Courts14 Aug 2019Allowed

Jay Ram Majhi Vs Union Of India And Ors

Jharkhand High Court · (2019) 08 JH CK 0021

High Courts13 Aug 2019Dismissed

A.K. Charmodak Vs M/s Steel Authority Of India Ltd And Ors

Jharkhand High Court · (2019) 08 JH CK 0170

Industrial Disputes Act, 1947 — Section 2A, 2(a), 2(k), 10, 10(1)Constitution Of India, 1950 — Article 226

High Courts13 Aug 2019Dismissed/ Disposed Of

Sanjay Paul Vs Rakesh Chandra Das

Jharkhand High Court · (2019) 08 JH CK 0169

Code Of Civil Procedure, 1908 — Order 6 Rule 17Constitution Of India, 1950 — Article 227

High Courts13 Aug 2019Dismissed/ Disposed Of

Small Scale Bee-Hive Hard Coke Producers’ Association Vs Union Of India And Ors

Jharkhand High Court · (2019) 08 JH CK 0168

Essential Commodities Act, 1955 — Section 3, 5Constitution Of India, 1950 — Article 39(b), 226

High Courts13 Aug 2019Allowed

M/s Karvy Stock Broking Limited Vs State Of Jharkhand And Ors

Jharkhand High Court · (2019) 08 JH CK 0167

Bihar Shops And Establishments Act, 1953 — Section 2(4), 26, 26(2)Constitution Of India, 1950 — Article 226

High Courts13 Aug 2019Dismissed

Ram Chandra Pandey And Ors Vs State Of Jharkhand And Ors

Jharkhand High Court · (2019) 08 JH CK 0166

Police Manual — Section 60Constitution Of India, 1950 — Article 226

High Courts13 Aug 2019Disposed Of

Bijay Kant Jha And Ors Vs State Of Jharkhand And Ors

Jharkhand High Court · (2019) 08 JH CK 0165

Indian Penal Code, 1860 — Section 40, 41, 42Code Of Criminal Procedure, 1973 — Section 2(n)General Clauses Act, 1897 — Section 3(38)

High Courts13 Aug 2019Disposed Of

Shakiluzzaman Khan @ Shakilluzzaman Khan @ S.Z Khan Vs State Of Jharkhand And Ors

Jharkhand High Court · (2019) 08 JH CK 0164

Bihar & Orissa Public Demand Recovery Act, 1914 — Section 3, 7, 9, 10, 16Constitution Of India, 1950 — Article 226

High Courts13 Aug 2019Disposed Of

Shakiluzzaman Khan @ Shakilluzaman Khan @ S. Z Khan Vs State Of Jharkhand And Ors

Jharkhand High Court · (2019) 08 JH CK 0163

Bihar & Orissa Public Demand Recovery Act, 1914 — Section 3, 7, 9, 10, 16Constitution Of India, 1950 — Article 226

High Courts13 Aug 2019Disposed Of

Sarfuzama Khan @ Sarifuzama Khan Vs State Of Jharkhand And Ors

Jharkhand High Court · (2019) 08 JH CK 0162

Bihar & Orissa Public Demand Recovery Act, 1914 — Section 3, 7, 9, 10, 16Constitution Of India, 1950 — Article 226

High Courts13 Aug 2019Disposed Of

Shakiluzzaman Khan @ Shakiluzama Khan Vs State Of Jharkhand And Ors

Jharkhand High Court · (2019) 08 JH CK 0161

Bihar & Orissa Public Demand Recovery Act, 1914 — Section 3, 7, 9, 10, 16Constitution Of India, 1950 — Article 226

High Courts13 Aug 2019Disposed Of

Sarfuddin Khan @ Sarfuzama Khan @ Sarifuzama Khan Vs State Of Jharkhand And Ors

Jharkhand High Court · (2019) 08 JH CK 0159

Bihar & Orissa Public Demand Recovery Act, 1914 — Section 3, 7, 9, 10, 16Constitution Of India, 1950 — Article 226

High Courts13 Aug 2019Disposed Of

Abdul Mannan Khan @ Abdul Manan Khan @ Abdul Mannan Vs State Of Jharkhand And Ors

Jharkhand High Court · (2019) 08 JH CK 0158

Bihar & Orissa Public Demand Recovery Act, 1914 — Section 3, 7, 9, 10, 16Constitution Of India, 1950 — Article 226

High Courts13 Aug 2019Disposed Off

Chandra Bhushan Tiwary Vs State Of Jharkhand And Ors

Jharkhand High Court · (2019) 08 JH CK 0027

Indian Penal Code, 1860 — Section 323, 341, 379, 406, 409, 420, 467, 468, 471, 472

High Courts13 Aug 2019Dismissed

Pramila Kumari @ Pramila Rahul And Ors Vs State Of Jharkhand And Ors

Jharkhand High Court · (2019) 08 JH CK 0026

Negotiable Instruments Act, 1881 — Section 138Indian Penal Code, 1860 — Section 34, 420Code Of Criminal Procedure, 1973 — Section 482

High Courts13 Aug 2019Disposed Off

Jahirul Islam Vs Jharkhand Urja Vikas Nigam Limited And Ors

Jharkhand High Court · (2019) 08 JH CK 0025

Code Of Criminal Procedure, 1973 — Section 438(2)Electricity Act, 2003 — Section 154Constitution Of India, 1950 — Article 226

High Courts13 Aug 2019Dismissed

Arjun Kumar Karmali Vs Chairman Cum Managing Director And Ors

Jharkhand High Court · (2019) 08 JH CK 0024

Land Acquisition Act, 1894 — Section 4Constitution Of India, 1950 — Article 226