High Courts20 Jan 2020Dismissed
Binod Mahto @ Binda Mahto Vs Basani Mahatain And Ors
Jharkhand High Court · (2020) 01 JH CK 0030
Code Of Civil Procedure, 1908 — Order 41 Rule 27
COURT ARCHIVE
Jharkhand High Court judgments
29,565 judgments · page 331 of 1,479
High Courts20 Jan 2020Disposed Of
Upendra Kumar Singh Vs State Of Jharkhand And Ors
Jharkhand High Court · (2020) 01 JH CK 0029
Indian Penal Code, 1860 — Section 411, 414Essential Commodities Act, 1955 — Section 6(a), 7
High Courts20 Jan 2020Dismissed
Anju Gupta Vs State Of Jharkhand And Ors
Jharkhand High Court · (2020) 01 JH CK 0028
High Courts18 Jan 2020Dismissed
National Insurance Co. Ltd Vs Siban Devi And Ors
Jharkhand High Court · (2020) 01 JH CK 0274
Motor Vehicles Act, 1988 — Section 140, 166
High Courts18 Jan 2020Allowed
United India Insurance Co. Ltd Vs Shahnaz Khatoon And Ors
Jharkhand High Court · (2020) 01 JH CK 0273
High Courts18 Jan 2020Dismissed
Branch Manager, Bajaj Allianz General Insurance Co. Ltd Vs Satnam Kaur And Ors
Jharkhand High Court · (2020) 01 JH CK 0272
High Courts18 Jan 2020Dismissed
Oriental Insurance Company Ltd Vs Nidha Barnwal And Ors
Jharkhand High Court · (2020) 01 JH CK 0271
Indian Penal Code, 1860 — Section 279, 304AMotor Vehicles Act, 1988 — Section 165(1), 166, 171
High Courts18 Jan 2020Disposed Of
Bhadu Gope And Ors Vs State Of Jharkhand And Ors
Jharkhand High Court · (2020) 01 JH CK 0270
Indian Penal Code, 1860 — Section 34, 313, 326Code Of Criminal Procedure, 1973 — Section 320
High Courts18 Jan 2020Disposed Of
Ghanshyam Gagrai And Ors Vs State Of Jharkhand
Jharkhand High Court · (2020) 01 JH CK 0269
Indian Penal Code, 1860 — Section 380, 457, 511
High Courts18 Jan 2020Disposed Of
Sanjay Kumar Prajapati @ Suraj @ Sanjay Prajapati Vs State Of Jharkhand And Ors
Jharkhand High Court · (2020) 01 JH CK 0268
Indian Penal Code, 1860 — Section 498A
High Courts18 Jan 2020Disposed Of
Ramchandra Sao Vs State Of Jharkhand
Jharkhand High Court · (2020) 01 JH CK 0267
Indian Penal Code, 1860 — Section 279, 304A, 338
High Courts18 Jan 2020Allowed
Rajesh Pramanik @ Jagarnath Pramanik Vs State Of Jharkhand
Jharkhand High Court · (2020) 01 JH CK 0266
Indian Penal Code, 1860 — Section 307, 323, 341, 354, 504
High Courts18 Jan 2020Disposed Of
Ram Krishna Chick @ Ramu Baraik @ Ramu Baraika Vs State Of Jharkhand
Jharkhand High Court · (2020) 01 JH CK 0265
Indian Penal Code, 1860 — Section 120B, 387
High Courts18 Jan 2020Disposed Of
Amit Kumar Sharma @ Amit Sharma Vs State Of Jharkhand
Jharkhand High Court · (2020) 01 JH CK 0264
Juvenile Justice (Care And Protection Of Children) Amendment Act, 2006 — Section 15(1)(g)
High Courts18 Jan 2020Disposed Of
Ashit Kumar Banerjee Vs State Of Jharkhand And Ors
Jharkhand High Court · (2020) 01 JH CK 0263
Indian Penal Code, 1860 — Section 498A
High Courts18 Jan 2020Disposed Of
Chanchal Bhogta Vs State Of Jharkhand
Jharkhand High Court · (2020) 01 JH CK 0262
High Courts18 Jan 2020Dismissed
Manzar Alam And Ors Vs Masood Alam And Ors
Jharkhand High Court · (2020) 01 JH CK 0261
Bihar Buildings (Lease, Rent and Eviction) Control Act, 1947 — Section 11(1)(c)
High Courts18 Jan 2020Allowed
State Of Jharkhand And Ors Vs National Project Construction Corporation Limited
Jharkhand High Court · (2020) 01 JH CK 0260
High Courts18 Jan 2020Allowed
Om Prakash Agarwal Vs Sudha Agarwal
Jharkhand High Court · (2020) 01 JH CK 0259
Code Of Civil Procedure, 1908 — Section 151
High Courts18 Jan 2020
Heavy Engineering Corporation Limited Vs Union Of India
Jharkhand High Court · (2020) 01 JH CK 0258
Employees Provident Funds And Miscellaneous Provisions Act, 1952 — Section 7Q, 14B