High Courts20 Jan 2020Allowed
Chinta Devi And Ors Vs Mukesh Kumar Mahato And Ors
Jharkhand High Court · (2020) 01 JH CK 0293
COURT ARCHIVE
Jharkhand High Court judgments
29,565 judgments · page 330 of 1,479
High Courts20 Jan 2020
National Insurance Co. Ltd Vs Alok Dhauria And Ors
Jharkhand High Court · (2020) 01 JH CK 0292
Motor Vehicles Act, 1988 — Section 66, 149(2)
High Courts20 Jan 2020Disposed Of
M/s ICICI Lombard General Insurance Company Ltd Vs Manju Sinha And Ors
Jharkhand High Court · (2020) 01 JH CK 0291
High Courts20 Jan 2020Allowed
National Insurance Company Limited Vs Anupam Agnihotri And Ors
Jharkhand High Court · (2020) 01 JH CK 0290
High Courts20 Jan 2020Disposed Of
National Insurance Co. Ltd Vs Asik Khan And Ors
Jharkhand High Court · (2020) 01 JH CK 0289
Motor Vehicles Act, 1988 — Section 140
High Courts20 Jan 2020Dismissed
Shanti Devi Vs Bokaro Steel Plant
Jharkhand High Court · (2020) 01 JH CK 0288
Indian Penal Code, 1860 — Section 302Employees State Insurance Act, 1948 2(8)Competition Act, 2002 — Section 3
High Courts20 Jan 2020Dismissed
Ram Tahal Mahto Vs Union Of India
Jharkhand High Court · (2020) 01 JH CK 0287
Prevention Of Corruption Act, 1988 — Section 13(1)(d), 13(2)Code Of Criminal Procedure, 1973 — Section 311Indian Penal Code, 1860 — Section 120B, 420, 467, 468, 471
High Courts20 Jan 2020Disposed Of
Kalpana Chanda And Ors Vs State of Jharkhand And Ors
Jharkhand High Court · (2020) 01 JH CK 0286
High Courts20 Jan 2020Disposed Of
Nimai Chandra Mallick Vs State of Jharkhand And Ors
Jharkhand High Court · (2020) 01 JH CK 0285
High Courts20 Jan 2020Dismissed
Navdeep Chandra Poddar And Ors Vs State Of Jharkhand And Ors
Jharkhand High Court · (2020) 01 JH CK 0284
Bihar Land Reforms Act, 1950 — Section 4(h)
High Courts20 Jan 2020Disposed Of
Binod Kumar Hansda Vs State Of Jharkhand And Ors
Jharkhand High Court · (2020) 01 JH CK 0283
Santhal Pargana Tenancy (Supplementary Provisions) Act, 1949 — Section 6
High Courts20 Jan 2020Dismissed
Yogendra Prasad Sharma Vs State Of Jharkhand
Jharkhand High Court · (2020) 01 JH CK 0282
Prevention Of Corruption Act, 1988 — Section 13(1)(e), 13(2), 17
High Courts20 Jan 2020
Rajesh Oraon Vs State Of Jharkhand
Jharkhand High Court · (2020) 01 JH CK 0281
Indian Penal Code, 1860 — Section 395Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts20 Jan 2020Disposed Of
Jai Ram Prasad Singh @ Ajay Singh And Ors Vs Union Of India
Jharkhand High Court · (2020) 01 JH CK 0280
Indian Penal Code, 1860 — Section 120B, 409, 420Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts20 Jan 2020Dismissed
Madan Mohan Pandey Vs Union Of India
Jharkhand High Court · (2020) 01 JH CK 0279
Code Of Criminal Procedure, 1973 — Section 227, 397, 397(2), 482Prevention Of Corruption Act, 1988 — Section 13(1)(d), 13(2)Constitution Of India, 1950 — Article 226, 227
High Courts20 Jan 2020Disposed Of
Gangadhar Prasad Mehta And Ors Vs State Of Jharkhand And Ors
Jharkhand High Court · (2020) 01 JH CK 0278
High Courts20 Jan 2020Disposed Of
Radha Mohan Singh Vs Jharkhand Bijli Vitaran Nigam Ltd And Ors
Jharkhand High Court · (2020) 01 JH CK 0277
High Courts20 Jan 2020Dismissed
Narendra Choudhary And Ors Vs Central Coal Fields And Ors
Jharkhand High Court · (2020) 01 JH CK 0276
Constitution Of India, 1950 — Article 14, 16, 226
High Courts20 Jan 2020Disposed Of
Steel Authority Of India Vs Sada Nand Singh And Ors
Jharkhand High Court · (2020) 01 JH CK 0275
Limitation Act, 1963 — Section 5
High Courts20 Jan 2020Disposed Of
Krishna Kant Jha Vs State Of Jharkhand And Ors
Jharkhand High Court · (2020) 01 JH CK 0031