High Courts18 Jan 2020Disposed Of
Ghanshyam Heliwal Vs State Of Jharkhand And Ors
Jharkhand High Court · (2020) 01 JH CK 0257
COURT ARCHIVE
Jharkhand High Court judgments
29,565 judgments · page 332 of 1,479
High Courts18 Jan 2020
Santosh Kumar Vs Central Bureau Of Investigation
Jharkhand High Court · (2020) 01 JH CK 0256
Indian Penal Code, 1860 — Section 109, 120B, 420, 468, 471Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts18 Jan 2020
Sudha Tiwari And Ors Vs State Of Jharkhand
Jharkhand High Court · (2020) 01 JH CK 0255
Indian Penal Code, 1860 — Section 406, 420Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts18 Jan 2020
Jaya Singh Deo And Ors Vs State Of Jharkhand
Jharkhand High Court · (2020) 01 JH CK 0254
Indian Penal Code, 1860 — Section 34, 406, 420, 467, 468Code Of Criminal Procedure, 1973 — Section 438, 438(2)
High Courts18 Jan 2020Dismissed
Anil Kumar Karna Vs Union Of India
Jharkhand High Court · (2020) 01 JH CK 0252
Code Of Criminal Procedure, 1973 — Section 397, 397(2), 482Constitution Of India, 1950 — Article 226, 227
High Courts18 Jan 2020Dismissed
M/s Vaishnavi Associates Vs Central Coalfields Limited And Ors
Jharkhand High Court · (2020) 01 JH CK 0251
Constitution Of India, 1950 — Article 226
High Courts18 Jan 2020Disposed Of
Prahalad Lohra Vs State Of Jharkhand
Jharkhand High Court · (2020) 01 JH CK 0250
Indian Penal Code, 1860 — Section 376, 493Code Of Criminal Procedure, 1973 — Section 313
High Courts18 Jan 2020Allowed
Md. Sharif Ansari Vs State Of Jharkhand
Jharkhand High Court · (2020) 01 JH CK 0249
Indian Penal Code, 1860 — Section 346, 436Code Of Criminal Procedure, 1973 — Section 313
High Courts18 Jan 2020Disposed Of
Nazim Akhtar Vs State Of Jharkhand And Ors
Jharkhand High Court · (2020) 01 JH CK 0248
Code Of Criminal Procedure, 1973 — Section 125, 397, 401
High Courts18 Jan 2020Disposed Of
Deepak Kumar Tudu @ Deepak Tudu Vs Sarla Devi @ Sarala Devi @ Sarala Soren
Jharkhand High Court · (2020) 01 JH CK 0247
Code Of Criminal Procedure, 1973 — Section 125
High Courts18 Jan 2020Dismissed
Mukesh Kumar Rajak Vs State Of Jharkhand And Ors
Jharkhand High Court · (2020) 01 JH CK 0246
Limitation Act, 1963 — Section 5Central Civil Services (Classification, Control and Appeal) Rules, 1965 — Rule 49, 55, 55A
High Courts18 Jan 2020Disposed Of
Bharat Coking Coal Limited And Ors Vs Indrasani Devi
Jharkhand High Court · (2020) 01 JH CK 0245
Industrial Disputes Act, 1947 — Section 18, 18(1)Jharkhand High Court Rules, 2001 — Rule 96Industrial Disputes (Central) Rules, 1957 — Rule 58
High Courts18 Jan 2020Allowed
Anjani Kumari Vs Arjun Kumar Jaiswal
Jharkhand High Court · (2020) 01 JH CK 0027
Indian Penal Code, 1860 — Section 498ACode Of Criminal Procedure, 1973 — Section 156(3)
High Courts17 Jan 2020Disposed Of
Divisional Manager, National Insurance Company Limited Vs Maino Ekka And Ors
Jharkhand High Court · (2020) 01 JH CK 0244
High Courts17 Jan 2020Dismissed
National Insurance Co. Ltd And Ors Vs Ghasiram Gope And Ors
Jharkhand High Court · (2020) 01 JH CK 0243
Code Of Civil Procedure, 1908 — Order 41 Rule 33
High Courts17 Jan 2020Dismissed
New India Assurance Co. Ltd Vs Sharda Devi And Ors
Jharkhand High Court · (2020) 01 JH CK 0242
Indian Penal Code, 1860 — Section 279, 304A, 477Motor Vehicles Act, 1988 — Section 171
High Courts17 Jan 2020Disposed Of
National Insurance Co. Ltd Vs Urmial Devi And Ors
Jharkhand High Court · (2020) 01 JH CK 0241
Motor Vehicles Act, 1988 — Section 140
High Courts17 Jan 2020Dismissed
New India Assurance Co. Ltd Vs Shyamoli Gan And Ors
Jharkhand High Court · (2020) 01 JH CK 0240
High Courts17 Jan 2020Allowed
Vipin Bihari Mahto And Ors Vs State Of Jharkhand
Jharkhand High Court · (2020) 01 JH CK 0239
High Courts17 Jan 2020Disposed Of
Subol Mandal Vs State Of Jharkhand And Ors
Jharkhand High Court · (2020) 01 JH CK 0238
Indian Penal Code, 1860 — Section 323, 498A