COURT ARCHIVE

Jharkhand High Court judgments

29,565 judgments · page 333 of 1,479

High Courts17 Jan 2020Allowed

Baiznath Yadav And Ors Vs State Of Jharkhand

Jharkhand High Court · (2020) 01 JH CK 0237

Indian Penal Code, 1860 — Section 120B, 379, 414Electricity Act, 2003 — Section 39, 44Code Of Criminal Procedure, 1973 — Section 100, 100(4)

High Courts17 Jan 2020Disposed Of

Md. Riyaz @ Md. Reyajuddin Vs State Of Jharkhand

Jharkhand High Court · (2020) 01 JH CK 0236

Indian Penal Code, 1860 — Section 435, 511

High Courts17 Jan 2020Dismissed

Tarique Ahmad Vs Usman Abdul Aziz And Ors

Jharkhand High Court · (2020) 01 JH CK 0235

High Courts17 Jan 2020Dismissed

Dewanti Devi And Ors Vs Saroj Devi And Ors

Jharkhand High Court · (2020) 01 JH CK 0234

Code Of Civil Procedure, 1908 — Section 47, 152Code Of Civil Procedure, 1908 — Order 21 Rule 35

High Courts17 Jan 2020

Durga Mahto Vs State Of Jharkhand

Jharkhand High Court · (2020) 01 JH CK 0233

High Courts17 Jan 2020

Court On Its Own Motion Vs State Of Jharkhand And Ors

Jharkhand High Court · (2020) 01 JH CK 0232

High Courts17 Jan 2020

Jharkhand Human Rights Conference Vs State Of Jharkhand And Ors

Jharkhand High Court · (2020) 01 JH CK 0231

High Courts17 Jan 2020

Purusuttam Das Rajgaria Vs Udai Kumar Rajgaria And Ors

Jharkhand High Court · (2020) 01 JH CK 0230

Bihar Building (Lease, Rent And Eviction) Control Act, 1982 — Section 15

High Courts17 Jan 2020Allowed

Phulwanti Devi And Ors Vs State Of Jharkhand And Ors

Jharkhand High Court · (2020) 01 JH CK 0229

High Courts17 Jan 2020Dismissed

M/s Murugan Consultants Pvt. Ltd And Ors Vs M/s. Bharat Coking Coal Limited And Ors

Jharkhand High Court · (2020) 01 JH CK 0228

Constitution Of India, 1950 — Article 226

High Courts17 Jan 2020Disposed Of

Abhishek Singh Vs State Of Jharkhand And Ors

Jharkhand High Court · (2020) 01 JH CK 0227

High Courts17 Jan 2020

Rupesh Raushan Vs State Of Jharkhand And Ors

Jharkhand High Court · (2020) 01 JH CK 0226

Code Of Criminal Procedure, 1973 — Section 438(2)

High Courts17 Jan 2020Dismissed

Vikash Tiwary Vs State Of Jharkhand

Jharkhand High Court · (2020) 01 JH CK 0225

Indian Penal Code, 1860 — Section 34, 302, 306, 326, 498ACode Of Criminal Procedure, 1973 — Section 164

High Courts17 Jan 2020Allowed

Fulan Nath Vs State Of Jharkhand And Ors

Jharkhand High Court · (2020) 01 JH CK 0223

Police Manual Rules — Rule 828b

High Courts17 Jan 2020Allowed

Binod Kant Tiwari Vs State Of Jharkhand And Ors

Jharkhand High Court · (2020) 01 JH CK 0222

Bihar State Universities Act, 1976 — Section 4, 14Jharkhand State University Act, 2000 — Section 4(14)Constitution Of India, 1950 — Article 23

High Courts17 Jan 2020Allowed

Pallavi Vs Vs State Of Jharkhand And Ors

Jharkhand High Court · (2020) 01 JH CK 0221

Code Of Criminal Procedure, 1973 — Section 125Hindu Marriage Act, 1955 — Section 9

High Courts17 Jan 2020Dismissed

Shunti Devi And Ors Vs State Of Jharkhand

Jharkhand High Court · (2020) 01 JH CK 0026

Indian Penal Code, 1860 — Section 34, 307, 323, 326, 341Code Of Criminal Procedure, 1973 — Section 161

High Courts17 Jan 2020Allowed

Md. Mofil Khan Vs State Of Jharkhand

Jharkhand High Court · (2020) 01 JH CK 0025

Indian Penal Code, 1860 — Section 379, 413, 414Mines And Minerals (Development And Regulation) Act, 1957 — Section 4, 21Code Of Criminal Procedure, 1973 — Section 313

High Courts17 Jan 2020Disposed Of

Ketra Mahto And Ors Vs State Of Jharkhand

Jharkhand High Court · (2020) 01 JH CK 0024

Indian Penal Code, 1860 — Section 147, 148, 149, 307, 323, 324, 325, 326, 448Probation Of Offenders Act, 1958 — Section 4

High Courts17 Jan 2020Allowed

Kesho Modi And Ors Vs State Of Jharkhand

Jharkhand High Court · (2020) 01 JH CK 0023

Indian Penal Code, 1860 — Section 147, 148, 323, 324, 325, 379Code Of Criminal Procedure, 1973 — Section 145, 172