COURT ARCHIVE

Jharkhand High Court judgments

29,562 judgments · page 328 of 1,479

High Courts24 Jan 2020Dismissed

State of Jharkhand And Ors Vs Subrata Sasmal & Co. Ltd. And Ors

Jharkhand High Court · (2020) 01 JH CK 0318

Arbitration and Conciliation Act, 1996 — Section 35, 37Limitation Act, 1963 — Section 5Limitation Act, 1963 — Article 116

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High Courts24 Jan 2020Dismissed

Shashi Prakash Vs State of Jharkhand

Jharkhand High Court · (2020) 01 JH CK 0317

Indian Penal Code, 1860 — Section 34, 406, 409, 420, 467, 468, 471Prevention of Corruption Act, 1988 — Section 7, 13(1)(d)Code Of Criminal Procedure, 1973 — Section 397, 482

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High Courts24 Jan 2020Dismissed

Sheonath Yadav @ Sheonath Singh Yadav Vs State of Jharkhand And Ors

Jharkhand High Court · (2020) 01 JH CK 0316

Constitution of India, 1950 — Article 226

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High Courts24 Jan 2020

Lalmuni Oraon Vs State of Jharkhand

Jharkhand High Court · (2020) 01 JH CK 0315

Indian Penal Code, 1860 — Section 147, 148, 149, 307, 323, 324, 326Code Of Criminal Procedure, 1973 — Section 360

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High Courts24 Jan 2020Disposed Of

Champa Nayak @ Champa Lal Nayak Vs State of Jharkhand

Jharkhand High Court · (2020) 01 JH CK 0314

Indian Penal Code, 1860 — Section 406

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High Courts24 Jan 2020Dismissed

Suresh Yadav Vs Sunita Devi

Jharkhand High Court · (2020) 01 JH CK 0313

Code Of Criminal Procedure, 1973 — Section 125

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High Courts24 Jan 2020Dismissed

Asit Deo Petwal Vs State of Jharkhand And Ors

Jharkhand High Court · (2020) 01 JH CK 0312

Code Of Criminal Procedure, 1973 — Section 125Indian Penal Code, 1860 — Section 494, 496

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High Courts24 Jan 2020Disposed Of

Lal Bihari Yadav Vs State of Jharkhand

Jharkhand High Court · (2020) 01 JH CK 0311

Arms Act, 1959 — Section 25(1-b)a, 26, 35

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High Courts24 Jan 2020

Rustam Ansari And Ors Vs State of Jharkhand

Jharkhand High Court · (2020) 01 JH CK 0310

Indian Penal Code, 1860 — Section 147, 148, 323, 324Code Of Criminal Procedure, 1973 — Section 360

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High Courts24 Jan 2020Dismissed

Lakshishwar Prasad Singh Vs State of Jharkhand And Ors

Jharkhand High Court · (2020) 01 JH CK 0309

Indian Penal Code, 1860 — Section 34, 304B

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High Courts24 Jan 2020Allowed

Nawal Kishore Shaw Vs Manoj Shaw And Ors

Jharkhand High Court · (2020) 01 JH CK 0033

Land Aquisition Act 1894 — Section 4, 6, 11, 18Code Of Civil Procedure, 1908 — Order 41 Rule 27, Order 41 Rule 27A, Order 41 Rule 27(b), Order 41 Rule 27(c)

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High Courts23 Jan 2020Dismissed