High Courts23 Jan 2020Allowed
Mani Munda Vs State of Jharkhand
Jharkhand High Court · (2020) 01 JH CK 0302
Indian Penal Code, 1860 — Section 302
COURT ARCHIVE
Jharkhand High Court judgments
29,565 judgments · page 329 of 1,479
High Courts23 Jan 2020Allowed
Krishna Singh Vs State of Jharkhand And Ors
Jharkhand High Court · (2020) 01 JH CK 0301
High Courts23 Jan 2020Dismissed
Laxminia Devi @ Laxmina Devi Vs Central Coalfield Limited And Ors
Jharkhand High Court · (2020) 01 JH CK 0300
Limitation Act, 1963 — Section 5
High Courts22 Jan 2020Dismissed
General Manager, East Central Railway And Ors Vs Bhikhari Prasad Mahto
Jharkhand High Court · (2020) 01 JH CK 0042
Constitution Of India, 1950 — Article 226
High Courts22 Jan 2020Dismissed
Continental Products Vs Coal India Limited
Jharkhand High Court · (2020) 01 JH CK 0041
Constitution Of India, 1950 — Article 226
High Courts22 Jan 2020Disposed Of
Jai Kishore Choudhary Vs State of Jharkhand
Jharkhand High Court · (2020) 01 JH CK 0040
Indian Penal Code, 1860 — Section 34, 161, 406, 409, 420, 467, 468, 471Prevention Of Corruption Act, 1988 — Section 7, 13(1)(d)Code Of Criminal Procedure, 1973 — Section 82
High Courts22 Jan 2020
Sirajuddin Ansari And Ors Vs State of Jharkhand
Jharkhand High Court · (2020) 01 JH CK 0039
Indian Penal Code, 1860 — Section 147, 148, 149, 323, 324, 325, 341, 379Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts22 Jan 2020
Vijay Shankar Singh Vs State of Jharkhand
Jharkhand High Court · (2020) 01 JH CK 0038
Indian Penal Code, 1860 — Section 120(B), 406, 409, 420, 467, 468, 471
High Courts22 Jan 2020
Nishit Kumar Misra And Ors Vs State of Jharkhand And Ors
Jharkhand High Court · (2020) 01 JH CK 0037
Indian Penal Code, 1860 — Section 34, 406, 420, 467, 468, 471Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts22 Jan 2020
Kamla Devi And Ors Vs State Of Jharkhand And Ors
Jharkhand High Court · (2020) 01 JH CK 0036
Indian Penal Code, 1860 — Section 34, 304BCode Of Criminal Procedure, 1973 — Section 438(2)
High Courts22 Jan 2020Dismissed
M/s. Laxmi Enterprises Vs Central Coalfields Limited And Ors
Jharkhand High Court · (2020) 01 JH CK 0035
Constitution Of India, 1950 — Article 226
High Courts22 Jan 2020Allowed
Rohan Kol Vs State of Jharkhand
Jharkhand High Court · (2020) 01 JH CK 0034
Indian Penal Code, 1860 — Section 425, 427, 436Code Of Criminal Procedure, 1973 — Section 313
High Courts22 Jan 2020Allowed
Binit Kumar Vs Jharkhand State, Food And Civil Supplies Corporation Limited, Ranchi And Ors
Jharkhand High Court · (2020) 01 JH CK 0032
Jharkhand Service Code, 2001 — Section 74(b)(ii), 74(Kha), 74(II), 74(III)
High Courts21 Jan 2020Disposed Of
Satyabrat Gupta Vs State of Jharkhand
Jharkhand High Court · (2020) 01 JH CK 0299
Indian Penal Code, 1860 — Section 120B, 406, 407, 409, 420, 468, 471Prevention of Corruption Act, 1988 — Section 13(1)(c), 13(1)(d), 13(2), 19, 19(1)(c)Code Of Criminal Procedure, 1973 — Section 197, 197(1)(b), 313, 397, 397(2), 482
High Courts21 Jan 2020Disposed Of
Chandan Kumar And Ors Vs Coal Mines Provident Fund Organization And Ors
Jharkhand High Court · (2020) 01 JH CK 0298
Coal Mines Provident Fund and Miscellaneous Provisions Act, 1948 — Section 3C(5)Central Civil Services (Classification, Control And Appeal) Rules, 1965 — Rule 14, 18
High Courts21 Jan 2020Allowed
Md. Firdos @ Md. Firdos Ansari Vs State of Jharkhand
Jharkhand High Court · (2020) 01 JH CK 0297
Indian Penal Code, 1860 — Section 34, 307, 323, 324, 341, 447, 504Arms Act, 1959 — Section 27Evidence Act, 1872 — Section 114(g)
High Courts21 Jan 2020Dismissed
Their Workmen And Ors Vs Employers In relation To the Management of Rajhara Colliery And Ors
Jharkhand High Court · (2020) 01 JH CK 0296
Limitation Act, 1963 — Section 5Industrial Disputes Act, 1947 — Section 10, 12, 25B, 25FContract Labour (Regulation and Abolition) Act, 1970 — Section 7, 8, 9, 10, 10(1), 12
High Courts21 Jan 2020Dismissed
State of Jharkhand And Ors Vs Uday Shankar Upadhyay And Ors
Jharkhand High Court · (2020) 01 JH CK 0295
Limitation Act, 1963 — Section 5
High Courts21 Jan 2020Partly Allowed
Mira Singh Vs Ranvijay Singh
Jharkhand High Court · (2020) 01 JH CK 0294
Hindu Marriage Act,1955 — Section 13, 13(1)(i-a)(i-b), 22, 25Indian Penal Code, 1860 — Section 324, 498ADowry Prohibition Act, 1961 — Section 3, 4
High Courts21 Jan 2020Allowed
Nunmani Mandal Vs State of Jharkhand And Ors
Jharkhand High Court · (2020) 01 JH CK 0058
Registration Act, 1908 — Section 17, 17(1)(b), 18, 19, 20, 21, 22, 31, 32, 33, 34, 35, 36, 58, 59, 60, 68, 69, 71, 72, 82, 87Government of India Act, 1935 — Section 8, 49(2)Specific Relief Act, 1963 — Section 31