COURT ARCHIVE

Jharkhand High Court judgments

29,562 judgments · page 327 of 1,479

High Courts29 Jan 2020Disposed Of

Budhan Bharti @ Budhan Paswan Vs State Of Jharkhand

Jharkhand High Court · (2020) 01 JH CK 0102

Indian Penal Code, 1860 — Section 147, 149, 201, 302Evidence Act, 1872 — Section 25, 26, 27, 106Code Of Criminal Procedure, 1973 — Section 313

High Courts29 Jan 2020Dismissed

Jagdish Chandra Ghosh Vs State Of Jharkhand And Ors

Jharkhand High Court · (2020) 01 JH CK 0100

Limitation Act, 1963 — Section 5Indian Penal Code, 1860 — Section 379, 461Jharkhand Pension Rules, 2000 — Rule 43(b)

High Courts29 Jan 2020Allowed

Jhora Oraon Vs State Of Jharkhand

Jharkhand High Court · (2020) 01 JH CK 0099

Indian Penal Code, 1860 — Section 120B, 302

High Courts29 Jan 2020Disposed Of

Haring Nath Dwivedi Vs State of Jharkhand And Ors

Jharkhand High Court · (2020) 01 JH CK 0057

High Courts29 Jan 2020

William Marandi Vs State of Jharkhand

Jharkhand High Court · (2020) 01 JH CK 0056

Prevention of Terrorism Act, 2002 — Section 3(2), 20(2)

High Courts29 Jan 2020Allowed

Raj Kumar Himatsingka Vs State of Jharkhand

Jharkhand High Court · (2020) 01 JH CK 0055

High Courts29 Jan 2020

Usha Devi Vs State of Jharkhand

Jharkhand High Court · (2020) 01 JH CK 0054

Indian Penal Code, 1860 — Section 34, 304B, 328Code Of Criminal Procedure, 1973 — Section 438 (2)

High Courts29 Jan 2020

Sanjay Kumar Dubey Vs State of Jharkhand

Jharkhand High Court · (2020) 01 JH CK 0053

Indian Penal Code, 1860 — Section 120B, 386, 420, 464, 467, 471Code Of Criminal Procedure, 1973 — Section 144, 340, 438(2)

High Courts29 Jan 2020

Directorate of Enforcement Vs Ram Swaroop Rungta, Director M/s Jharkhand Ispat Pvt Ltd And Ors

Jharkhand High Court · (2020) 01 JH CK 0052

Prevention of Money Laundering Act, 2002 — Section 45

High Courts29 Jan 2020Allowed

Sanjay Kumar Datta Vs State of Jharkhand And Ors

Jharkhand High Court · (2020) 01 JH CK 0051

Bihar State Commission for Women Act, 1999 — Section 10, 10(1)(d), 10(1)(f)Protection of Human Rights Act, 1993 — Section 10

High Courts29 Jan 2020Allowed/ Disposed Of

M/s. Ramkrishna Forgings Limited And Ors Vs State of Jharkhand And Ors

Jharkhand High Court · (2020) 01 JH CK 0050

Jharkhand Value Added Tax Act, 2005 — Section 17(3), 18, 18(2), 18(4)(ii), 18(4)(iii), 18(8), 18(8)(xviii), 40, 40(3), 52(3), 94, 94(3)Central Sales Tax Act, 1956 — Section 2(g), 2(ja), 3, 4(2), 5(1), 5(2), 5(3), 6A, 6(2), 8(1), 8(2), 9(2), 10, 13(3)Jharkhand Goods And Services Tax Act, 2017 — Section 65(105)(g), 65(105)( zzd), 65(105)( zzh), 65(105)( zzq), 65(105)( zzzh), 173

High Courts29 Jan 2020Allowed

Yogendra Mahto And Ors Vs State of Jharkhand And Ors

Jharkhand High Court · (2020) 01 JH CK 0049

Bihar Reorganisation Act, 2000 — Section 62, 62(1), 62(3)

High Courts28 Jan 2020Allowed

Bijay Lal Baranwal And Ors Vs State of Jharkhand

Jharkhand High Court · (2020) 01 JH CK 0321

Indian Penal Code, 1860 — Section 304BDowry Prohibition Act, 1961 — Section 3, 4Evidence Act, 1871 — Section 113B

High Courts28 Jan 2020Allowed

Banti Lohra Vs State of Jharkhand

Jharkhand High Court · (2020) 01 JH CK 0320

Indian Penal Code, 1860 — Section 34, 201, 302

High Courts28 Jan 2020Dismissed

Central Coalfields Limited And Ors Vs Parden Oraon

Jharkhand High Court · (2020) 01 JH CK 0319

Limitation Act, 1963 — Section 5Industrial Disputes Act, 1947 — Section 18(1)Evidence Act, 1872 — Section 108

High Courts27 Jan 2020Dismissed

Anjarul Haque And Ors Vs State of Jharkhand And Ors

Jharkhand High Court · (2020) 01 JH CK 0048

High Courts27 Jan 2020Dismissed

Economic Transport Organisation Ltd Vs State of Jharkhand And Ors

Jharkhand High Court · (2020) 01 JH CK 0047

Jharkhand Value Added Tax Act, 2005 — Section 72, 72(1), 72(5), 72(6)

High Courts27 Jan 2020Disposed Of

Sushmita Chauhan And Ors Vs State of Jharkhand And Ors

Jharkhand High Court · (2020) 01 JH CK 0046

High Courts27 Jan 2020Disposed Of

Manindra Bhagat Vs State of Jharkhand And Ors

Jharkhand High Court · (2020) 01 JH CK 0044

Right to Information Act, 2005 — Section 19(8)(b)

High Courts27 Jan 2020Allowed

Devendranath Mahto Vs State of Jharkhand

Jharkhand High Court · (2020) 01 JH CK 0043

Indian Penal Code, 1860 — Section 302