High Courts10 Feb 2020Dismissed
Ram Janam Ram Vs Jharkhand State Information Commission And Ors
Jharkhand High Court · (2020) 02 JH CK 0011
Right to Information Act, 2005 — Section 6(3), 20
COURT ARCHIVE
Jharkhand High Court judgments
29,562 judgments · page 325 of 1,479
High Courts07 Feb 2020
Karam Chand Soren @ Hukey Vs Dashrath Murmu And Ors
Jharkhand High Court · (2020) 02 JH CK 0040
Indian Penal Code, 1860 — Section 394
High Courts07 Feb 2020
Ram Narayan Bhagat Vs State Of Jharkhand
Jharkhand High Court · (2020) 02 JH CK 0010
Prevention Of Corruption Act, 1988 — Section 7, 13(1)(d), 13(2)
High Courts07 Feb 2020
Renu Kumari Vs State Of Jharkhand
Jharkhand High Court · (2020) 02 JH CK 0009
Prevention Of Corruption Act, 1988 — Section 7, 13(1)(d), 13(2)
High Courts07 Feb 2020Dismissed
Mukesh Mahto Vs State Of Jharkhand
Jharkhand High Court · (2020) 02 JH CK 0008
Indian Penal Code, 1860 — Section 376, 395, 397, 412Code Of Criminal Procedure, 1973 — Section 313
High Courts07 Feb 2020Allowed
Yadav Koiri And Ors Vs State Of Jharkhand
Jharkhand High Court · (2020) 02 JH CK 0007
Indian Penal Code, 1860 — Section 147, 148, 149, 302, 307, 323, 324, 342, 379, 427, 448
High Courts05 Feb 2020Allowed
M/s Sheo Shakti Cement Industries, Hazaribagh Vs State of Jharkhand And Ors
Jharkhand High Court · (2020) 02 JH CK 0071
Bihar Finance Act, 1981 — Section 2(x), 3, 5, 6, 7(1-a), 47Central Sales Tax Act, 1956 — Section 8, 8(1), 8(2)>Bihar Sales Tax Rules, 1983 — Rule 32
High Courts05 Feb 2020Dismissed
Dhanbad Central Co-operative Bank Ltd Vs Prabir Kumar Chatterjee
Jharkhand High Court · (2020) 02 JH CK 0070
Bihar Co-operative Societies Act, 1935 — Section 48, 57
High Courts05 Feb 2020Dismissed
Kumud Ranjan @ Pintu Sharma Vs Union of India
Jharkhand High Court · (2020) 02 JH CK 0069
Indian Penal Code, 1860 — Section 120B, 420, 468, 471Prevention of Corruption Act, 1988 — Section 13(i)(d), 13(2)Code Of Criminal Procedure, 1973 — Section 239
High Courts05 Feb 2020Partly Allowed
Kanhai Sah Vs State of Bihar
Jharkhand High Court · (2020) 02 JH CK 0068
Indian Penal Code, 1860 — Section 307, 324
High Courts05 Feb 2020Dismissed
Jaideo Mahato And Ors Vs State of Jharkhand
Jharkhand High Court · (2020) 02 JH CK 0067
Indian Penal Code, 1860 — Section 34, 302, 304BEvidence Act, 1872 — Section 113BCode Of Criminal Procedure, 1973 — Section 354(3)
High Courts05 Feb 2020Partly Allowed
Narad Mahto And Ors Vs State of Jharkhand
Jharkhand High Court · (2020) 02 JH CK 0066
Indian Penal Code, 1860 — Section 34, 141, 147, 148, 149, 302, 307, 323, 324, 341, 447
High Courts05 Feb 2020Dismissed
Sunil Baran Chatterjee And Ors Vs State of Jharkhand And Ors
Jharkhand High Court · (2020) 02 JH CK 0065
Indian Penal Code, 1860 — Section 120B, 379, 409, 411Constitution of India, 1950 — Article 226
High Courts05 Feb 2020Dismissed
Piyush Adesara And Ors Vs Santosh Kumar Verma
Jharkhand High Court · (2020) 02 JH CK 0006
Code of Civil Procedure, 1908 — Section 151, Order 39 Rule 1, Order 39 Rule 2
High Courts04 Feb 2020Dismissed
Raamjee Prasad Vs State of Jharkhand
Jharkhand High Court · (2020) 02 JH CK 0064
Code Of Criminal Procedure, 1973 — Section 294, 311
High Courts04 Feb 2020Dismissed
Pravin Chand @ Praveen Chand Vs State of Jharkhand
Jharkhand High Court · (2020) 02 JH CK 0063
Code Of Criminal Procedure, 1973 — Section 190Indian Penal Code, 1860 — Section 120(B), 420, 468, 471Prevention of Corruption Act, 1988 — Section 13(1)(d), 13(2), 19(i)(c)
High Courts04 Feb 2020Dismissed
Sudhir Kumar Sahu And Ors Vs State of Jharkhand
Jharkhand High Court · (2020) 02 JH CK 0062
Indian Penal Code, 1860 — Section 171E, 171F, 171H, 414Representation of the People Act, 1951 — Section 133Jharkhand Municipal Act, 2011 — Section 568, 574, 559
High Courts04 Feb 2020Dismissed
Pawan Kumar Vs State of Jharkhand And Ors
Jharkhand High Court · (2020) 02 JH CK 0061
Indian Penal Code, 1860 — Section x323, 341, 504, 353Code Of Criminal Procedure, 1973 — Section 107Constitution of India, 1950 — Article 226
High Courts04 Feb 2020Disposed Of
Vipin Kumar Yadav Vs State of Jharkhand And Ors
Jharkhand High Court · (2020) 02 JH CK 0060
Constitution of India, 1950 — Article 14
High Courts04 Feb 2020Allowed
Dhairya Nandan Prasad Vs State of Jharkhand And Ors
Jharkhand High Court · (2020) 02 JH CK 0059
Civil Services (Classification, Control and Appeal) Rule, 1973 — Rule 55Jharkhand Pension Rules, 2000 — Rule 43B