High Courts13 Feb 2020Allowed
Central Coalfields Limited Vs Baldeo Bedia And Ors
Jharkhand High Court · (2020) 02 JH CK 0031
imitation Act, 1963 — Section 5
COURT ARCHIVE
Jharkhand High Court judgments
29,562 judgments · page 324 of 1,479
High Courts12 Feb 2020Dismissed
Sudha Devi Vs State Of Jharkhand And Ors
Jharkhand High Court · (2020) 02 JH CK 0030
Indian Telegraph (Amendment) Act, 2003 — Section 164Electricity Act, 2003 — Section 14, 51Indian Penal Code, 1860 — Section 188
High Courts12 Feb 2020Dismissed
Rajkumar Agarwal And Ors Vs Jugsalai Municipality And Ors
Jharkhand High Court · (2020) 02 JH CK 0029
Jharkhand Municipal Act, 2011 — Section 449Code Of Criminal Procedure, 1973 — Order 26 Rule 9
High Courts12 Feb 2020Disposed Of
Subrato Dutta And Ors Vs State Of Jharkhand And Ors
Jharkhand High Court · (2020) 02 JH CK 0027
Bihar Land Reforms Act, 1950 — Section 4(h)
High Courts12 Feb 2020Disposed Of
Super Steel Casting Limited And Ors Vs Damodar Valley Corporation And Ors
Jharkhand High Court · (2020) 02 JH CK 0026
Electricity Act, 2003 — Section 14, 42(5), 61, 79, 111, 125, 142Protection Of Women From Domestic Violence Act, 2005 — Section 20Central Electricity Regulatory Commission (Terms And Conditions Of Tariff) Regulations, 2009 — Regulation 5, 5(3), 5(4)
High Courts11 Feb 2020Disposed Of
Saibal Roy Vs Sujata Roy
Jharkhand High Court · (2020) 02 JH CK 0025
Code Of Civil Procedure, 1908 — Section 151, Order 23 Rule 3Code Of Criminal Procedure, 1973 — Section 125
High Courts11 Feb 2020
Court On Its Own Motion Vs State Of Jharkhand And Ors
Jharkhand High Court · (2020) 02 JH CK 0024
High Courts11 Feb 2020Dismissed
Nizamuddin Ansari And Ors Vs Bhagmani Kuer And Ors
Jharkhand High Court · (2020) 02 JH CK 0023
Code Of Civil Procedure, 1908 — Section 151, Order 6 Rule 17
High Courts11 Feb 2020Dismissed
State Bank Of India Vs Navin Kumar Sinha And Ors
Jharkhand High Court · (2020) 02 JH CK 0022
State Bank Of India Officers Service Rules, 1992 — Rule 19(1)
High Courts10 Feb 2020Allowed
State Of Jharkhand And Ors Vs Shambhu Kumar Ravi And Ors
Jharkhand High Court · (2020) 02 JH CK 0021
Constitution Of India, 1950 — Article 14, 16
High Courts10 Feb 2020Allowed
Prabha Bhaduri Vs State Of Jharkhand And Ors
Jharkhand High Court · (2020) 02 JH CK 0020
High Courts10 Feb 2020Dismissed
Keshbati Devi & Ors Vs Saraswati & Ors
Jharkhand High Court · (2020) 02 JH CK 0019
High Courts10 Feb 2020
M/s Bharat Coking Coal Limited Vs State Of Jharkhand And Ors
Jharkhand High Court · (2020) 02 JH CK 0018
Transfer Of Property Act, 1882 — Section 107Constitution Of India, 1950 — Article 226
High Courts10 Feb 2020Dismissed
Rajkumar Modi Vs State Of Jharkhand And Ors
Jharkhand High Court · (2020) 02 JH CK 0017
High Courts10 Feb 2020Disposed Of
Ambey Mining Private Limited And Ors Vs State Of Jharkhand And Ors
Jharkhand High Court · (2020) 02 JH CK 0016
Jharkhand Value Added Tax Act, 2005 — Section 47(1)(b), 48(1)
High Courts10 Feb 2020Dismissed
Nusrat Yasmin @ Nusrat Yasmeen Vs State Of Jharkhand & Anr
Jharkhand High Court · (2020) 02 JH CK 0015
Negotiable Instruments Act, 1881 — Section 138Code Of Criminal Procedure, 1973 — Section 200, 202, 203, 397
High Courts10 Feb 2020Allowed
S. Mohan And Ors Vs State Of Jharkhand And Ors
Jharkhand High Court · (2020) 02 JH CK 0014
Indian Penal Code, 1860 — Section 34, 405, 406, 415, 420
High Courts10 Feb 2020Dismissed
Swapana Nand Das Vs State Of Jharkhand And Ors
Jharkhand High Court · (2020) 02 JH CK 0013
Constitution Of India, 1950 — Article 226
High Courts10 Feb 2020Dismissed
Hari Narayan Mishra @ Babuaji Mishra Vs Umesh Yadav And Ors
Jharkhand High Court · (2020) 02 JH CK 0012
Limitation Act, 1877 — Section 22Code Of Criminal Procedure, 1973 — Order 1 Rule 10, Order 1 Rule 10(2)Constitution Of India, 1950 — Article 227