High Courts06 Mar 2020
Bishnu Kumar Das And Ors Vs State Of Jharkhand And Ors
Jharkhand High Court · (2020) 03 JH CK 0016
COURT ARCHIVE
Jharkhand High Court judgments
29,562 judgments · page 322 of 1,479
High Courts06 Mar 2020
Rajesh Singh Vs Union Of India
Jharkhand High Court · (2020) 03 JH CK 0015
Indian Penal Code, 1860 — Section 120B, 420, 468, 471Prevention Of Corruption Act, 1988 — Section 13(1)(d), 13(2)
High Courts06 Mar 2020
Pranesh Kumar Vs State Of Jharkhand And Ors
Jharkhand High Court · (2020) 03 JH CK 0014
Indian Penal Code, 1860 — Section 406, 420
High Courts05 Mar 2020Dismissed
M/s Akarshan Infradevelopers Pvt. Ltd Vs Bokaro Steel Officers Housing Co-operative Society Ltd
Jharkhand High Court · (2020) 03 JH CK 0013
Arbitration And Conciliation Act, 1996 — Section 9
High Courts05 Mar 2020
Sanicchar Oraon Vs State Of Jharkhand And Ors
Jharkhand High Court · (2020) 03 JH CK 0012
High Courts05 Mar 2020Disposed Of
Md. Firoj And Ors Vs State Of Jharkhand And Ors
Jharkhand High Court · (2020) 03 JH CK 0011
High Courts05 Mar 2020Dismissed
Somnath Dey @ Saheb Dey And Ors Vs State Of Jharkhand
Jharkhand High Court · (2020) 03 JH CK 0010
Code Of Criminal Procedure, 1973 — Section 161, 164
High Courts04 Mar 2020
Toufique Alam Vs Shahida Khatoon
Jharkhand High Court · (2020) 03 JH CK 0009
Code Of Criminal Procedure, 1973 — Section 127
High Courts04 Mar 2020Dismissed
Sunil Kumar Paswan Vs State Of Jharkhand And Ors
Jharkhand High Court · (2020) 03 JH CK 0008
Jharkhand Municipal Act, 2011 — Section 18, 18(1), 18(2), 580, 583, 584Representation Of People Act, 1951 — Section 10A, 77, 78, 123(6)Jharkhand Nagar Palika Nirwachan Evam Chunao Yachika Niyamawali, 2012 — Rule 112, 112(1), 116
High Courts04 Mar 2020Dismissed
Ram Parvesh Thakur And Ors Vs State Of Jharkhand And Ors
Jharkhand High Court · (2020) 03 JH CK 0007
High Courts03 Mar 2020Dismissed
Sunil Kumar Paswan Vs State Of Jharkhand And Ors
Jharkhand High Court · (2020) 03 JH CK 0006
Jharkhand Municipal Act, 2011 — Section 18, 18(1), 18(2), 580, 583, 584Representation Of The People Act, 1951 — Section 10A, 77Jharkhand Nagar Palika Nirwachan Evam Chunao Yachika Niyamawali, 2012 — Rule 112, 112(1), 116
High Courts03 Mar 2020Disposed Of
M/S Industrial Forge And Engg.Co.Ltd And Ors Vs State Of Jharkhand And Ors
Jharkhand High Court · (2020) 03 JH CK 0005
Jharkhand Value Added Tax Act, 2005 — Section 18, 18(4), 18(8)Jharkhand Value Added Tax Rules, 2006 — Rule 26, 26(11A)
High Courts03 Mar 2020Dismissed
Ignasius Kujur Vs State Of Jharkhand And Ors
Jharkhand High Court · (2020) 03 JH CK 0004
Right To Fair Compensation And Transparency In Land Acquisition, Rehabilitation And Resettlement Act, 2013 — Section 16, 105
High Courts02 Mar 2020Dismissed
Padmavati Road Carriers Vs State Of Jharkhand And Ors
Jharkhand High Court · (2020) 03 JH CK 0003
Mines And Minerals (Development & Regulation) Act, 1957 — Section 2f, 23Bihar And Orissa Public Demand Recovery Act, 1914 — Section 60
High Courts02 Mar 2020Dismissed
Raj Srivastava Vs State Of Jharkhand
Jharkhand High Court · (2020) 03 JH CK 0002
Indian Penal Code, 1860 — Section 34, 406, 419, 420, 467, 468, 471
High Courts02 Mar 2020Dismissed
Mukesh Kumar Das Vs Union Of India And Ors
Jharkhand High Court · (2020) 03 JH CK 0001
High Courts28 Feb 2020
Rajeev Kumar And Ors Vs State Of Jharkhand And Ors
Jharkhand High Court · (2020) 02 JH CK 0054
High Courts28 Feb 2020Allowed/Disposed Of
Hansu Kumar Vs State Of Jharkhand And Ors
Jharkhand High Court · (2020) 02 JH CK 0053
Police Act, 1861 — Section 8Police Manual — Rule 808Police Regulations, Bengal, 1943 — Rule 840
High Courts27 Feb 2020Dismissed
Principal Accountant General And Ors Vs Abhishek Kumar
Jharkhand High Court · (2020) 02 JH CK 0052
High Courts27 Feb 2020Dismissed
Golak Bihari Singh Vs State Of Jharkhand And Ors
Jharkhand High Court · (2020) 02 JH CK 0051
Indian Penal Code, 1860 — Section 120B, 406, 420, 467, 468Code Of Criminal Procedure, 1973 — Section 204