High Courts27 Feb 2020Dismissed
M/s. Trade Friends Vs State Of Jharkhand And Ors
Jharkhand High Court · (2020) 02 JH CK 0050
COURT ARCHIVE
Jharkhand High Court judgments
29,562 judgments · page 323 of 1,479
High Courts27 Feb 2020Disposed Of
Anugrah Narayan Sharma And Ors Vs State Of Jharkhand And Ors
Jharkhand High Court · (2020) 02 JH CK 0049
High Courts26 Feb 2020Dismissed
Central Coalfields Limited Vs M/S Damodar Ropeways And Infra Limited
Jharkhand High Court · (2020) 02 JH CK 0048
Arbitration And Conciliation Act, 1996 — Section 31(7)(a), 34, 34(2), 37Code Of Civil Procedure, 1908 — Section 100
High Courts25 Feb 2020Dismissed
M/S The Base Enterprises Vs Heavy Engineering Corporation Limited
Jharkhand High Court · (2020) 02 JH CK 0047
Constitution Of India, 1950 — Article 14, 226
High Courts25 Feb 2020
Araghya Bagchi Vs State Of Jharkhand
Jharkhand High Court · (2020) 02 JH CK 0046
Indian Penal Code, 1860 — Section 376(2)(a)(ii)Protection Of Children From Sexual Offences (POCSO) Act, 2012 — Section 4Code Of Criminal Procedure, 1973 — Section 161, 164
High Courts25 Feb 2020Dismissed
Sachida Nand Sinha Vs Jharkhand State Housing Board And Ors
Jharkhand High Court · (2020) 02 JH CK 0045
Jharkhand State Housing Board Act, 2000 — Section 59, 83(A)Transfer Of Property Act, 1882 — Section 108Bihar State Housing Board (Management And Disposal Of Housing Estates), Regulation, 1983 — Regulation 8
High Courts24 Feb 2020Dismissed
Ranjit Kumar And Ors Vs State Of Jharkhand And Ors
Jharkhand High Court · (2020) 02 JH CK 0044
Bihar Reorganisation Act, 2000 — Section 3, 3(ii), 4, 4(ii), 18(1), 23, 24, 72, 73Bihar Reservation Of Vacancies In Posts And Services (For Scheduled Castes, Scheduled Tribes And Other Backward Class) Act, 1992 — Section 4Santhal Pargana Tenancy (Supplementary Provision) Act, 1949 — Section 4(xvii)
High Courts19 Feb 2020Disposed Of
Giribala Debi And Ors Vs First widow And Ors
Jharkhand High Court · (2020) 02 JH CK 0043
Bihar Building (Lease, Rent And Eviction) Control, Act, 1982 — Section 11, 11(1)(d), 13(1), 19, 19(1)Evidence Act, 1872 — Section 47Industrial Dispute Act, 1947 — Section 18
High Courts19 Feb 2020Dismissed
Kamla Devi Vs State Of Jharkhand And Ors
Jharkhand High Court · (2020) 02 JH CK 0042
Constitution Of India, 1950 — Article 166, 226
High Courts19 Feb 2020Disposed Of
Brijpal Singh @ B.P. Singh Vs Union Of India
Jharkhand High Court · (2020) 02 JH CK 0041
High Courts19 Feb 2020Dismissed
Tribhuvan Carrier Pvt. Ltd And Ors Vs Bharat Coking Coal Limited And Ors
Jharkhand High Court · (2020) 02 JH CK 0039
Competition Act, 2002 — Section 3Constitution Of India, 1950 — Article 12, 14, 32, 226, 298
High Courts17 Feb 2020Disposed Of
Sukhuwa Oraon And Ors Vs Jharkhand Gramin Bank And Ors
Jharkhand High Court · (2020) 02 JH CK 0038
High Courts17 Feb 2020Dismissed
Dhananjay Kumar Dubey And Ors Vs State Of Jharkhand And Ors
Jharkhand High Court · (2020) 02 JH CK 0037
High Courts17 Feb 2020Allowed
Sanjay Kumar Das Vs State Of Jharkhand And Ors
Jharkhand High Court · (2020) 02 JH CK 0036
Right To Information Act, 2005 — Section 20(1)
High Courts17 Feb 2020Allowed
Ajit Kumar Srivastava Vs State Of Jharkhand And Ors
Jharkhand High Court · (2020) 02 JH CK 0035
Santhal Parganas Tenancy Act, 1949 — Section 20(5)
High Courts17 Feb 2020Dismissed
Lal Babu Vs State Of Jharkhand
Jharkhand High Court · (2020) 02 JH CK 0034
Prevention Of Corruption Act, 1988 — Section 7, 13(1)(d), 13(2)
High Courts17 Feb 2020Dismissed
Vijay Kumar Sao @ Vijay Kumar Saw Vs State Of Jharkhand
Jharkhand High Court · (2020) 02 JH CK 0033
Prevention Of Corruption Act, 1988 — Section 7, 13(1)(d), 13(2)
High Courts17 Feb 2020Allowed
State Of Jharkhand And Ors Vs Dhananjay Kumar
Jharkhand High Court · (2020) 02 JH CK 0032
High Courts14 Feb 2020Disposed Of
Guddu Choudhary @ Govind Choudhary Vs State of Jharkhand And Ors
Jharkhand High Court · (2020) 02 JH CK 0074
High Courts14 Feb 2020Allowed
Khalik Ansari Vs State of Jharkhand And Ors
Jharkhand High Court · (2020) 02 JH CK 0073
Indian Penal Code, 1860 — Section 323, 341, 406, 420, 498, 498A