High Courts06 May 2020
Seth Choubey @ Ravi Shankar Choubey Vs State Of Jharkhand And Ors
Jharkhand High Court · (2020) 05 JH CK 0026
Scheduled Castes And Tribes (Prevention Of Atrocities) Act, 1989 — Section 14A, 14A(2)
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Jharkhand High Court judgments
29,562 judgments · page 321 of 1,479
High Courts06 May 2020Allowed
Upendra Kumar Singh Vs State Of Jharkhand And Ors
Jharkhand High Court · (2020) 05 JH CK 0025
Indian Penal Code, 1860 — Section 406
High Courts06 May 2020Allowed
Bina Devi Vs State Of Jharkhand And Ors
Jharkhand High Court · (2020) 05 JH CK 0024
Indian Penal Code, 1860 — Section 420
High Courts05 May 2020
Harendra Ray @ Harendra Rai And Ors Vs State Of Jharkhand
Jharkhand High Court · (2020) 05 JH CK 0023
High Courts05 May 2020
Tinku Mandal Vs State Of Jharkhand
Jharkhand High Court · (2020) 05 JH CK 0022
High Courts05 May 2020Allowed
Sahwaz @ Sahabuddin @ Shabaz Vs State Of Jharkhand
Jharkhand High Court · (2020) 05 JH CK 0021
Jharkhand Bovine Animal Prohibition Of Slaughter Act, 2005 — Section 12
High Courts05 May 2020Dismissed
Md. Arif Ansari @ Aarif Ansari Vs State Of Jharkhand
Jharkhand High Court · (2020) 05 JH CK 0020
Protection Of Children from Sexual Offences Act, 2012 — Section 6Indian Penal Code, 1860 — Section 376Code Of Criminal Procedure, 1973 — Section 164
High Courts05 May 2020Dismissed
Arun Kumar Singh Vs State Of Jharkhand And Ors
Jharkhand High Court · (2020) 05 JH CK 0019
High Courts05 May 2020Disposed Of
Dheeraj Kumar And Ors Vs Union Of India And Ors
Jharkhand High Court · (2020) 05 JH CK 0018
High Courts05 May 2020Disposed Of
Rajan Kumar Singh Vs Union Of India And Ors
Jharkhand High Court · (2020) 05 JH CK 0017
High Courts04 May 2020Dismissed
Anil Prasad Vs State Of Jharkhand And Ors
Jharkhand High Court · (2020) 05 JH CK 0016
Negotiable Instruments Act, 1881 — Section 138Code Of Criminal Procedure, 1973 — Section 357(3)
High Courts01 May 2020Allowed
Amjad Khan Vs State Of Jharkhand
Jharkhand High Court · (2020) 05 JH CK 0015
Indian Penal Code, 1860 — Section 379, 411
High Courts01 May 2020Allowed
Md. Mumtaj Anshari @ Md. Mumtaj Ansari @ Raja Vs State Of Jharkhand
Jharkhand High Court · (2020) 05 JH CK 0014
Indian Penal Code, 1860 — Section 379, 411, 414
High Courts01 May 2020Allowed
Raj Kumar Singh Vs State Of Jharkhand
Jharkhand High Court · (2020) 05 JH CK 0013
Indian Penal Code, 1860 — Section 34, 120(B), 406, 409, 420Code Of Criminal Procedure, 1973 — Section 156(3)
High Courts01 May 2020Dismissed
Walayat Hussain @ Naveen @ Navin @ Wlayat Hussain And Ors Vs State Of Jharkhand
Jharkhand High Court · (2020) 05 JH CK 0012
Indian Penal Code, 1860 — Section 307
High Courts01 May 2020Dismissed
Birdhi Devi And Ors Vs State Of Jharkhand
Jharkhand High Court · (2020) 05 JH CK 0011
High Courts01 May 2020Allowed
Gurucharan Munda Vs State Of Jharkhand
Jharkhand High Court · (2020) 05 JH CK 0010
High Courts01 May 2020Dismissed
Electrosteel Steels Limited Vs State Of Jharkhand And Ors
Jharkhand High Court · (2020) 05 JH CK 0009
Jharkhand Value Added Tax Act, 2005 — Section 46, 79Insolvency And Bankruptcy Code, 2016 — Section 5(20), 5(21), 13, 31, 31(1), 60(5)(c), 60(6), 238Income Tax Act, 1961 — Section 260A
High Courts06 Mar 2020Disposed Of
Godfam Investment & Finance Co. Ltd Vs State Of Jharkhand And Ors
Jharkhand High Court · (2020) 03 JH CK 0018
High Courts06 Mar 2020
Shanti Devi And Ors Vs Union Of India And Ors
Jharkhand High Court · (2020) 03 JH CK 0017